Showing 13576 - 13590 of 41947 judgements
16 January 2009
Supreme Court
13 pages
RAJ NATH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000076-000076 / 2009
Diary number: 21720 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs ANUVRAT SHARMA

16 January 2009
Supreme Court
9 pages
HAWA SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000084-000084 / 2009
Diary number: 20483 / 2007
Advocates: JAVED MAHMUD RAO Vs T. V. GEORGE

16 January 2009
Supreme Court
3 pages
GANGAMMA Vs DEPUTY COMMNR., CHITRADURGA .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000313-000313 / 2009
Diary number: 21737 / 2004

16 January 2009
Supreme Court
3 pages
SUZANNE LOUSIE MARTIN Vs STATE OF RAJASTHAN

Bench: MARKANDEY KATJU,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-000078-000078 / 2009
Diary number: 24937 / 2008
Advocates: Vs MILIND KUMAR

16 January 2009
Supreme Court
3 pages
ASHOK KUMAR TODI Vs C.B.I.

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000081-000081 / 2009
Diary number: 37028 / 2008
Advocates: VICTOR MOSES & ASSOCIATES Vs SARLA CHANDRA

16 January 2009
Supreme Court
5 pages
APARNA MEHTA KAPUR Vs STATE OF U.P.

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: W.P.(C) No.-000256-000256 / 2008
Diary number: 15422 / 2008
Advocates: Vs CHIRAG M. SHROFF

16 January 2009
Supreme Court
2 pages
NEW INDIA ASSURANCE CO.LTD. Vs ESYS INFORMATION TECHNOLOGIES LTD.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000254-000254 / 2009
Diary number: 33309 / 2008
Advocates: PRADEEP KUMAR BAKSHI Vs RAMESHWAR PRASAD GOYAL

16 January 2009
Supreme Court
2 pages
VYAVASTHAPAK C. PRINT (INDIA)LTD. Vs LAXMI AGRO CHEMICAL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000265-000265 / 2009
Diary number: 5017 / 2007
Advocates: PRAVEEN AGRAWAL Vs S. RAVI SHANKAR

16 January 2009
Supreme Court
1 pages
GURDIAL SINGH CHAINA & ANR. Vs MANORANJAN SONDHI & ANR.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Transfer Petition (Crl.) 318 of 2008

15 January 2009
Supreme Court
15 pages
JARNAIL SINGH Vs STATE OF PUNJAB

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000062-000062 / 2009
Diary number: 7063 / 2008
Advocates: YASH PAL DHINGRA Vs KULDIP SINGH

15 January 2009
Supreme Court
4 pages
M/S.TATA FINANCE LTD.NOW TATA MOTORS LTD Vs N.POONGODI

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-000286-000286 / 2009
Diary number: 60324 / 2007
Advocates: MANIK KARANJAWALA Vs GAGAN GUPTA

14 January 2009
Supreme Court
2 pages
HUCHAMMA (D) BY LRS. Vs STATE OF KARNATAKA .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000175-000175 / 2009
Diary number: 1459 / 2005
Advocates: K. K. MANI Vs P. R. RAMASESH

14 January 2009
Supreme Court
3 pages
ABBAS KHAN Vs CENTRAL BUREAU OF NARCOTICS

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: Crl.A. No.-000101-000101 / 2005
Diary number: 11598 / 2004
Advocates: R. D. UPADHYAY Vs SUSHMA SURI

13 January 2009
Supreme Court
14 pages
REVENUE DIVISIONAL OFFICER-CUM-L.A.O. Vs SHAIK AZAM SAHEM ETC.ETC.

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, ,
Case number: C.A. No.-008983-008985 / 2003
Diary number: 15340 / 2003
Advocates: T. V. GEORGE Vs ANIL KUMAR TANDALE

13 January 2009
Supreme Court
4 pages
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR (NCC CL) Vs UNION OF INDIA

Case number: W.P.(C) No.-000318-000318 / 2006
Diary number: 17160 / 2006
Advocates: JYOTI MENDIRATTA Vs CORPORATE LAW GROUP