Showing 13591 - 13605 of 41947 judgements
13 January 2009
Supreme Court
5 pages
UNION OF INDIA Vs S.A. KHALIQ PASHA

Case number: C.A. No.-000368-000369 / 2009
Diary number: 17300 / 2005
Advocates: SUSHMA SURI Vs D. BHARATHI REDDY

13 January 2009
Supreme Court
6 pages
JHARU RAM ROY Vs KAMJIT ROY .

Case number: C.A. No.-000151-000151 / 2009
Diary number: 25736 / 2007
Advocates: GOPAL SINGH Vs K. SARADA DEVI

13 January 2009
Supreme Court
5 pages
CITIZENS FOR JUSTICE AND PEACE Vs STATE OF GUJARAT .

Bench: MARKANDEY KATJU,V.S. SIRPURKAR, , ,
Case number: W.P.(C) No.-000219-000219 / 2006
Diary number: 11460 / 2006
Advocates: Vs HEMANTIKA WAHI

13 January 2009
Supreme Court
8 pages
RAM DAS Vs STATE OF M.P.

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-000047-000047 / 2009
Diary number: 2953 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs C. D. SINGH

13 January 2009
Supreme Court
15 pages
OM CONSTRUCTION CO. Vs AHMEDABAD MUNICIPAL CORP.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000107-000107 / 2009
Diary number: 1656 / 2008
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

13 January 2009
Supreme Court
2 pages
ANNAPPA @ APPANNA Vs SPECIAL LAND ACQUISITION OFFICER

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000135-000135 / 2009
Diary number: 30732 / 2007
Advocates: YASH PAL DHINGRA Vs

13 January 2009
Supreme Court
10 pages
V.V.G.REDDY Vs APSRTC, NIZAMABAD REGION

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000099-000099 / 2009
Diary number: 2762 / 2008
Advocates: Vs D. MAHESH BABU

13 January 2009
Supreme Court
10 pages
HARBANS SINGH Vs SANT HARI SINGH .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000100-000100 / 2009
Diary number: 15844 / 2006
Advocates: P. N. PURI Vs JAGJIT SINGH CHHABRA

13 January 2009
Supreme Court
12 pages
S.S. BALU Vs STATE OF KERALA .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000104-000104 / 2009
Diary number: 9477 / 2006
Advocates: MALINI PODUVAL Vs

13 January 2009
Supreme Court
14 pages
ORIENTAL INSURANCE CO.LTD. Vs RAM PRASAD VARMA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000106-000106 / 2009
Diary number: 19099 / 2006
Advocates: MANJEET CHAWLA Vs

13 January 2009
Supreme Court
7 pages
UNION OF INDIA Vs SHANTIRANJAN SARKAR

Bench: S.B. SINHA,J.M. PANCHAL, , ,
Case number: C.A. No.-000103-000103 / 2009
Diary number: 20890 / 2005
Advocates: V. K. VERMA Vs K. SARADA DEVI

13 January 2009
Supreme Court
19 pages
PAUL ENTERPRISES Vs RAJIB CHATTERJEE & CO. .

Bench: S.B. SINHA,J.M. PANCHAL, , ,
Case number: C.A. No.-000101-000102 / 2009
Diary number: 24293 / 2005
Advocates: RUBY SINGH AHUJA Vs

13 January 2009
Supreme Court
13 pages
MOHAN SINGH Vs KASHI BAI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000105-000105 / 2009
Diary number: 2862 / 2006
Advocates: SHIV SAGAR TIWARI Vs RAMESHWAR PRASAD GOYAL

13 January 2009
Supreme Court
1 pages
OM PRAKASH SRIVASTAVA Vs UNION OF INDIA THR. C.B.I. & ORS.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Writ Petition (crl.) 219 of 2001

13 January 2009
Supreme Court
4 pages
R.B.RAMLINGAM Vs R.B.BHVANESWARI

Bench: S.H. KAPADIA,H.L. DATTU
Case number: PC(CC) 15251-15252 of 2008