Showing 13546 - 13560 of 41947 judgements
21 January 2009
Supreme Court
4 pages
JAGDISH BAGRI Vs RAJENDRA KUMAR LUHARIWALA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000116-000116 / 2009
Diary number: 22442 / 2008
Advocates: SARAD KUMAR SINGHANIA Vs YASH PAL DHINGRA

21 January 2009
Supreme Court
12 pages
RANVEER SINGH Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000115-000115 / 2009
Diary number: 11552 / 2008
Advocates: RAJESH Vs C. D. SINGH

20 January 2009
Supreme Court
75 pages
FOMENTO RESORTS & HOTELS Vs MINGUEL MARTINS .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004154-004154 / 2000
Diary number: 9619 / 2000
Advocates: RAJAN NARAIN Vs K J JOHN AND CO

20 January 2009
Supreme Court
14 pages
U.P. STATE ELECTRICITY BOARD Vs AZIZ AHMAD

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000318-000318 / 2009
Diary number: 7156 / 2007
Advocates: PRADEEP MISRA Vs A. P. MOHANTY

20 January 2009
Supreme Court
9 pages
MUKHTIAR SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000448-000448 / 2007
Diary number: 3766 / 2007
Advocates: NARESH KUMAR Vs KULDIP SINGH

20 January 2009
Supreme Court
10 pages
BALLI PETROCHEMICALS LTD. Vs NATIONAL ALUMINIUM COMPANY LTD.

Bench: TARUN CHATTERJEE, , , ,
Case number: ARBIT.CASE(C) No.-000007-000007 / 2006
Diary number: 11648 / 2006

20 January 2009
Supreme Court
8 pages
BASKAR @ KANNAN Vs STATE OF T.NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001249-001249 / 2006
Diary number: 30265 / 2006
Advocates: P. N. RAMALINGAM Vs S. THANANJAYAN

20 January 2009
Supreme Court
3 pages
R.MANJULA Vs V.RAJA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: T.P.(C) No.-000458-000458 / 2007
Diary number: 20267 / 2007
Advocates: Vs L. K. PANDEY

20 January 2009
Supreme Court
7 pages
DAYA SHANKAR Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000105-000105 / 2009
Diary number: 30189 / 2006

20 January 2009
Supreme Court
8 pages
MUNNILAL Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000106-000106 / 2009
Diary number: 33029 / 2006

20 January 2009
Supreme Court
7 pages
JAGEBAR ALI @ SETTU Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000038-000038 / 2007
Diary number: 32375 / 2006
Advocates: P. N. RAMALINGAM Vs R. NEDUMARAN

20 January 2009
Supreme Court
9 pages
JAI SINGH Vs GURMEJ SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000321-000321 / 2009
Diary number: 6944 / 2007
Advocates: VIJAY K. MEHTA Vs UGRA SHANKAR PRASAD

19 January 2009
Supreme Court
2 pages
STATE OF JHARKHAND Vs ASHOK KUMAR CHOKHANI .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000306-000306 / 2009
Diary number: 1638 / 2008
Advocates: Vs T. MAHIPAL

19 January 2009
Supreme Court
7 pages
SIPRA BHATTACHARYYA Vs APARES BHATTACHARYYA

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000307-000307 / 2009
Diary number: 34632 / 2008
Advocates: Vs RANJAN MUKHERJEE

19 January 2009
Supreme Court
3 pages
PRADEEP TANWAR Vs STATE OF NCT OF DELHI

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-000109-000109 / 2009
Diary number: 29102 / 2008
Advocates: GAURAV AGRAWAL Vs ANIL KATIYAR