Showing 13111 - 13125 of 41947 judgements
16 March 2009
Supreme Court
5 pages
HEERALAL Vs STATE OF M.P.

Case number: Crl.A. No.-000473-000473 / 2009
Diary number: 22281 / 2008
Advocates: (MRS. ) VIPIN GUPTA Vs

16 March 2009
Supreme Court
14 pages
UMA NATH PANDEY Vs STATE OF U.P.

Case number: Crl.A. No.-000471-000471 / 2009
Diary number: 27240 / 2007
Advocates: K. K. MOHAN Vs RACHNA GUPTA

16 March 2009
Supreme Court
2 pages
KAVITA YADAV Vs RAHUL YADAV

Case number: T.P.(C) No.-000944-000944 / 2008
Diary number: 23055 / 2008
Advocates: Vs K. RAMKUMAR & ASSOCIATES

16 March 2009
Supreme Court
2 pages
SNEEGDHA @ MAMTA Vs PRIYADARSHI KUMAR

Case number: T.P.(C) No.-000690-000690 / 2008
Diary number: 16235 / 2008
Advocates: Vs PUJA SHARMA

16 March 2009
Supreme Court
2 pages
GUNJAN BANSAL Vs ATUL BANSAL

Case number: T.P.(C) No.-001197-001197 / 2008
Diary number: 28868 / 2008
Advocates: Vs MONIKA GUSAIN

16 March 2009
Supreme Court
5 pages
UNION OF INDIA Vs M/S JAYANT OILS & DERIVATIVES LTD

Case number: T.P.(C) No.-000945-000945 / 2006
Diary number: 21835 / 2006
Advocates: B. V. BALARAM DAS Vs PAREKH & CO.

16 March 2009
Supreme Court
2 pages
LALAN PRASAD Vs STATE OF BIHAR

Case number: Crl.A. No.-000477-000477 / 2009
Diary number: 36046 / 2008
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

16 March 2009
Supreme Court
2 pages
COMMR.OF CENTRAL EXCISE-II,THANE Vs DAISY TRADING CORP.

Case number: Appeal (civil) D23763 of 2008

06 March 2009
Supreme Court
21 pages
M.C.JACOB Vs A.NARAYANAN .

Case number: C.A. No.-003611-003611 / 2008
Diary number: 14648 / 2008
Advocates: SAHARYA & CO. Vs LAWYER S KNIT & CO

06 March 2009
Supreme Court
2 pages
ABHIMANYU DASS JAIN (D) THR. LRS.&ANR. Vs BOARD OF REVENUE, .

Case number: C.A. No.-001595-001595 / 2009
Diary number: 20272 / 2007
Advocates: VIJAY KUMAR Vs

06 March 2009
Supreme Court
1 pages
KAMALA KOM MAHABALESHWAR WARKAR Vs KRISHNI KOM PUNDALIK S.(D)REP. BY LR.

Case number: C.A. No.-001596-001596 / 2009
Diary number: 27831 / 2005
Advocates: RAUF RAHIM Vs V. D. KHANNA

06 March 2009
Supreme Court
17 pages
YUMNAM ONGBI TAMPHA IBEMMA DEVI Vs YUMNAM JOYKUMAR SINGH .

Case number: C.A. No.-001600-001600 / 2009
Diary number: 1856 / 2007
Advocates: ASHOK KUMAR SHARMA Vs AMIT PAWAN

06 March 2009
Supreme Court
21 pages
STATE OF MAHARASHTRA Vs MANGILAL

Case number: Crl.A. No.-000023-000023 / 2002
Diary number: 20080 / 2001
Advocates: RAVINDRA KESHAVRAO ADSURE Vs PRASHANT KUMAR

06 March 2009
Supreme Court
9 pages
JAGJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000444-000444 / 2009
Diary number: 8240 / 2008
Advocates: D. MAHESH BABU Vs KULDIP SINGH

06 March 2009
Supreme Court
9 pages
STATE OF A.P. Vs M. RADHA KRISHNA MURHTY

Case number: Crl.A. No.-000386-000386 / 2002
Diary number: 63124 / 2002
Advocates: D. BHARATHI REDDY Vs A. SUBBA RAO