Showing 13306 - 13320 of 41947 judgements
16 February 2009
Supreme Court
2 pages
STATE OF U.P. Vs SHIV SINGH YADAV .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000821-000825 / 2007
Diary number: 30164 / 2007
Advocates: Vs IRSHAD AHMAD

16 February 2009
Supreme Court
15 pages
TILAK RAJ Vs BAIKUNTHI DEVI (D) BY LRS.

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001058-001058 / 2009
Diary number: 18906 / 2007
Advocates: SURYA KANT Vs P. N. PURI

16 February 2009
Supreme Court
3 pages
STATE OF HARYANA Vs RAM NIWAS .

Case number: C.A. No.-001756-001757 / 2009
Diary number: 13974 / 2004
Advocates: T. V. GEORGE Vs Y. RAJA GOPALA RAO

16 February 2009
Supreme Court
2 pages
UNION BANK OF INDIA Vs SRI LAXMIDHAR NAYAK .

Case number: C.A. No.-001071-001071 / 2009
Diary number: 3926 / 2008
Advocates: O. P. GAGGAR Vs RUTWIK PANDA

16 February 2009
Supreme Court
2 pages
P.C.MARKANDA Vs PUNJAB UNIVERSITY .

Case number: C.A. No.-001072-001072 / 2009
Diary number: 6277 / 2008
Advocates: SANJEEV ANAND Vs SHIVAJI M. JADHAV

16 February 2009
Supreme Court
22 pages
STATE OF PUNJAB Vs HARI SINGH .

Case number: Crl.A. No.-000319-000319 / 2009
Diary number: 258 / 2006
Advocates: KULDIP SINGH Vs

16 February 2009
Supreme Court
16 pages
COMMNR. OF CUSTOMS(PREVENTIVE) Vs M/S. AAFLOAT TEXTILES (I) P.LTD.&ORS.

Case number: C.A. No.-002447-002447 / 2007
Diary number: 7278 / 2007
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

16 February 2009
Supreme Court
2 pages
UTTARANCHAL TRANSPORT CORP.LTD. Vs VIMLA DEVI .

Case number: C.A. No.-001068-001068 / 2009
Diary number: 15358 / 2007
Advocates: PRADEEP MISRA Vs

16 February 2009
Supreme Court
2 pages
UTTARANCHAL TRANSPORT CORP.LTD. Vs VIMLA DEVI .

Case number: C.A. No.-001069-001069 / 2009
Diary number: 15359 / 2007
Advocates: PRADEEP MISRA Vs

13 February 2009
Supreme Court
1 pages
RENUKA BHASIN Vs MUNISH BHASIN

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: T.P.(C) No.-000413-000413 / 2008
Diary number: 10741 / 2008

13 February 2009
Supreme Court
5 pages
SPECIAL LAND ACQUISITION OFFICER Vs CHANDRAMMA(DEAD) BY LRS.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001006-001006 / 2009
Diary number: 14746 / 2004
Advocates: Vs VIJAY KUMAR

13 February 2009
Supreme Court
9 pages
GOPAL Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000057-000057 / 2002
Diary number: 12576 / 2001
Advocates: T. N. SINGH Vs MILIND KUMAR

13 February 2009
Supreme Court
10 pages
NI.PRA CHANNABASAVA D.S.MATADHIPATHIGALU Vs C.P.KAVEERAMMA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001040-001053 / 2009
Diary number: 4092 / 2008
Advocates: ANJANA CHANDRASHEKAR Vs

13 February 2009
Supreme Court
6 pages
STATE OF M.P. Vs ABDUL KADIR

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-001289-001289 / 2002
Diary number: 13447 / 2002
Advocates: Vs S. JANANI

13 February 2009
Supreme Court
31 pages
BIHARI LAL RADA Vs ANIL JAIN (TINU) .

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-000976-000976 / 2009
Diary number: 21998 / 2008
Advocates: KHAITAN & CO. Vs PREM MALHOTRA