Showing 13336 - 13350 of 41947 judgements
12 February 2009
Supreme Court
21 pages
CC (PREVENTIVE)AMRITSAR Vs M/S.MALWA INDUSTRIES LTD.

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007076-007080 / 2008
Diary number: 26976 / 2008
Advocates: SHREEKANT N. TERDAL Vs RAJAN NARAIN

12 February 2009
Supreme Court
14 pages
J.KUMARADASAN NAIR Vs IRIC SOHAN .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000943-000944 / 2009
Diary number: 33853 / 2008
Advocates: Vs C. N. SREE KUMAR

12 February 2009
Supreme Court
17 pages
RUR SINGH (D) TH. LRS. Vs BACHAN KAUR

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000941-000941 / 2009
Diary number: 30888 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs

12 February 2009
Supreme Court
11 pages
PEETHANI SURYANARAYANA Vs REPAKA VENKATA RAMANA KISHORE .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000942-000942 / 2009
Diary number: 22423 / 2005

12 February 2009
Supreme Court
25 pages
U.P. STATE ROAD TRANSPORT CORPORATION Vs ASSISTANT COMNR.OF POLICE (TRAFFIC)DELHI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000950-000950 / 2009
Diary number: 28231 / 2005
Advocates: Vs LAKSHMI RAMAN SINGH

12 February 2009
Supreme Court
14 pages
SHARAD Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000937-000937 / 2009
Diary number: 19349 / 2003
Advocates: Vs MUKESH K. GIRI

12 February 2009
Supreme Court
11 pages
TUSHAR D. BHATT Vs STATE OF GUJARAT .

Bench: DALVEER BHANDARI,J.M. PANCHAL, , ,
Case number: C.A. No.-000968-000968 / 2009
Diary number: 8660 / 2007
Advocates: PUJA SHARMA Vs HEMANTIKA WAHI

12 February 2009
Supreme Court
13 pages
SANTOKH SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000285-000285 / 2009
Diary number: 9867 / 2008
Advocates: S. JANANI Vs KULDIP SINGH

12 February 2009
Supreme Court
12 pages
MCORP GLOBAL PVT. LTD. Vs COMMISSIONER OF INCOME TAX, GHAZIABAD

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-000955-000955 / 2009
Diary number: 1262 / 2007
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

12 February 2009
Supreme Court
12 pages
PUNJAB STATE ELECTRICITY BOARD Vs JAGJIWAN RAM .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000890-000890 / 2009
Diary number: 21654 / 2005
Advocates: KAILASH CHAND Vs S. L. ANEJA

12 February 2009
Supreme Court
39 pages
NARAYANAN RAJENDRAN Vs LEKSHMY SAROJINI .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-000742-000742 / 2001
Diary number: 7203 / 2000
Advocates: E. M. S. ANAM Vs ROMY CHACKO

12 February 2009
Supreme Court
14 pages
MILIND BHAGWANRAO GODSE Vs STATE OF MAHARASHTRA

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000891-000891 / 2001
Diary number: 6038 / 2001
Advocates: GAURAV AGRAWAL Vs RAVINDRA KESHAVRAO ADSURE

12 February 2009
Supreme Court
21 pages
STATE OF U.P. Vs SUKHPAL SINGH .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001285-001287 / 2001
Diary number: 4020 / 2001
Advocates: ANUVRAT SHARMA Vs RUBY SINGH AHUJA

12 February 2009
Supreme Court
9 pages
KANNIKA Vs MOOKAIAH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000286-000286 / 2009
Diary number: 32032 / 2007
Advocates: M. A. CHINNASAMY Vs

12 February 2009
Supreme Court
12 pages
M/S CARPENTER CLASSIC EXIM. P. LTD. Vs COMMR. OF CUSTOMS (IMPORTS)

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-003871-003871 / 2006
Diary number: 15891 / 2006
Advocates: Vs B. KRISHNA PRASAD