Showing 13561 - 13575 of 41947 judgements
19 January 2009
Supreme Court
3 pages
KAMAL RAJ BANSAL Vs RAJPAUL SINGH

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000347-000347 / 2009
Diary number: 35425 / 2008
Advocates: R. NEDUMARAN Vs BHASKAR Y. KULKARNI

19 January 2009
Supreme Court
2 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S NARSINGH TRADING COMPANY

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000355-000355 / 2009
Diary number: 12329 / 2008
Advocates: JATINDER KUMAR BHATIA Vs

19 January 2009
Supreme Court
2 pages
COMMERCIAL TAX CHECK POST,RATANPUR Vs M/S.PERFECT THREAD MILLS LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000344-000344 / 2009
Diary number: 20662 / 2008
Advocates: JATINDER KUMAR BHATIA Vs P. V. YOGESWARAN

19 January 2009
Supreme Court
3 pages
STEEL AUTHORITY OF INDIA LTD. Vs STATE OF ORISSA .

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000345-000345 / 2009
Diary number: 31051 / 2007
Advocates: SUNIL KUMAR JAIN Vs KIRTI RENU MISHRA

19 January 2009
Supreme Court
2 pages
BELGIQUE FASHIONS Vs INDIAN OVERSEAS BANK

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-001111-001111 / 2007
Diary number: 1264 / 2007
Advocates: Vs A. RAGHUNATH

19 January 2009
Supreme Court
3 pages
PHIROZ IBRAHIM KHAN Vs ISMAIL IBRAHIM SAYEED

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: Crl.A. No.-000090-000090 / 2009
Diary number: 4138 / 2008
Advocates: K. N. RAI Vs RISHI MALHOTRA

19 January 2009
Supreme Court
2 pages
MD. IQBAL Vs ATMA RAM .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000316-000316 / 2009
Diary number: 6912 / 2007
Advocates: DINESH KUMAR GARG Vs RACHNA GUPTA

19 January 2009
Supreme Court
2 pages
ASHUTOSH GAUR Vs NEW DELHI MUNICIPAL COUNCIL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000315-000315 / 2009
Diary number: 32683 / 2006
Advocates: CHANDAN RAMAMURTHI Vs SURYA KANT

19 January 2009
Supreme Court
2 pages
DEO KUMAR SINGH Vs C.B.P. SINHA

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000317-000317 / 2009
Diary number: 8746 / 2008
Advocates: NAVIN PRAKASH Vs T. MAHIPAL

16 January 2009
Supreme Court
7 pages
B.S.N.L., JAMMU Vs TEJA SINGH

Case number: C.A. No.-000292-000292 / 2009
Diary number: 4767 / 2006
Advocates: KULDIP SINGH Vs SATISH VIG

16 January 2009
Supreme Court
2 pages
KOLKATA MUNICIPAL CORP. Vs KERBS & CIE (I) LTD..

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000272-000272 / 2009
Diary number: 14988 / 2007
Advocates: L. C. AGRAWALA Vs MRIDULA RAY BHARADWAJ

16 January 2009
Supreme Court
2 pages
COMMR.OF CENTRAL EXCISE,HALDIA Vs M/S EXIDE INDUSTRIES LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-004977-004977 / 2008
Diary number: 17854 / 2008
Advocates: Vs M. P. DEVANATH

16 January 2009
Supreme Court
2 pages
STATE OF M.P Vs BHARAT

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Crl.A. No.-000080-000080 / 2009
Diary number: 6719 / 2007
Advocates: Vs K. SARADA DEVI

16 January 2009
Supreme Court
7 pages
BHAGWAN SARUP NAGAR(D) BY LRS Vs RAM KISHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000258-000258 / 2009
Diary number: 20544 / 2006
Advocates: SHIVAJI M. JADHAV Vs CHANDER SHEKHAR ASHRI

16 January 2009
Supreme Court
15 pages
LAXMINATH Vs STATE OF CHHATTISGARH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000075-000075 / 2009
Diary number: 28826 / 2006
Advocates: BRIJ BHUSHAN Vs