Showing 13516 - 13530 of 41947 judgements
23 January 2009
Supreme Court
6 pages
THE STATE OF WEST BENGAL Vs SOMDEB BANDYOPADHAYAY .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000397-000397 / 2009
Diary number: 4490 / 2005
Advocates: TARA CHANDRA SHARMA Vs MANOJ K. MISHRA

23 January 2009
Supreme Court
7 pages
NATIONAL INSURANCE COMPANY LTD. Vs MEENA AGGARWAL

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000396-000396 / 2009
Diary number: 25613 / 2006

23 January 2009
Supreme Court
4 pages
MANAGING DIRECTOR, TNSTC Vs SUGUNA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000395-000395 / 2009
Diary number: 16587 / 2007
Advocates: T. HARISH KUMAR Vs

23 January 2009
Supreme Court
7 pages
KHILARI Vs STATE OF U.P..

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000141-000141 / 2009
Diary number: 6236 / 2008
Advocates: S. CHANDRA SHEKHAR Vs KAMLENDRA MISHRA

23 January 2009
Supreme Court
7 pages
MOHAN CHAND Vs STATE OF UTTARAKHAND

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000140-000140 / 2009
Diary number: 13153 / 2008
Advocates: JITENDRA KUMAR Vs JATINDER KUMAR BHATIA

23 January 2009
Supreme Court
3 pages
BHURIBAI Vs RAM NARAYAN .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000393-000393 / 2009
Diary number: 6675 / 2005
Advocates: SUJATA KURDUKAR Vs

23 January 2009
Supreme Court
9 pages
PRAKASH HARICHANDRA MURANJAN Vs MUMBAI METROPOLITAN R.D.AUTHORITY

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000392-000392 / 2009
Diary number: 33681 / 2006
Advocates: ASHOK KUMAR SINGH Vs A. S. BHASME

22 January 2009
Supreme Court
10 pages
SUBBA Vs DEBIYA

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, ,
Case number: C.A. No.-000361-000361 / 2009
Diary number: 26773 / 2006
Advocates: Vs ANIS AHMED KHAN

22 January 2009
Supreme Court
12 pages
M/S MALNAD TRADERS Vs M/S NEW INDIA ASSURANCE CO. LTD.

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-000362-000362 / 2009
Diary number: 35969 / 2007
Advocates: ANJANA CHANDRASHEKAR Vs

22 January 2009
Supreme Court
4 pages
E.K. LINGAMURTHY Vs SETTLEMENT COMMNR. (IT&WT)

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000382-000383 / 2009
Diary number: 16505 / 2007
Advocates: Vs B. V. BALARAM DAS

22 January 2009
Supreme Court
3 pages
M/S HOTEL LEELA VENTURE LTD. Vs COMMR.OF CUSTOMS(GEN) MUMBAI

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-004981-004981 / 2007
Diary number: 21907 / 2007
Advocates: Vs B. KRISHNA PRASAD

22 January 2009
Supreme Court
9 pages
T.S. RAMACHANDRA SHETTY Vs CHAIRMAN, KARNATAKA HOUSING BOARD

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-003332-003332 / 2001
Diary number: 4768 / 2000
Advocates: SANGEETA KUMAR Vs E. C. VIDYA SAGAR

22 January 2009
Supreme Court
3 pages
NEW INDIA ASSURANCE CO. LTD. Vs M/S. ABHILASH JEWELLERY

Bench: MARKANDEY KATJU,R.M. LODHA, , ,
Case number: C.A. No.-007972-007972 / 2002
Diary number: 11862 / 2002
Advocates: INDRA SAWHNEY Vs G. PRAKASH

22 January 2009
Supreme Court
2 pages
S.L. JAISWAL Vs DISCIPLINARY COMMITTEE,BAR COUNCIL,INDIA

Case number: C.A. No.-004013-004013 / 2001
Diary number: 9548 / 2001
Advocates: PRAVEEN SWARUP Vs

22 January 2009
Supreme Court
2 pages
H.H. POORANANDASWAMIJI (D) THRU LRS. Vs SHARADAMMA

Case number: C.A. No.-003376-003376 / 2001
Diary number: 8148 / 2000
Advocates: BALAJI SRINIVASAN Vs P. R. RAMASESH