Showing 13201 - 13215 of 41947 judgements
27 February 2009
Supreme Court
7 pages
C.K.SASANKAN Vs DHANALAKSHMI BANK LTD.

Case number: C.A. No.-001317-001317 / 2009
Diary number: 31589 / 2008
Advocates: RAMESH BABU M. R. Vs BALRAJ DEWAN

27 February 2009
Supreme Court
6 pages
VISHNU DUTT SHARMA Vs MANJU SHARMA

Case number: C.A. No.-001330-001330 / 2009
Diary number: 21151 / 2007
Advocates: RAJINDER MATHUR Vs RANI CHHABRA

27 February 2009
Supreme Court
81 pages
CENTRAL BANK OF INDIA Vs STATE OF KERALA .

Case number: C.A. No.-000095-000095 / 2005
Diary number: 5055 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs G. PRAKASH

27 February 2009
Supreme Court
24 pages
GRAND KAKATIYA SHERATON HOTEL&T.E.&W.UN. Vs SRINIVASA RESORTS LTD. .

Case number: C.A. No.-006499-006499 / 2002
Diary number: 63227 / 2002
Advocates: NAVEEN R. NATH Vs RAJAN NARAIN

27 February 2009
Supreme Court
2 pages
VENKATANATHA CHARY Vs NALLA RAJI REDDY

Case number: C.A. No.-001322-001322 / 2009
Diary number: 37292 / 2007
Advocates: ANJANI AIYAGARI Vs LAWYER S KNIT & CO

27 February 2009
Supreme Court
2 pages
MAHANAGARPALIKA Vs SURESHBHAI BHANUBHAI THAKKAR

Case number: C.A. No.-001328-001328 / 2009
Diary number: 22869 / 2003
Advocates: JATIN ZAVERI Vs S. JANANI

27 February 2009
Supreme Court
2 pages
SALIG RAM SHARMA Vs STATE OF M.P.

Case number: Crl.A. No.-000402-000402 / 2009
Diary number: 5459 / 2008
Advocates: MOHAN PANDEY Vs

27 February 2009
Supreme Court
16 pages
NIFTY CHEMICALS PVT. LTD. Vs UNION OF INDIA & ORS.

Case number: Transfer Case (civil) 113 of 2005

26 February 2009
Supreme Court
14 pages
KARIPI RASHEED AHMED Vs STATE OF A.P

Case number: Crl.A. No.-000395-000395 / 2009
Diary number: 23392 / 2006
Advocates: LAWYER S KNIT & CO Vs SUMITA HAZARIKA

26 February 2009
Supreme Court
32 pages
PAWAN Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-001000-001000 / 2006
Diary number: 27653 / 2005
Advocates: T. V. GEORGE Vs

26 February 2009
Supreme Court
3 pages
M/S ADDISON & CO.LTD. Vs STATE OF KARNATAKA REP BY COMMR COM.TAX

Case number: C.A. No.-001311-001311 / 2009
Diary number: 5683 / 2008
Advocates: V. N. RAGHUPATHY Vs

26 February 2009
Supreme Court
9 pages
U.P.PUBLIC SERVICE COMMISSION Vs SATYA NARAYAN SHEOHARE .

Case number: C.A. No.-002627-002627 / 2006
Diary number: 17853 / 2003
Advocates: SHAIL KUMAR DWIVEDI Vs SHREE PAL SINGH

26 February 2009
Supreme Court
16 pages
NATIONAL INSURANCE COMPANY LIMITED Vs MEGHJI NARAN SORATIYA .

Case number: C.A. No.-001171-001171 / 2002
Diary number: 6381 / 2000
Advocates: MINAKSHI VIJ Vs

26 February 2009
Supreme Court
11 pages
UNION OF INDIA Vs M/S. SINGH BUILDERS SYNDICATE

Case number: C.A. No.-003632-003632 / 2007
Diary number: 17500 / 2006
Advocates: D. S. MAHRA Vs ARUN KUMAR BERIWAL

26 February 2009
Supreme Court
1 pages
LIMBRAJ Vs REG. OFFICER,M.I.D.C.,MAHARASHTRA .

Case number: C.A. No.-006270-006270 / 2001
Diary number: 8327 / 2001
Advocates: NARESH KUMAR Vs