Showing 13471 - 13485 of 41947 judgements
28 January 2009
Supreme Court
9 pages
VARIKUPPAL SRINIVAS Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000168-000168 / 2009
Diary number: 31071 / 2007
Advocates: C. S. N. MOHAN RAO Vs D. BHARATHI REDDY

28 January 2009
Supreme Court
7 pages
YUNUS (BABOOBHAI) A. HAMID PADVEKAR Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000486-000486 / 2009
Diary number: 25853 / 2004
Advocates: ABHISTH KUMAR Vs FOX MANDAL & CO.

28 January 2009
Supreme Court
3 pages
KRISHNA SINGH Vs L.I.C. OF INDIA, MUMBAI .

Bench: V.S. SIRPURKAR,R.M. LODHA, , ,
Case number: C.A. No.-000549-000549 / 2002
Diary number: 22552 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs A. V. RANGAM

28 January 2009
Supreme Court
3 pages
ORIENTAL INSURANCE CO. LTD. Vs M/S. PREM PRINTING PRESS

Bench: V.S. SIRPURKAR,R.M. LODHA, , ,
Case number: C.A. No.-007398-007398 / 2002
Diary number: 21565 / 2001
Advocates: B. K. SATIJA Vs RAVI PRAKASH MEHROTRA

28 January 2009
Supreme Court
2 pages
SANTOSH KUMAR PAHADIYA Vs USHA GUPTA

Case number: C.A. No.-000484-000484 / 2009
Diary number: 27089 / 2005
Advocates: NIRAJ SHARMA Vs ANIL SHRIVASTAV

28 January 2009
Supreme Court
2 pages
MARUTI UDYOG LTD. Vs ASST.COMMNR.CENTRAL EXCISE GURGAON

Case number: C.A. No.-007259-007259 / 2002
Diary number: 12123 / 2002
Advocates: PRAMOD DAYAL Vs B. KRISHNA PRASAD

28 January 2009
Supreme Court
3 pages
BHOPAL VIKAS PRADHIKARAN Vs SANGEET SHUKLA .

Case number: C.A. No.-007290-007293 / 2002
Diary number: 63238 / 2002
Advocates: NAVEEN R. NATH Vs PRATIBHA JAIN

28 January 2009
Supreme Court
2 pages
BHOPAL DEVELOPMENT AUTHORITY Vs PRAKASH CHAND JAIN

Case number: C.A. No.-008411-008412 / 2002
Diary number: 63237 / 2002
Advocates: NAVEEN R. NATH Vs B. K. SATIJA

27 January 2009
Supreme Court
5 pages
A.U. KURESHI Vs HIGH COURT OF GUJARAT

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-000472-000472 / 2009
Diary number: 1096 / 2007
Advocates: VENKATESWARA RAO ANUMOLU Vs SUNIL KUMAR JAIN

27 January 2009
Supreme Court
3 pages
MANAGING DIRECTOR,A.P.S.R.T.C. Vs M.USHA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000510-000511 / 2009
Diary number: 23138 / 2007
Advocates: D. MAHESH BABU Vs

27 January 2009
Supreme Court
3 pages
DESIGNATED AUTH.MIN.OF COM.& INDUS. Vs INDIAN METALS & FERRO ALLOYS LTD.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: SLP(C) No.-001795-001795 / 2009
Diary number: 29363 / 2008
Advocates: B. KRISHNA PRASAD Vs B. VIJAYALAKSHMI MENON

27 January 2009
Supreme Court
5 pages
STATE OF ORISSA Vs BALRAM SAHU

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000444-000444 / 2009
Diary number: 36267 / 2008
Advocates: SIBO SANKAR MISHRA Vs

27 January 2009
Supreme Court
5 pages
RAMCHANDRA DHONDIBA KAWARE Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000155-000155 / 2009
Diary number: 19265 / 2008
Advocates: BALAJI SRINIVASAN Vs

27 January 2009
Supreme Court
4 pages
RAJ KUMAR SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000443-000443 / 2009
Diary number: 17130 / 2007
Advocates: SATYENDRA KUMAR Vs SUSHMA SURI

27 January 2009
Supreme Court
7 pages
SURAIN SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000156-000156 / 2009
Diary number: 48 / 2008
Advocates: Vs KULDIP SINGH