Showing 13126 - 13140 of 41947 judgements
06 March 2009
Supreme Court
6 pages
RAKESH KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-000446-000446 / 2009
Diary number: 8225 / 2008
Advocates: ABHISTH KUMAR Vs

06 March 2009
Supreme Court
4 pages
PAPPU Vs SONU

Case number: Crl.A. No.-000449-000449 / 2009
Diary number: 29881 / 2007
Advocates: D. MAHESH BABU Vs (MRS. ) VIPIN GUPTA

06 March 2009
Supreme Court
25 pages
SANTOSH DEVIDAS BEHADE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000445-000445 / 2009
Diary number: 13343 / 2006
Advocates: VIJAY KUMAR Vs RAVINDRA KESHAVRAO ADSURE

06 March 2009
Supreme Court
6 pages
SAMIRA KHANUM Vs MD.ASFAR TOWHEED

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000450-000450 / 2009
Diary number: 27124 / 2006
Advocates: EJAZ MAQBOOL Vs GAURAV AGRAWAL

06 March 2009
Supreme Court
11 pages
PTC INDIA LTD. Vs CENTRAL ELECTRICITY REG. COMM. THR.SECY.

Case number: C.A. No.-003902-003902 / 2006
Diary number: 15705 / 2006
Advocates: Vs NIKHIL NAYYAR

06 March 2009
Supreme Court
21 pages
IZHARUL HAQ ABDUL HAMID SHAIKH Vs STATE OF GUJARAT

Case number: Crl.A. No.-000811-000811 / 2008
Diary number: 9752 / 2008
Advocates: Vs HEMANTIKA WAHI

06 March 2009
Supreme Court
8 pages
STATE OF PUNJAB Vs GURNAM KAUR .

Case number: Crl.A. No.-000939-000939 / 2007
Diary number: 5612 / 2007
Advocates: KULDIP SINGH Vs D. MAHESH BABU

06 March 2009
Supreme Court
16 pages
STATE OF UP Vs RADHEY SHYAM RAI

Case number: C.A. No.-001572-001572 / 2009
Diary number: 24362 / 2005
Advocates: RAVI PRAKASH MEHROTRA Vs

06 March 2009
Supreme Court
26 pages
PARMANAND PATEL (D) TH. LRS. Vs SUDHA A.CHOWGULE .

Case number: C.A. No.-001574-001574 / 2009
Diary number: 25919 / 2006
Advocates: FOX MANDAL & CO. Vs PAREKH & CO.

06 March 2009
Supreme Court
22 pages
MOHD. ASIF Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-000078-000078 / 2007
Diary number: 22864 / 2006
Advocates: IRSHAD AHMAD Vs RACHANA SRIVASTAVA

06 March 2009
Supreme Court
18 pages
ABDUL RAHIM Vs SK.ABDUL ZABAR .

Case number: C.A. No.-001573-001573 / 2009
Diary number: 28239 / 2008
Advocates: ANUPAM LAL DAS Vs BHARAT SANGAL

06 March 2009
Supreme Court
17 pages
INSPECTOR OF CUSTOMS, AKHNOOR J & K Vs YASH PAL

Case number: Crl.A. No.-000447-000447 / 2009
Diary number: 11825 / 2003
Advocates: B. KRISHNA PRASAD Vs

06 March 2009
Supreme Court
8 pages
VANEET KUMAR GUPTA @ DHARMINDER Vs STATE OF PUNJAB

Case number: Crl.A. No.-000475-000475 / 2009
Diary number: 18694 / 2008
Advocates: AMIT KUMAR Vs KULDIP SINGH

06 March 2009
Supreme Court
6 pages
S.D.KATHURIA Vs THIRU N.RAVI .

Case number: Crl.A. No.-000451-000451 / 2009
Diary number: 2180 / 2008
Advocates: Vs RAJESH MITTRA

05 March 2009
Supreme Court
5 pages
RAMESHWAR PRASAD Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000434-000434 / 2009
Diary number: 24100 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ANSAR AHMAD CHAUDHARY