Judgements

12 February 2009
Supreme Court
11 pages

G.VIVEKANANDAN Vs SRIRAMULU .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000300-000300 / 2003
Diary number: 10261 / 2002
Advocates: V. RAMASUBRAMANIAN Vs R. V. KAMESHWARAN

12 February 2009
Supreme Court
2 pages

STATE BY INSPECTOR OF POLICE Vs SRIRAMULU .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000301-000301 / 2003
Diary number: 18534 / 2002
Advocates: P. N. RAMALINGAM Vs RR-EX-PARTE

12 February 2009
Supreme Court
11 pages

S.P. DEVARAJU Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000180-000180 / 2002
Diary number: 652 / 2002
Advocates: GUNTUR PRABHAKAR Vs

12 February 2009
Supreme Court
9 pages

STATE OF U.P. Vs SHEO LAL .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000362-000363 / 2002
Diary number: 13739 / 2000
Advocates: Vs IRSHAD AHMAD

12 February 2009
Supreme Court
15 pages

ASHABAI MACHINDRA ADHAGALE Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA,H.L. DATTU, ,
Case number: Crl.A. No.-000287-000287 / 2009
Diary number: 28676 / 2006
Advocates: VISHWAJIT SINGH Vs RAVINDRA KESHAVRAO ADSURE

12 February 2009
Supreme Court
13 pages

STATE OF PUNJAB Vs INDER MOHAN CHOPRA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000288-000288 / 2009
Diary number: 14428 / 2007
Advocates: Vs ASHOK MATHUR

12 February 2009
Supreme Court
12 pages

RAM NARESH PRASAD Vs STATE OF JHARKHAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000290-000290 / 2009
Diary number: 16860 / 2006
Advocates: SURYA KANT Vs MANISH KUMAR SARAN

12 February 2009
Supreme Court
12 pages

MALLIKARJUNA G. HIREMATH Vs BRANCH MGR.,ORIENTAL INSURANCE CO.L.&ORS

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000956-000956 / 2009
Diary number: 24534 / 2005
Advocates: Vs SHIV PRAKASH PANDEY

12 February 2009
Supreme Court
14 pages

HINDUSTAN COOP. HOUSING BULDG.SOCTY.LTD. Vs REGISTRAR COOP.SOCIETIES

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000957-000957 / 2009
Diary number: 11224 / 2007
Advocates: R. C. KAUSHIK Vs SYED SHAHID HUSSAIN RIZVI

12 February 2009
Supreme Court
8 pages

VINODAN Vs VISHWANATHAN

Case number: C.A. No.-000881-000881 / 2001
Diary number: 2072 / 2000
Advocates: Vs A. RAGHUNATH

11 February 2009
Supreme Court
23 pages

UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000887-000887 / 2009
Diary number: 21965 / 2004
Advocates: R. SATHISH Vs E. M. S. ANAM

11 February 2009
Supreme Court
8 pages

STATE OF MAHARASHTRA ETC. Vs DHANENDRA SHRIRAM BHURLE ETC.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000269-000270 / 2009
Diary number: 25010 / 2008
Advocates: RAVINDRA KESHAVRAO ADSURE Vs CHANDER SHEKHAR ASHRI

11 February 2009
Supreme Court
4 pages

STATE OF KARNATAKA Vs NINGAPPA @ BHYRAPPA @ NINGEGOWDA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000264-000264 / 2009
Diary number: 25385 / 2007
Advocates: ANITHA SHENOY Vs

11 February 2009
Supreme Court
6 pages

STATE OF PUNJAB Vs PRITAM CHAND .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001069-001069 / 2004
Diary number: 12887 / 2003
Advocates: ARUN K. SINHA Vs RAJESH PRASAD SINGH

11 February 2009
Supreme Court
10 pages

JAYASEELAN Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000456-000456 / 2002
Diary number: 16653 / 2001
Advocates: V. J. FRANCIS Vs S. THANANJAYAN