Showing 13156 - 13170 of 41947 judgements
04 March 2009
Supreme Court
3 pages
BALLARPUR INDUSTRIES LTD. Vs STATE REP.BY DY.SUPDT.OF POLICE,CHENNAI

Case number: Crl.A. No.-001048-001048 / 2002
Diary number: 11250 / 2002
Advocates: VIKAS MEHTA Vs B. KRISHNA PRASAD

04 March 2009
Supreme Court
4 pages
PRAJWALA Vs UNION OF INDIA .

Case number: W.P.(C) No.-000056-000056 / 2004
Diary number: 2294 / 2004
Advocates: APARNA BHAT Vs GOPAL SINGH

04 March 2009
Supreme Court
17 pages
M/S KANHIYA SINGH SANTOK SINGH Vs KARTAR SINGH

Case number: C.A. No.-001525-001525 / 2009
Diary number: 5803 / 2008
Advocates: PRATIBHA JAIN Vs SHOBHA

04 March 2009
Supreme Court
29 pages
MAHESH DATTATRAY THIRTHKAR Vs STATE OF MAHARASHTRA

Case number: C.A. No.-001526-001526 / 2009
Diary number: 6208 / 2005
Advocates: NARESH KUMAR Vs ASHA GOPALAN NAIR

04 March 2009
Supreme Court
3 pages
STATE OF RAJASTHAN Vs ASHFAQ AHMED

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI,ASOK KUMAR GANGULY
Case number: Crl.A. No.-000591-000591 / 2003
Diary number: 3487 / 2003
Advocates: MILIND KUMAR Vs PRATIBHA JAIN

03 March 2009
Supreme Court
10 pages
JAGAN SHRAVAN PATIL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000427-000427 / 2009
Diary number: 8889 / 2008
Advocates: SUNIL KUMAR VERMA Vs

03 March 2009
Supreme Court
6 pages
STATE OF M.P. Vs DHARA SINGH

Case number: Crl.A. No.-001390-001390 / 2003
Diary number: 8650 / 2003
Advocates: Vs K. SARADA DEVI

03 March 2009
Supreme Court
5 pages
NATIONAL INSURANCE CO. Vs M/S SAJJAN KUMAR AGGARWALLA

Case number: C.A. No.-001384-001384 / 2009
Diary number: 31419 / 2006
Advocates: Vs RUTWIK PANDA

03 March 2009
Supreme Court
13 pages
RIYOJODDIN RAFIYODDIN SHAIK Vs STATE OF MAHARASHTRA REP.BY PP

Case number: Crl.A. No.-000426-000426 / 2009
Diary number: 13896 / 2007
Advocates: R. V. KAMESHWARAN Vs RAVINDRA KESHAVRAO ADSURE

03 March 2009
Supreme Court
5 pages
STATE OF NCT OF DELHI Vs ASHIF KHAN @ KALU

Case number: Crl.A. No.-000428-000428 / 2009
Diary number: 30633 / 2006
Advocates: D. S. MAHRA Vs K. SARADA DEVI

03 March 2009
Supreme Court
24 pages
Y. VENKAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-001279-001279 / 2004
Diary number: 19748 / 2004
Advocates: Vs D. BHARATHI REDDY

03 March 2009
Supreme Court
10 pages
RAMATHAL Vs INSPECTOR OF POLICE

Case number: Crl.A. No.-000418-000418 / 2009
Diary number: 21832 / 2008
Advocates: K. K. MANI Vs S. THANANJAYAN

03 March 2009
Supreme Court
9 pages
I.GLASKASDEN GRACE Vs INSPECTOR OF POLICE

Case number: Crl.A. No.-000419-000419 / 2009
Diary number: 27043 / 2008
Advocates: K. K. MANI Vs SRIKALA GURUKRISHNA KUMAR

03 March 2009
Supreme Court
9 pages
MAN SINGH Vs COMMNR., GARHWAL MANDAL, PAURI .

Case number: C.A. No.-001366-001366 / 2009
Diary number: 17529 / 2003
Advocates: MOHAN PANDEY Vs JATINDER KUMAR BHATIA

03 March 2009
Supreme Court
7 pages
KAUSALYABAI @ AKKABAI Vs HARISHCHANDRA MUNNALAL GUPTA

Case number: C.A. No.-001367-001367 / 2009
Diary number: 20500 / 2004
Advocates: CHANDER SHEKHAR ASHRI Vs ANIRUDDHA P. MAYEE