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04 March 2009
Supreme Court 3 pages BALLARPUR INDUSTRIES LTD. Vs STATE REP.BY DY.SUPDT.OF POLICE,CHENNAI
Case number: Crl.A. No.-001048-001048 / 2002 |
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04 March 2009
Supreme Court 4 pages PRAJWALA Vs UNION OF INDIA .
Case number: W.P.(C) No.-000056-000056 / 2004 |
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04 March 2009
Supreme Court 17 pages M/S KANHIYA SINGH SANTOK SINGH Vs KARTAR SINGH
Case number: C.A. No.-001525-001525 / 2009 |
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04 March 2009
Supreme Court 29 pages MAHESH DATTATRAY THIRTHKAR Vs STATE OF MAHARASHTRA
Case number: C.A. No.-001526-001526 / 2009 |
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04 March 2009
Supreme Court 3 pages STATE OF RAJASTHAN Vs ASHFAQ AHMED
Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI,ASOK KUMAR GANGULY |
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03 March 2009
Supreme Court 10 pages JAGAN SHRAVAN PATIL Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000427-000427 / 2009 |
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03 March 2009
Supreme Court 6 pages STATE OF M.P. Vs DHARA SINGH
Case number: Crl.A. No.-001390-001390 / 2003 |
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03 March 2009
Supreme Court 5 pages NATIONAL INSURANCE CO. Vs M/S SAJJAN KUMAR AGGARWALLA
Case number: C.A. No.-001384-001384 / 2009 |
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03 March 2009
Supreme Court 13 pages RIYOJODDIN RAFIYODDIN SHAIK Vs STATE OF MAHARASHTRA REP.BY PP
Case number: Crl.A. No.-000426-000426 / 2009 |
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03 March 2009
Supreme Court 5 pages STATE OF NCT OF DELHI Vs ASHIF KHAN @ KALU
Case number: Crl.A. No.-000428-000428 / 2009 |
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03 March 2009
Supreme Court 24 pages Y. VENKAIAH Vs STATE OF A.P.
Case number: Crl.A. No.-001279-001279 / 2004 |
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03 March 2009
Supreme Court 10 pages RAMATHAL Vs INSPECTOR OF POLICE
Case number: Crl.A. No.-000418-000418 / 2009 |
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03 March 2009
Supreme Court 9 pages I.GLASKASDEN GRACE Vs INSPECTOR OF POLICE
Case number: Crl.A. No.-000419-000419 / 2009 |
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03 March 2009
Supreme Court 9 pages MAN SINGH Vs COMMNR., GARHWAL MANDAL, PAURI .
Case number: C.A. No.-001366-001366 / 2009 |
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03 March 2009
Supreme Court 7 pages KAUSALYABAI @ AKKABAI Vs HARISHCHANDRA MUNNALAL GUPTA
Case number: C.A. No.-001367-001367 / 2009 |