Showing 13321 - 13335 of 41947 judgements
13 February 2009
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs MOSOMAT BHUDHIYA DEVI .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001086-001086 / 2009
Diary number: 17691 / 2006
Advocates: B. K. SATIJA Vs ANJANI KUMAR JHA

13 February 2009
Supreme Court
23 pages
BUDDHIST MISSION DENTAL COLLEGE&HOSPITAL Vs BHUPESH KHURANA .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001135-001135 / 2001
Diary number: 1574 / 2001
Advocates: Vs HIMANSHU SHEKHAR

13 February 2009
Supreme Court
3 pages
SATPAL SINGH Vs CHUNNI LAL(D) TR.LRS.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-003542-003542 / 2009
Diary number: 17538 / 2008
Advocates: PRATIBHA JAIN Vs B. D. SHARMA

13 February 2009
Supreme Court
4 pages
STATE OF HARYANA Vs NARINDER KUMAR .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001036-001036 / 2009
Diary number: 27660 / 2005
Advocates: T. V. GEORGE Vs MEERA AGARWAL

13 February 2009
Supreme Court
18 pages
UNISON ELECTRONICS PVT. LTD. Vs COMMISSIOINER, CENTRAL EXCISE, NOIDA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA
Case number: C.A. No.-006788-006789 / 2005
Diary number: 19171 / 2005
Advocates: Vs B. V. BALARAM DAS

13 February 2009
Supreme Court
19 pages
GOPIKA CHANDRABHUSHAN SARAN Vs M/S XLO INDIA LTD.

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000295-000295 / 2009
Diary number: 17533 / 2008
Advocates: SATPAL SINGH Vs K J JOHN AND CO

13 February 2009
Supreme Court
11 pages
CHANDRIKA PRASAD YADAV Vs THE STATE OF BIHAR

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000296-000296 / 2009
Diary number: 15111 / 2008
Advocates: RAJIV SHANKAR DVIVEDI Vs GOPAL SINGH

13 February 2009
Supreme Court
13 pages
RAM PAL SINGH Vs STATE OF U.P.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000297-000297 / 2009
Diary number: 32083 / 2007
Advocates: SUSHIL BALWADA Vs SATPAL SINGH

13 February 2009
Supreme Court
1 pages
UCO BANK Vs PRADEEP KUMAR

Case number: C.A. No.-001055-001057 / 2009
Diary number: 60328 / 2007
Advocates: D. S. CHAUHAN Vs K. K. MOHAN

13 February 2009
Supreme Court
2 pages
BAL KRISHAN Vs VICE CHAIRMAN.DDA.

Case number: C.A. No.-001038-001038 / 2009
Diary number: 23715 / 2007
Advocates: Vs ASHWANI KUMAR

13 February 2009
Supreme Court
13 pages
PRAGIYOTISH GAONLIA BANK Vs BRIJLAL DAS

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000977-000977 / 2009
Diary number: 33876 / 2006

12 February 2009
Supreme Court
35 pages
RAJASTHAN STATE ROAD TRPT. CORPN. Vs BAL MUKUND BAIRWA

Bench: S.B. SINHA,MUKUNDAKAM SHARMA,ASOK KUMAR GANGULY, ,
Case number: C.A. No.-000328-000328 / 2005
Diary number: 282 / 2003
Advocates: SUSHIL KUMAR JAIN Vs

12 February 2009
Supreme Court
25 pages
UNION OF INDIA Vs DHARAM PAL ETC. .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000948-000948 / 2009
Diary number: 28987 / 2005
Advocates: B. KRISHNA PRASAD Vs PRAVEEN JAIN

12 February 2009
Supreme Court
11 pages
RAGHAVENDRA RAO Vs STATE OF KARNATAKA .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000907-000936 / 2009
Diary number: 22646 / 2002
Advocates: RAJESH MAHALE Vs

12 February 2009
Supreme Court
12 pages
CHAIRMAN, GANGA YAMUNA GRAMIN BANK Vs DEVI SAHAI

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000940-000940 / 2009
Diary number: 7757 / 2006
Advocates: SANJAY KAPUR Vs MANOJ K. MISHRA