Judgements

Showing 13141 - 13155 of 41947 judgements
05 March 2009
Supreme Court
6 pages
M/S. ALEX ENTERPRISES Vs UNION OF INDIA .

Case number: C.A. No.-000947-000947 / 2004
Diary number: 15717 / 2003
Advocates: Vs B. KRISHNA PRASAD

05 March 2009
Supreme Court
11 pages
BHUWAN SINGH Vs M/S ORIENTAL INSURANCE CO.LTD.

Case number: C.A. No.-001537-001537 / 2009
Diary number: 18034 / 2008
Advocates: RACHANA JOSHI ISSAR Vs

05 March 2009
Supreme Court
39 pages
NAWAB SHAQAFATH ALI KHAN Vs NAWAB IMDAD JAH BAHADUR .

Case number: C.A. No.-000846-000847 / 2001
Diary number: 4267 / 2000
Advocates: C. K. SUCHARITA Vs S.. UDAYA KUMAR SAGAR

05 March 2009
Supreme Court
65 pages
RANI ALOKA DUDHORIA Vs GOUTAM DUDHORIA .

Case number: C.A. No.-006692-006692 / 2005
Diary number: 19114 / 2004
Advocates: BRIJ BHUSHAN Vs SURUCHII AGGARWAL

05 March 2009
Supreme Court
24 pages
M/S BOC INDIA LTD. Vs STATE OF JHARKHAND .

Case number: C.A. No.-001538-001538 / 2009
Diary number: 36941 / 2007
Advocates: M. K. DUA Vs

05 March 2009
Supreme Court
50 pages
V.K. ASHOKAN Vs ASSTT. EXCISE COMMNR. .

Case number: C.A. No.-001541-001541 / 2009
Diary number: 26589 / 2005
Advocates: E. M. S. ANAM Vs G. PRAKASH

05 March 2009
Supreme Court
6 pages
STATE OF PUNJAB Vs MADAN LAL

Case number: Crl.A. No.-000529-000529 / 2004
Diary number: 6958 / 2003
Advocates: KULDIP SINGH Vs AMITA GUPTA

05 March 2009
Supreme Court
10 pages
SATISH AMBANNA BANSODE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000435-000435 / 2009
Diary number: 35075 / 2007
Advocates: JAVED MAHMUD RAO Vs

05 March 2009
Supreme Court
10 pages
PRAVEEN BHATIA Vs UNION OF INDIA .

Case number: C.A. No.-001536-001536 / 2009
Diary number: 27392 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs D. S. MAHRA

05 March 2009
Supreme Court
7 pages
FORWARD SEAMEN UNION OF INDIA Vs UNION OF INDIA .

Case number: C.A. No.-005645-005645 / 2005
Diary number: 8918 / 2004
Advocates: ABHIJIT SENGUPTA Vs KHAITAN & CO.

05 March 2009
Supreme Court
5 pages
M/S SONY INDIA PVT.LTD. Vs COMMERCIAL TAX OFFICER

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-001591-001592 / 2009
Diary number: 36533 / 2007
Advocates: NIKHIL NAYYAR Vs R. NEDUMARAN

05 March 2009
Supreme Court
4 pages
JITU @ JITENDER Vs STATE OF M.P.

Case number: Crl.A. No.-000679-000679 / 2006
Diary number: 28476 / 2005
Advocates: TRILOKI NATH RAZDAN Vs

05 March 2009
Supreme Court
3 pages
MADAN LAL Vs STATE OF U.P.

Case number: Crl.A. No.-001701-001701 / 2005
Diary number: 27381 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMLENDRA MISHRA

04 March 2009
Supreme Court
6 pages
SRIPATHI Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000418-000418 / 2002
Diary number: 22602 / 2001
Advocates: RAJESH MAHALE Vs

04 March 2009
Supreme Court
3 pages
SALIL CHATURVEDI Vs UNION OF INDIA .

Case number: W.P.(C) No.-000576-000576 / 2004
Diary number: 20440 / 2004
Advocates: Vs ANIL KATIYAR