IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

INTERLOCUTORY APPLICATION NO.2 OF 2008 IN  

REVIEW PETITION (C) NO.503 OF 2007 IN  

SPECIAL LEAVE PETITION (C) NO.623 OF 2007

UNION OF INDIA ....APPLICANT/     PETITIONER

VERSUS

RAM BIPAT & ORS. ....RESPONDENTS

O R D E R

Interlocutory application no.2/2008,  filed by the Union of India,  praying for

recall of  order dated 2.8.2007  of  this Court passed  in the Review Petition  (Civil)

No.503/2007, is dismissed.

.....................J. (TARUN CHATTERJEE)      

.....................J. (H.L. DATTU)            

NEW DELHI,  JANUARY 12, 2009.