Showing 13531 - 13545 of 41947 judgements
22 January 2009
Supreme Court
2 pages
RASHMI PAL Vs

Case number: C.A. No.-003330-003330 / 2001
Diary number: 19322 / 2000
Advocates: RANBIR SINGH YADAV Vs KAMLENDRA MISHRA

22 January 2009
Supreme Court
4 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs URMILA

Case number: C.A. No.-003727-003727 / 2001
Diary number: 17914 / 2000
Advocates: T. MAHIPAL Vs KRISHAN SINGH CHAUHAN

22 January 2009
Supreme Court
4 pages
M/S SUSHILA CHEMICALS P.LTD. Vs BHARAT COKING COAL LIMITED .

Case number: C.A. No.-000375-000375 / 2009
Diary number: 22538 / 2008
Advocates: GAURAV AGRAWAL Vs ANUPAM LAL DAS

22 January 2009
Supreme Court
0 pages
T. MADHAVA REDDY Vs LAND ACQU.OFFICER-CUM-MANDAL REV.OFFICER

Case number: C.A. No.-004070-004070 / 2001
Diary number: 8352 / 2000
Advocates: Vs T. V. GEORGE

21 January 2009
Supreme Court
4 pages
ASIT KUMAR KAR Vs STATE OF WEST BENGAL .

Bench: MARKANDEY KATJU,R.M. LODHA, , ,
Case number: W.P.(C) No.-000110-000110 / 2008
Diary number: 7881 / 2008
Advocates: Vs CHANCHAL KUMAR GANGULI

21 January 2009
Supreme Court
3 pages
COMMNR. OF INCOME TAX Vs I.T.I. LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-001001-001001 / 2005
Diary number: 6735 / 2004
Advocates: B. V. BALARAM DAS Vs RAJIV TYAGI

21 January 2009
Supreme Court
2 pages
COMMISSIONER OF INCOME TAX,BANGALORE Vs M/S. I.T.I. LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000989-000989 / 2005
Diary number: 7789 / 2004
Advocates: B. V. BALARAM DAS Vs RAJIV TYAGI

21 January 2009
Supreme Court
3 pages
COMMISSIONER OF INCOME TAX Vs M/S. LARSEN & TOUBRO LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000993-000993 / 2005
Diary number: 11146 / 2004
Advocates: B. V. BALARAM DAS Vs VASUDEVAN RAGHAVAN

21 January 2009
Supreme Court
1 pages
DHONDE BAJIRAO BALU Vs NANDKUMAR SHRIRANG JADHAV .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-003736-003736 / 2001
Diary number: 6807 / 2001
Advocates: C. G. SOLSHE Vs VISHWAJIT SINGH

21 January 2009
Supreme Court
1 pages
S.K. SHARMA DEAD. THRU. LRS. Vs K.G. NATHANI

Bench: TARUN CHATTERJEE, , , ,
Case number: C.A. No.-001057-001057 / 2002
Diary number: 63274 / 2002
Advocates: PARMANAND GAUR Vs

21 January 2009
Supreme Court
1 pages
SHRIPAL BHATI Vs STATE OF U.P. .

Bench: TARUN CHATTERJEE, , , ,
Case number: C.A. No.-001390-001390 / 2007
Diary number: 3329 / 2007
Advocates: Vs N. ANNAPOORANI

21 January 2009
Supreme Court
2 pages
HUBERT J. D'SOUZA Vs CORPORATION BANK .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-002482-002482 / 2001
Diary number: 4260 / 2001
Advocates: PRAVEEN JAIN Vs S. N. BHAT

21 January 2009
Supreme Court
14 pages
SATVIR Vs STATE OF U.P.

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-000551-000551 / 2005
Diary number: 11112 / 2003
Advocates: SHAKIL AHMED SYED Vs KAMLENDRA MISHRA

21 January 2009
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs PRAKASH SAKHA VASAVE .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000654-000654 / 2004
Diary number: 15402 / 2003
Advocates: RAVINDRA KESHAVRAO ADSURE Vs K. SARADA DEVI

21 January 2009
Supreme Court
8 pages
SHIVA KARAM PAYASWAMI TEWAR Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000117-000117 / 2009
Diary number: 33211 / 2007
Advocates: NIRMAL CHOPRA Vs RAVINDRA KESHAVRAO ADSURE