Judgements

09 January 2009
Supreme Court
4 pages

KISHANLAL SAHU Vs RAMESH CHANDRA AGRAWAL

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000068-000068 / 2009
Diary number: 33877 / 2007
Advocates: RAJESH Vs ASHOK K. SRIVASTAVA

09 January 2009
Supreme Court
8 pages

ASHOK KUMAR MITTAL Vs RAM KUMAR GUPTA

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: SLP(C) No.-030991-030992 / 2008
Diary number: 37229 / 2008
Advocates: Vs AMITA GUPTA

09 January 2009
Supreme Court
2 pages

ANNAPPA @ APPANNA Vs SPECIAL LAND ACQUISITION OFFICER

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000135-000135 / 2009
Diary number: 30732 / 2007
Advocates: YASH PAL DHINGRA Vs

09 January 2009
Supreme Court
2 pages

PARVATIBAI Vs SHIVPYARI DWARKADAS LAHOTI .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000072-000072 / 2009
Diary number: 28515 / 2007
Advocates: C. G. SOLSHE Vs RAJINDER MATHUR

09 January 2009
Supreme Court
4 pages

A.U. SUKUMARAN Vs N.S.D. RAJU .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000064-000064 / 2009
Diary number: 32626 / 2006
Advocates: T. G. NARAYANAN NAIR Vs E. M. S. ANAM

09 January 2009
Supreme Court
5 pages

SURAJ SINGH Vs STATE OF M.P. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000058-000058 / 2009
Diary number: 1070 / 2004
Advocates: JAI PRAKASH PANDEY Vs C. L. SAHU

09 January 2009
Supreme Court
12 pages

ER.GURCHARAN SINGH GREWAL Vs PUNJAB STATE ELECTRICITY BOARD .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000065-000067 / 2009
Diary number: 17779 / 2007
Advocates: S. JANANI Vs JAGJIT SINGH CHHABRA

09 January 2009
Supreme Court
8 pages

ALKAPURI COOP. HOUSING SOCIETY LTD. Vs JAYANTIBHAI NAGINBHAI(D) THR.LRS

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000154-000154 / 2009
Diary number: 10591 / 2008
Advocates: E. C. AGRAWALA Vs

09 January 2009
Supreme Court
2 pages

MANDEEP DEVI Vs STATE OF UTTARANCHAL & ORS

Case number: Writ Petition (crl.) 152 of 2006

07 January 2009
Supreme Court
19 pages

PREM KUMAR Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000058-000058 / 2002
Diary number: 17378 / 2001
Advocates: V. J. FRANCIS Vs

07 January 2009
Supreme Court
6 pages

NEKU KHAN Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000100-000100 / 2002
Diary number: 13455 / 2001
Advocates: ANIS AHMED KHAN Vs

07 January 2009
Supreme Court
15 pages

CHOUDHURY PARVEEN SULTANA Vs STATE OF WEST BENGAL

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-000008-000008 / 2009
Diary number: 5751 / 2007
Advocates: SUNIL KUMAR VERMA Vs AVIJIT BHATTACHARJEE

07 January 2009
Supreme Court
19 pages

BRINDABAN DAS Vs STATE OF WEST BENGAL

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000009-000009 / 2009
Diary number: 33675 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs AVIJIT BHATTACHARJEE

07 January 2009
Supreme Court
12 pages

ABDUL REHMAN SHORA(D) BY LRS. Vs STATE OF J & K

Bench: MARKANDEY KATJU,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000025-000025 / 2009
Diary number: 34532 / 2007
Advocates: PURNIMA BHAT Vs

07 January 2009
Supreme Court
2 pages

R.S.JAKHOD Vs BALWAN SINGH

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004437-004437 / 2006
Diary number: 25373 / 2006
Advocates: Vs RESPONDENT-IN-PERSON