Showing 13606 - 13620 of 41947 judgements
12 January 2009
Supreme Court
2 pages
UJWALA YUVRAJ NAARKHEDE Vs ARCHANA PRAKASH NARKHEDE .

Case number: C.A. No.-000158-000158 / 2009
Diary number: 4108 / 2006
Advocates: NARESH KUMAR Vs KULDIP SINGH

12 January 2009
Supreme Court
2 pages
GURPREET ROHIT VERMA Vs ROHIT VEDPAL VERMA

Case number: T.P.(C) No.-000823-000823 / 2004
Diary number: 23437 / 2004
Advocates: Vs R. D. UPADHYAY

12 January 2009
Supreme Court
2 pages
SHALINI GUPTA Vs NEERAJ GUPTA

Case number: T.P.(C) No.-001050-001050 / 2006
Diary number: 29803 / 2006
Advocates: Vs K J JOHN AND CO

12 January 2009
Supreme Court
23 pages
RAJASTHAN STATE ELECTRICITY BOARD Vs M/S. UNIVERSAL PETRO CHEMICALS LTD.

Bench: TARUN CHATTERJEE,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005430-005431 / 2002
Diary number: 21562 / 2001
Advocates: SUSHIL KUMAR JAIN Vs PARIJAT SINHA

12 January 2009
Supreme Court
3 pages
MUZAFFAR ALI Vs DASARAM

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000085-000085 / 2009
Diary number: 5915 / 2008
Advocates: ASHOK K. SRIVASTAVA Vs NIRAJ SHARMA

12 January 2009
Supreme Court
1 pages
UNION OF INDIA Vs RAM BIPAT .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: R.P.(C) No.-000503-000503 / 2007
Diary number: 4867 / 2007

12 January 2009
Supreme Court
12 pages
HAMIDHBAI AZAMBHAI MALIK Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000164-000164 / 2002
Diary number: 20819 / 2001
Advocates: PREM MALHOTRA Vs HEMANTIKA WAHI

12 January 2009
Supreme Court
7 pages
STATE OF H.P. Vs RAM KRISHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000553-000553 / 2002
Diary number: 21906 / 2001
Advocates: Vs K. SARADA DEVI

12 January 2009
Supreme Court
7 pages
BUDDU KHAN Vs STATE OF UTTARKHAND

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000039-000039 / 2009
Diary number: 18035 / 2008
Advocates: RACHANA JOSHI ISSAR Vs JATINDER KUMAR BHATIA

12 January 2009
Supreme Court
7 pages
RAMJIT Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000040-000040 / 2009
Diary number: 15539 / 2008
Advocates: SHEKHAR KUMAR Vs ANUVRAT SHARMA

12 January 2009
Supreme Court
4 pages
COMMISSIONER NAGAR PARISHAD BHILWARA Vs LABOUR COURT BHILWARA

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000086-000086 / 2009
Diary number: 5680 / 2007
Advocates: SARAD KUMAR SINGHANIA Vs K. L. JANJANI

12 January 2009
Supreme Court
2 pages
GOVERDHAN PUJARI Vs JUGAL KISHORE SAHU

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004206-004206 / 2008
Diary number: 13064 / 2008

12 January 2009
Supreme Court
2 pages
P. SUKUMAR Vs M/S. GODREJ APPLIANCES LTD. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000037-000037 / 2009
Diary number: 13000 / 2004
Advocates: V. RAMASUBRAMANIAN Vs

12 January 2009
Supreme Court
2 pages
VARSHA KOCHHAR Vs BIKU SARMAH & ANR.

Case number: Transfer Petition (Crl.) 241 of 2004

09 January 2009
Supreme Court
24 pages
RAJENDER SINGH Vs STATE OF HARYANA

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-001662-001663 / 2005
Diary number: 26357 / 2005
Advocates: GARIMA PRASHAD Vs