Judgements

Showing 13291 - 13305 of 41947 judgements
18 February 2009
Supreme Court
12 pages
M/S RAMPUR FERTILISER LTD. Vs M/S VIGYAN CHEMICALS INDUSTRIES

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001101-001101 / 2009
Diary number: 26652 / 2007
Advocates: VIJAY KUMAR Vs

18 February 2009
Supreme Court
9 pages
KRISHAN GOPAL Vs SANDHYA DEVI .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-001104-001104 / 2009
Diary number: 10345 / 2006
Advocates: YASH PAL DHINGRA Vs K J JOHN AND CO

18 February 2009
Supreme Court
19 pages
ALL INDIA COUNCIL FOR TECHNICAL EDU. Vs SURINDER KUMAR DHAWAN .

Case number: C.A. No.-004349-004349 / 2004
Diary number: 24686 / 2002
Advocates: S. CHANDRA SHEKHAR Vs PAREKH & CO.

18 February 2009
Supreme Court
15 pages
S.N. MATHUR Vs BOARD OF REVENUE/C.C.R.A. .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-004916-004916 / 2002
Diary number: 13577 / 2002
Advocates: LAXMI ARVIND Vs KAMLENDRA MISHRA

18 February 2009
Supreme Court
6 pages
AVIRAL BHATLA Vs BHAWNA BHATLA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Transfer Petition (Crl.) 431 of 2008
17 February 2009
Supreme Court
12 pages
MADAN MOHAN MISHRA Vs CHANDRIKA PANDEY (D) THR. LRS

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001078-001078 / 2009
Diary number: 28744 / 2005
Advocates: S. L. ANEJA Vs ABHISTH KUMAR

17 February 2009
Supreme Court
41 pages
SNEH GUPTA Vs DEVI SARUP .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001085-001085 / 2009
Diary number: 428 / 2007
Advocates: MITTER & MITTER CO. Vs NIKHIL NAYYAR

17 February 2009
Supreme Court
18 pages
AZHAR SULTANA Vs B. RAJAMANI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-001077-001077 / 2009
Diary number: 5493 / 2005
Advocates: LAWYER S KNIT & CO Vs MUKESH K. GIRI

17 February 2009
Supreme Court
22 pages
M. CHANDRU Vs CHENNAI METROPOLITAN DEV. AUTH.

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001079-001079 / 2009
Diary number: 12646 / 2007
Advocates: C. K. SASI Vs R. NEDUMARAN

17 February 2009
Supreme Court
2 pages
STATE OF U.P. Vs Z.R. SIDDIQUI

Bench: MARKANDEY KATJU,G.S. SINGHVI, , ,
Case number: C.A. No.-007705-007705 / 2002
Diary number: 5060 / 2002
Advocates: GUNNAM VENKATESWARA RAO Vs P. NARASIMHAN

17 February 2009
Supreme Court
10 pages
USHA RAJKHOWA Vs M/S PARAMOUT INDUSTRIES .

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001088-001088 / 2009
Diary number: 16571 / 2008
Advocates: AMIT PAWAN Vs DEBASIS MISRA

17 February 2009
Supreme Court
9 pages
DEEPAK KUMAR BANSAL Vs UNION OF INDIA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001089-001089 / 2009
Diary number: 24779 / 2007
Advocates: Vs B. KRISHNA PRASAD

17 February 2009
Supreme Court
32 pages
MARTIN F. D' SOUZA Vs MOHD. ISHFAQ

Bench: MARKANDEY KATJU,R.M. LODHA, , ,
Case number: C.A. No.-003541-003541 / 2002
Diary number: 9017 / 2002
Advocates: MANIK KARANJAWALA Vs RAJINDER MATHUR

16 February 2009
Supreme Court
3 pages
DIWAKAR PRAKASH MISHRA Vs SHREE KANT MISHRA .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-001064-001064 / 2009
Diary number: 7192 / 2007
Advocates: RACHANA SRIVASTAVA Vs JAGDISH KUMAR CHAWLA

16 February 2009
Supreme Court
4 pages
HYD.METROP.WATER S.& S.BOARD Vs P. SATYANARAYANA RAO .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-001065-001065 / 2009
Diary number: 35365 / 2007
Advocates: D. BHARATHI REDDY Vs DINESH KUMAR GARG