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27 February 2009
Supreme Court 7 pages C.K.SASANKAN Vs DHANALAKSHMI BANK LTD.
Case number: C.A. No.-001317-001317 / 2009 |
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27 February 2009
Supreme Court 6 pages VISHNU DUTT SHARMA Vs MANJU SHARMA
Case number: C.A. No.-001330-001330 / 2009 |
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27 February 2009
Supreme Court 81 pages CENTRAL BANK OF INDIA Vs STATE OF KERALA .
Case number: C.A. No.-000095-000095 / 2005 |
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27 February 2009
Supreme Court 24 pages GRAND KAKATIYA SHERATON HOTEL&T.E.&W.UN. Vs SRINIVASA RESORTS LTD. .
Case number: C.A. No.-006499-006499 / 2002 |
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27 February 2009
Supreme Court 2 pages VENKATANATHA CHARY Vs NALLA RAJI REDDY
Case number: C.A. No.-001322-001322 / 2009 |
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27 February 2009
Supreme Court 2 pages MAHANAGARPALIKA Vs SURESHBHAI BHANUBHAI THAKKAR
Case number: C.A. No.-001328-001328 / 2009 |
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27 February 2009
Supreme Court 2 pages SALIG RAM SHARMA Vs STATE OF M.P.
Case number: Crl.A. No.-000402-000402 / 2009 |
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27 February 2009
Supreme Court 16 pages NIFTY CHEMICALS PVT. LTD. Vs UNION OF INDIA & ORS.
Case number: Transfer Case (civil) 113 of 2005 |
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26 February 2009
Supreme Court 14 pages KARIPI RASHEED AHMED Vs STATE OF A.P
Case number: Crl.A. No.-000395-000395 / 2009 |
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26 February 2009
Supreme Court 32 pages PAWAN Vs STATE OF UTTARANCHAL
Case number: Crl.A. No.-001000-001000 / 2006 |
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26 February 2009
Supreme Court 3 pages M/S ADDISON & CO.LTD. Vs STATE OF KARNATAKA REP BY COMMR COM.TAX
Case number: C.A. No.-001311-001311 / 2009 |
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26 February 2009
Supreme Court 9 pages U.P.PUBLIC SERVICE COMMISSION Vs SATYA NARAYAN SHEOHARE .
Case number: C.A. No.-002627-002627 / 2006 |
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26 February 2009
Supreme Court 16 pages NATIONAL INSURANCE COMPANY LIMITED Vs MEGHJI NARAN SORATIYA .
Case number: C.A. No.-001171-001171 / 2002 |
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26 February 2009
Supreme Court 11 pages UNION OF INDIA Vs M/S. SINGH BUILDERS SYNDICATE
Case number: C.A. No.-003632-003632 / 2007 |
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26 February 2009
Supreme Court 1 pages LIMBRAJ Vs REG. OFFICER,M.I.D.C.,MAHARASHTRA .
Case number: C.A. No.-006270-006270 / 2001 |