Showing 13276 - 13290 of 41947 judgements
19 February 2009
Supreme Court
6 pages
A.VENKATAKRISHNAN Vs STATE OF T.NADU .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001120-001120 / 2009
Diary number: 536 / 2007

19 February 2009
Supreme Court
10 pages
C.I.T.,JALANDHAR Vs RAJIV BHATARA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001121-001121 / 2009
Diary number: 10257 / 2008
Advocates: B. V. BALARAM DAS Vs

19 February 2009
Supreme Court
13 pages
RAJU Vs THE STATE, BY INSPECTOR OF POLICE

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA,H.L. DATTU, ,
Case number: Crl.A. No.-000334-000334 / 2009
Diary number: 15486 / 2008
Advocates: K. K. MANI Vs S. THANANJAYAN

19 February 2009
Supreme Court
9 pages
SUNDAR BABU Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000773-000773 / 2003
Diary number: 9754 / 2003
Advocates: PRASHANT KUMAR Vs S. THANANJAYAN

18 February 2009
Supreme Court
2 pages
SALEHA BEGUM Vs MEHMOD YAR KHAN .

Bench: MARKANDEY KATJU,B. SUDERSHAN REDDY
Case number: C.A. No.-014724-014726 / 1996
Diary number: 71360 / 1989

18 February 2009
Supreme Court
2 pages
VENKATALAKSHMAMMA Vs H.V.SRINIVASA

Bench: MARKANDEY KATJU,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-007260-007261 / 2001
Diary number: 772 / 2001
Advocates: Vs GUNTUR PRABHAKAR

18 February 2009
Supreme Court
22 pages
N. SRINIVASA Vs M/S. KUTTUKARAN MACHINE TOOLS LTD.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001098-001098 / 2009
Diary number: 12365 / 2007
Advocates: AP & J CHAMBERS Vs

18 February 2009
Supreme Court
10 pages
CHHOTANNEY Vs STATE OF UTTAR PRADESH .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000441-000441 / 2002
Diary number: 6489 / 2000
Advocates: Vs GUNNAM VENKATESWARA RAO

18 February 2009
Supreme Court
8 pages
BHOLA @ PARAS RAM Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000331-000331 / 2009
Diary number: 23041 / 2008
Advocates: ANIL NAG Vs NARESH K. SHARMA

18 February 2009
Supreme Court
5 pages
SHEKARA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000479-000479 / 2002
Diary number: 21874 / 2001

18 February 2009
Supreme Court
13 pages
COMMR.OF INCOME TAX,DIBRUGARH Vs DOOM DOOMA INDIA LTD.

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-001094-001094 / 2009
Diary number: 17331 / 2007
Advocates: B. V. BALARAM DAS Vs RAMESHWAR PRASAD GOYAL

18 February 2009
Supreme Court
8 pages
PRITHU @ PRITI CHAND Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY
Case number: Crl.A. No.-000330-000330 / 2009
Diary number: 27257 / 2008
Advocates: ANIL NAG Vs NARESH K. SHARMA

18 February 2009
Supreme Court
13 pages
ORIENTAL INSURANCE CO.LTD. Vs ANGAD KOL .

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001102-001102 / 2009
Diary number: 10507 / 2008
Advocates: M. J. PAUL Vs

18 February 2009
Supreme Court
23 pages
CITY MONTESSORI SCHOOL Vs STATE OF U.P. .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-001103-001103 / 2009
Diary number: 20318 / 2006
Advocates: R. P. GUPTA Vs

18 February 2009
Supreme Court
7 pages
RENUKA Vs STATE OF KARNATAKA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000329-000329 / 2009
Diary number: 25842 / 2008
Advocates: Vs ANITHA SHENOY