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02 March 2009
Supreme Court 2 pages UNION BANK OF INDIA Vs PANCHANAN SUBUDHI
Case number: C.A. No.-001355-001355 / 2009 |
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02 March 2009
Supreme Court 4 pages MURUGAN Vs STATE OF T.NADU TR.INSP.OF POLICE
Case number: Crl.A. No.-000413-000413 / 2009 |
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27 February 2009
Supreme Court 6 pages ALOK MISHRA Vs GARIMA MISHRA
Case number: T.P.(C) No.-000445-000445 / 2008 |
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27 February 2009
Supreme Court 14 pages M/S DCM LIMITED Vs COMMR.OF SALES TAX,DELHI
Case number: C.A. No.-001323-001323 / 2009 |
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27 February 2009
Supreme Court 9 pages SURESH Vs STATE OF HARYANA
Case number: Crl.A. No.-000016-000016 / 2007 |
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27 February 2009
Supreme Court 9 pages SACHDEV Vs JAIBIR @ JAIDEV
Case number: Crl.A. No.-000403-000403 / 2009 |
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27 February 2009
Supreme Court 29 pages STATE OF U.P. Vs SATTAN @ SATYENDRA .
Case number: Crl.A. No.-000314-000315 / 2001 |
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27 February 2009
Supreme Court 20 pages AYURVEDIC ENLISTED DOCTOR'S ASSN.,MUMBAI Vs STATE OF MAHARASHTRA
Case number: C.A. No.-001337-001337 / 2007 |
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27 February 2009
Supreme Court 6 pages STATE OF PUNJAB Vs MOHINDER SINGH .
Case number: Crl.A. No.-001365-001365 / 2002 |
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27 February 2009
Supreme Court 2 pages TEJA SINGH (DEAD) BY L.RS. Vs MOHINDER SINGH .
Case number: Crl.A. No.-001366-001366 / 2002 |
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27 February 2009
Supreme Court 11 pages VITHAL EKNATH ADLINGE Vs STATE OF MAHARSHTRA
Case number: Crl.A. No.-000662-000662 / 2007 |
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27 February 2009
Supreme Court 9 pages LUNARAM Vs BHUPAT SINGH .
Case number: Crl.A. No.-000405-000405 / 2009 |
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27 February 2009
Supreme Court 6 pages UNITED INDIA INSURANCE CO. LTD. Vs M/S. PAYARELAL NIRANJAN LAL
Case number: C.A. No.-001329-001329 / 2009 |
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27 February 2009
Supreme Court 7 pages RANGNATH SHAMRAO DHAS Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000194-000194 / 2002 |
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27 February 2009
Supreme Court 9 pages JOGINDER SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000406-000406 / 2009 |