Showing 13636 - 13650 of 41947 judgements
07 January 2009
Supreme Court
1 pages
SWAMY GOWDA Vs K.SHIVAKINGE GOWDA .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000028-000028 / 2009
Diary number: 60320 / 2007
Advocates: S. N. BHAT Vs ANJANA CHANDRASHEKAR

07 January 2009
Supreme Court
2 pages
RAJ KUMAR JAIN Vs INDRA PRASTHA BUILDERS PVT LTD., .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000026-000027 / 2009
Diary number: 18912 / 2007
Advocates: ASHOK MATHUR Vs SHALLY BHASIN

07 January 2009
Supreme Court
2 pages
URMILA DEVI Vs COMMR.VARANASI .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000029-000029 / 2009
Diary number: 21370 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs GUNNAM VENKATESWARA RAO

07 January 2009
Supreme Court
4 pages
BRANCH MANAGER,FEDERAL BANK LTD. Vs N.S.SABASTIAN

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000043-000043 / 2009
Diary number: 19991 / 2007
Advocates: RAMESH BABU M. R. Vs

07 January 2009
Supreme Court
3 pages
AJAYA Vs SANJAYA GOLECHA

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000913-000913 / 2005
Diary number: 19019 / 2005
Advocates: Vs B. S. BANTHIA

07 January 2009
Supreme Court
14 pages
DEEN DAYAL Vs STATE OF U.P.

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: Crl.A. No.-000067-000067 / 2006
Diary number: 27621 / 2005
Advocates: S. R. SETIA Vs ANUVRAT SHARMA

06 January 2009
Supreme Court
11 pages
DWARIKA NATH ACOOLI Vs DULAL CHANDRA BAYEN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000007-000007 / 2009
Diary number: 12876 / 2004
Advocates: Vs S. K. BHATTACHARYA

06 January 2009
Supreme Court
8 pages
KARTICK CHANDRA MANDAL Vs NETAI MONDAL(DEAD)BY LRS. .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000008-000008 / 2009
Diary number: 27182 / 2005
Advocates: GAURAV AGRAWAL Vs K. S. RANA

06 January 2009
Supreme Court
11 pages
BALJIT SINGH Vs IMPROVEMENT TRUST LUDHIANA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000009-000009 / 2009
Diary number: 5840 / 2006
Advocates: ANIS AHMED KHAN Vs RAMESHWAR PRASAD GOYAL

06 January 2009
Supreme Court
2 pages
MUNILAKSHMAMMA Vs B.V. SAMPATH

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000018-000018 / 2009
Diary number: 3741 / 2007
Advocates: ANJANA CHANDRASHEKAR Vs A. S. BHASME

06 January 2009
Supreme Court
17 pages
SYED BASHEER AHAMED Vs MOHD. JAMEEL

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-000010-000010 / 2009
Diary number: 24248 / 2006
Advocates: RAUF RAHIM Vs M. K. DUA

06 January 2009
Supreme Court
1 pages
BINOD SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000004-000004 / 2009
Diary number: 19992 / 2008
Advocates: T. MAHIPAL Vs GOPAL SINGH

06 January 2009
Supreme Court
3 pages
M/S HIND PAINTS & CHEMICALS Vs M/S ACCURATE TRANSFORMERS LTD.

Case number: C.A. No.-000013-000013 / 2009
Diary number: 28838 / 2007
Advocates: KAILASH CHAND Vs S. S. JAUHAR

06 January 2009
Supreme Court
1 pages
MONIKA Vs STATE OF HARYANA

Case number: Crl.A. No.-000006-000006 / 2009
Diary number: 6294 / 2008
Advocates: DEBASIS MISRA Vs T. V. GEORGE

05 January 2009
Supreme Court
5 pages
M/S. CROSS COUNTRY HOTELS LTD. Vs TOURISM FINANCE CORPN.OF INDIA LTD.&ORS.

Case number: C.A. No.-000049-000049 / 2009
Diary number: 2604 / 2006
Advocates: SIBO SANKAR MISHRA Vs S. MAHENDRAN