Showing 13651 - 13665 of 41947 judgements
05 January 2009
Supreme Court
2 pages
MANOJ MENON Vs E.K.ABDUL HAMMED .

Case number: C.A. No.-000050-000050 / 2009
Diary number: 11219 / 2005
Advocates: P. V. DINESH Vs HIMINDER LAL

05 January 2009
Supreme Court
3 pages
ORISSA ELECTRICITY REGULATORY COMMN. Vs WESTERN ELECT.COMPANY OF ORISSA LTD.&ORS

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000946-000946 / 2007
Diary number: 5328 / 2007
Advocates: Vs RAJESH KUMAR

05 January 2009
Supreme Court
2 pages
KAILASH NATH TRIPATHI Vs KEDARNATH TEWARI .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000002-000002 / 2009
Diary number: 19409 / 2006
Advocates: KRISHNANAND PANDEYA Vs

05 January 2009
Supreme Court
5 pages
ADMN.OFFICER,MUNIC.SCHOOL BOARD,KAGAL Vs K.T.K.K.S.& S.MANDAL .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000035-000035 / 2009
Diary number: 13918 / 2008
Advocates: SHIVAJI M. JADHAV Vs ABHA R. SHARMA

05 January 2009
Supreme Court
3 pages
R. SARAVANA PRABHU Vs M/S. VIDEOCON LEASING&INDL.FIN.LTD.&ANR.

Case number: C.A. No.-000004-000004 / 2009
Diary number: 19949 / 2006
Advocates: Vs S. C. BIRLA

05 January 2009
Supreme Court
4 pages
PUNJAB NATIONAL BANK Vs O.N.SHARMA

Case number: C.A. No.-000014-000014 / 2009
Diary number: 26686 / 2006

05 January 2009
Supreme Court
2 pages
STATE OF M.P. Vs SANJAY KERALKAR

Case number: C.A. No.-000006-000006 / 2009
Diary number: 1803 / 2007
Advocates: B. S. BANTHIA Vs B. SUNITA RAO

05 January 2009
Supreme Court
2 pages
TRUPTI K. PATEL & ANR. Vs M/S. ROCKLINES CONSTRUCTIONS & ANR.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Appeal (civil) D15761 of 2007

19 December 2008
Supreme Court
14 pages
M/S BADRI KEDAR PAPER PVT.LTD. Vs U.P.ELECTRICITY REGULATORY COMMN..

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007433-007433 / 2008
Diary number: 7402 / 2007
Advocates: Vs SURESH CHANDRA TRIPATHY

19 December 2008
Supreme Court
15 pages
PREMKUMAR Vs STATE OF KERALA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002088-002088 / 2008
Diary number: 12834 / 2008
Advocates: Vs P. V. DINESH

19 December 2008
Supreme Court
15 pages
SHARON MICHAEL Vs STATE OF TAMIL NADU

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002089-002089 / 2008
Diary number: 16657 / 2006
Advocates: DEVENDRA SINGH Vs S. THANANJAYAN

19 December 2008
Supreme Court
7 pages
STATE OF PUNJAB & ANR. ETC. Vs ASHOK SINGH GARCHA & ORS. ETC.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: SLP(C) No.-029728-029731 / 2008
Diary number: 24020 / 2008

19 December 2008
Supreme Court
16 pages
STATE OF A.P. Vs RAYANEEDI SITHARAMAIAH .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000356-000358 / 1999
Diary number: 16797 / 1998
Advocates: D. BHARATHI REDDY Vs D. MAHESH BABU

19 December 2008
Supreme Court
19 pages
AQEEL AHMAD Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000595-000595 / 2007
Diary number: 8212 / 2006
Advocates: EQUITY LEX ASSOCIATES Vs SENTHIL JAGADEESAN

19 December 2008
Supreme Court
4 pages
MANGAJI LALAJI THAKOR Vs AJAY H. PATEL .

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: C.A. No.-007445-007445 / 2008
Diary number: 30042 / 2006
Advocates: PAREKH & CO. Vs SANJAY KAPUR