Showing 13186 - 13200 of 41947 judgements
02 March 2009
Supreme Court
2 pages
UNION BANK OF INDIA Vs PANCHANAN SUBUDHI

Case number: C.A. No.-001355-001355 / 2009
Diary number: 6117 / 2008
Advocates: O. P. GAGGAR Vs BHARAT SANGAL

02 March 2009
Supreme Court
4 pages
MURUGAN Vs STATE OF T.NADU TR.INSP.OF POLICE

Case number: Crl.A. No.-000413-000413 / 2009
Diary number: 27095 / 2008
Advocates: E. R. SUMATHY Vs S. THANANJAYAN

27 February 2009
Supreme Court
6 pages
ALOK MISHRA Vs GARIMA MISHRA

Case number: T.P.(C) No.-000445-000445 / 2008
Diary number: 6693 / 2008
Advocates: Vs RAMESHWAR PRASAD GOYAL

27 February 2009
Supreme Court
14 pages
M/S DCM LIMITED Vs COMMR.OF SALES TAX,DELHI

Case number: C.A. No.-001323-001323 / 2009
Diary number: 28537 / 2007
Advocates: PRAVEEN KUMAR Vs D. S. MAHRA

27 February 2009
Supreme Court
9 pages
SURESH Vs STATE OF HARYANA

Case number: Crl.A. No.-000016-000016 / 2007
Diary number: 9251 / 2006
Advocates: PARMANAND GAUR Vs T. V. GEORGE

27 February 2009
Supreme Court
9 pages
SACHDEV Vs JAIBIR @ JAIDEV

Case number: Crl.A. No.-000403-000403 / 2009
Diary number: 8938 / 2006
Advocates: PREM MALHOTRA Vs

27 February 2009
Supreme Court
29 pages
STATE OF U.P. Vs SATTAN @ SATYENDRA .

Case number: Crl.A. No.-000314-000315 / 2001
Diary number: 2601 / 2001

27 February 2009
Supreme Court
20 pages
AYURVEDIC ENLISTED DOCTOR'S ASSN.,MUMBAI Vs STATE OF MAHARASHTRA

Case number: C.A. No.-001337-001337 / 2007
Diary number: 5791 / 2007
Advocates: SHIVAJI M. JADHAV Vs M. J. PAUL

27 February 2009
Supreme Court
6 pages
STATE OF PUNJAB Vs MOHINDER SINGH .

Case number: Crl.A. No.-001365-001365 / 2002
Diary number: 11602 / 2002
Advocates: KULDIP SINGH Vs KUSUM CHAUDHARY

27 February 2009
Supreme Court
2 pages
TEJA SINGH (DEAD) BY L.RS. Vs MOHINDER SINGH .

Case number: Crl.A. No.-001366-001366 / 2002
Diary number: 8314 / 2002
Advocates: ABHA JAIN Vs KUSUM CHAUDHARY

27 February 2009
Supreme Court
11 pages
VITHAL EKNATH ADLINGE Vs STATE OF MAHARSHTRA

Case number: Crl.A. No.-000662-000662 / 2007
Diary number: 4258 / 2007
Advocates: K. N. RAI Vs RAVINDRA KESHAVRAO ADSURE

27 February 2009
Supreme Court
9 pages
LUNARAM Vs BHUPAT SINGH .

Case number: Crl.A. No.-000405-000405 / 2009
Diary number: 363 / 2008
Advocates: RAJESH KUMAR Vs AISHWARYA BHATI

27 February 2009
Supreme Court
6 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. PAYARELAL NIRANJAN LAL

Case number: C.A. No.-001329-001329 / 2009
Diary number: 17838 / 2006
Advocates: ASHOK K. MAHAJAN Vs SHOBHA

27 February 2009
Supreme Court
7 pages
RANGNATH SHAMRAO DHAS Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000194-000194 / 2002
Diary number: 15897 / 2001
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

27 February 2009
Supreme Court
9 pages
JOGINDER SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000406-000406 / 2009
Diary number: 7228 / 2007
Advocates: Vs KULDIP SINGH