Showing 13486 - 13500 of 41947 judgements
27 January 2009
Supreme Court
3 pages
D.D. VAISHNAV Vs STATE OF M.P. .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000449-000449 / 2009
Diary number: 34009 / 2007
Advocates: KAILASH CHAND Vs B. S. BANTHIA

27 January 2009
Supreme Court
6 pages
RAJ KISHORE PANDEY Vs STATE OF U.P. .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000450-000452 / 2009
Diary number: 29415 / 2007
Advocates: ANITHA SHENOY Vs SHRISH KUMAR MISRA

27 January 2009
Supreme Court
3 pages
M/S MOHINDER SINGH & CO. Vs BOARD OF TRUSTEES OF THE PORT OF BOMBAY

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000448-000448 / 2009
Diary number: 16116 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs A. V. RANGAM

27 January 2009
Supreme Court
4 pages
VISHWAS NARHARI SAHASTRABUDHE Vs VARDA VISHWAS SAHASTRABUDHE

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000447-000447 / 2009
Diary number: 33370 / 2006
Advocates: VISHWAJIT SINGH Vs BRAJ KISHORE MISHRA

27 January 2009
Supreme Court
3 pages
APARNA GOYAL Vs RAKESH GOYAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA,H.L. DATTU, ,
Case number: T.P.(C) No.-000091-000091 / 2008
Diary number: 2283 / 2008
Advocates: Vs P. NARASIMHAN

27 January 2009
Supreme Court
6 pages
ANURAG KUMAR Vs MOHAN LAL

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000446-000446 / 2009
Diary number: 891 / 2009
Advocates: JITENDRA MOHAN SHARMA Vs

27 January 2009
Supreme Court
2 pages
BATA INDIA LTD. Vs STATE OF UTTRAKHAND

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000497-000497 / 2009
Diary number: 17007 / 2008
Advocates: Vs ABHISHEK ATREY

27 January 2009
Supreme Court
2 pages
TAYYAB ALI Vs STATE OF U.P.

Case number: C.A. No.-000454-000454 / 2009
Diary number: 26047 / 2007
Advocates: GARIMA PRASHAD Vs GUNNAM VENKATESWARA RAO

27 January 2009
Supreme Court
3 pages
UNION OF INDIA TRH. PRESIDENT OF ICAR Vs R.S. SHRIVASTAVA

Case number: C.A. No.-000456-000457 / 2009
Diary number: 32596 / 2007
Advocates: B. SUNITA RAO Vs

27 January 2009
Supreme Court
2 pages
ANNAPAREDDY AIREDDY Vs BOLLA SUBBA REDDY .

Case number: C.A. No.-000462-000462 / 2009
Diary number: 28608 / 2007
Advocates: G. RAMAKRISHNA PRASAD Vs

27 January 2009
Supreme Court
4 pages
M/S HARBANS LAL & SONS & ANR. Vs RAMSON CYCLES PVT.LTD.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Transfer Petition (Crl.) 319 of 2008

23 January 2009
Supreme Court
14 pages
RAJENDRA RAMCHANDRA KAVALEKAR Vs STATE OF MAHARASHTRA

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Crl.A. No.-000142-000142 / 2009
Diary number: 18478 / 2006
Advocates: SENTHIL JAGADEESAN Vs P. PARMESWARAN

23 January 2009
Supreme Court
3 pages
UNION OF INDIA Vs P.N.SINGH .

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000418-000418 / 2009
Diary number: 33396 / 2008
Advocates: D. S. MAHRA Vs RAJIV TALWAR

23 January 2009
Supreme Court
2 pages
K.CHANDRAN Vs A. KARUPPASAMY

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Crl.A. No.-000157-000157 / 2009
Diary number: 14942 / 2008
Advocates: V. RAMASUBRAMANIAN Vs SENTHIL JAGADEESAN

23 January 2009
Supreme Court
1 pages
G.SATYANARAYANA Vs M/S SAI SIVA LEAFIN PRIVATE LTD.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Crl.A. No.-000158-000159 / 2009
Diary number: 60325 / 2007
Advocates: M. VIJAYA BHASKAR Vs