|
03 March 2009
Supreme Court 7 pages FIDA HUSSAIN BOHRA Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000420-000420 / 2009 |
|
03 March 2009
Supreme Court 14 pages COMMISSIONER OF CENTRAL EXCISE,NOIDA Vs M/S. ACCURATE METERS LTD.
Case number: C.A. No.-005901-005901 / 2006 |
|
03 March 2009
Supreme Court 26 pages SYED ASKARI HADI ALI AUGUSTINE IMAM&ANR. Vs STATE (DELHI ADMN.)
Case number: Crl.A. No.-000416-000416 / 2009 |
|
03 March 2009
Supreme Court 14 pages MAHESH CHOUDHARY Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000417-000417 / 2009 |
|
03 March 2009
Supreme Court 23 pages V. LAXMINARASAMMA Vs A. YADAIAH (DEAD) .
Case number: C.A. No.-001849-001849 / 2002 |
|
03 March 2009
Supreme Court 42 pages U.P.POWER CORPORATION LTD. Vs NATIONAL THERMAL POWER CORP.LTD..
Case number: C.A. No.-001110-001110 / 2007 |
|
03 March 2009
Supreme Court 10 pages DILIP KUMAR GARG Vs STATE OF U.P. .
Case number: C.A. No.-005122-005122 / 2007 |
|
03 March 2009
Supreme Court 22 pages RAJINDER SINGH BHATTI Vs STATE OF HARYANA .
Case number: C.A. No.-004117-004118 / 2001 |
|
03 March 2009
Supreme Court 5 pages COMMR.OF INCOME TAX-IV, TAMIL NADU Vs B.SURESH
Case number: C.A. No.-003300-003300 / 2007 |
|
03 March 2009
Supreme Court 4 pages STATE OF RAJASTHAN Vs MANOJ SHARMA
Case number: Crl.A. No.-000303-000304 / 2003 |
|
03 March 2009
Supreme Court 6 pages STATE OF RAJASTHAN Vs BHANWAR LAL
Case number: Crl.A. No.-000145-000145 / 2003 |
|
02 March 2009
Supreme Court 13 pages M/S. P.V.K.DISTILLERY LTD Vs MAHENDRA RAM
Case number: C.A. No.-001349-001349 / 2009 |
|
02 March 2009
Supreme Court 2 pages STATE OF HARYANA Vs DALJEET SINGH
Case number: C.A. No.-001353-001353 / 2009 |
|
02 March 2009
Supreme Court 3 pages A.S. BINDRA Vs STATE OF UTTARAKHAND
Case number: Crl.A. No.-000474-000474 / 2009 |
|
02 March 2009
Supreme Court 2 pages HAZURA SINGH(D)TR.LR. Vs GURDIAL SINGH .
Case number: C.A. No.-001356-001356 / 2009 |