Judgements

Showing 13501 - 13515 of 41947 judgements
23 January 2009
Supreme Court
1 pages
STATE OF BIHAR Vs HORIL SAHNI

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000455-000455 / 2009
Diary number: 33499 / 2008
Advocates: GOPAL SINGH Vs

23 January 2009
Supreme Court
4 pages
BALA Vs NCT OF DELHI .

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-000146-000146 / 2009
Diary number: 2600 / 2007
Advocates: AISHWARYA BHATI Vs D. S. MAHRA

23 January 2009
Supreme Court
23 pages
ACADEMY OF GENERAL EDU.,MANIPAL Vs B.MALINI MALLYA

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, ,
Case number: C.A. No.-000389-000389 / 2009
Diary number: 14143 / 2008
Advocates: LAKSHMI RAMAN SINGH Vs ANJANA CHANDRASHEKAR

23 January 2009
Supreme Court
22 pages
AMLAN JYOTI BOROOAH Vs STATE OF ASSAM .

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000387-000387 / 2009
Diary number: 15857 / 2006
Advocates: ARUN K. SINHA Vs JAGJIT SINGH CHHABRA

23 January 2009
Supreme Court
10 pages
GIRDHAR KUMAR DADHICH Vs STATE OF RAJASTHAN .

Bench: S.B. SINHA,J.M. PANCHAL, , ,
Case number: C.A. No.-000388-000388 / 2009
Diary number: 15121 / 2006
Advocates: P. D. SHARMA Vs

23 January 2009
Supreme Court
10 pages
EERATI LAXMAN Vs STATE OF A.P.

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000139-000139 / 2009
Diary number: 2950 / 2007
Advocates: SUSMITA LAL Vs D. BHARATHI REDDY

23 January 2009
Supreme Court
32 pages
M/S. ANSAL PROPERTIES & INDUSTRIES LTD. Vs STATE OF HARYANA

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-008186-008186 / 2001
Diary number: 18202 / 1999
Advocates: Vs KAMAL MOHAN GUPTA

23 January 2009
Supreme Court
9 pages
UNION OF INDIA Vs RATTAN MALLIK @ HABUL

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: Crl.A. No.-000137-000137 / 2009
Diary number: 21017 / 2007
Advocates: SUSHMA SURI Vs DIPAK KUMAR JENA

23 January 2009
Supreme Court
14 pages
VAKIL PRASAD SINGH Vs STATE OF BIHAR

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: Crl.A. No.-000138-000138 / 2009
Diary number: 24872 / 2007
Advocates: Vs GOPAL SINGH

23 January 2009
Supreme Court
3 pages
STATE OF KERALA Vs PRABHAVATHY THANKAMMA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000460-000460 / 2009
Diary number: 27077 / 2008
Advocates: R. SATHISH Vs

23 January 2009
Supreme Court
2 pages
MOHD.ESSAT ALI Vs VIMLA .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000149-000149 / 2009
Diary number: 652 / 2008
Advocates: Vs S. THANANJAYAN

23 January 2009
Supreme Court
3 pages
U.P.STATE ROAD TRANSPORT CORP. Vs ISLAMUDDIN

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000423-000423 / 2009
Diary number: 25789 / 2007
Advocates: SANGEETA KUMAR Vs

23 January 2009
Supreme Court
2 pages
M/S BABA TRADING COMPANY Vs VIDARBHA CHAMBER OF COMMERCE & INDUS.&OR

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000390-000391 / 2009
Diary number: 35049 / 2008
Advocates: Vs RAMESHWAR PRASAD GOYAL

23 January 2009
Supreme Court
2 pages
JAYARAJ Vs STATE OF T.NADU

Case number: Crl.A. No.-000154-000154 / 2009
Diary number: 27892 / 2008
Advocates: SHIV PRAKASH PANDEY Vs S. THANANJAYAN

23 January 2009
Supreme Court
4 pages
RAJESH Vs STATE OF RAJASTHAN & ANR.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Transfer Petition (Crl.) 71 of 2007