Showing 13096 - 13110 of 41947 judgements
17 March 2009
Supreme Court
2 pages
RAGHUVALASA CHIRANJEEVI RAO Vs STATE OF AP .

Bench: TARUN CHATTERJEE,H.L. DATTU
Case number: C.A. No.-002629-002629 / 2009
Diary number: 20487 / 2007
Advocates: C. K. SUCHARITA Vs T. V. GEORGE

17 March 2009
Supreme Court
5 pages
STATE OF U.P. Vs RAM VINAI SINHA

Case number: SLP(C) No.-011757-011757 / 2007
Diary number: 29386 / 2006
Advocates: Vs SHEKHAR KUMAR

17 March 2009
Supreme Court
2 pages
GINDER SINGH Vs STATE OF PUNJAB

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-000543-000543 / 2009
Diary number: 30307 / 2006
Advocates: A. P. MOHANTY Vs KULDIP SINGH

16 March 2009
Supreme Court
2 pages
LAKSHMI SURI Vs UNION OF INDIA

Case number: W.P.(C) No.-000057-000057 / 2009
Diary number: 31142 / 2008

16 March 2009
Supreme Court
16 pages
RAVINDERA SADASHIO KSHIRSAGAR Vs UNION OF INDIA .

Case number: C.A. No.-001611-001611 / 2009
Diary number: 35421 / 2007
Advocates: ANITHA SHENOY Vs D. S. MAHRA

16 March 2009
Supreme Court
13 pages
STATE OF RAJASTHAN Vs S.N. TIWARI .

Bench: S.B. SINHA,B. SUDERSHAN REDDY,MUKUNDAKAM SHARMA
Case number: C.A. No.-001609-001609 / 2009
Diary number: 6756 / 2007
Advocates: MILIND KUMAR Vs BINU TAMTA

16 March 2009
Supreme Court
5 pages
R.K.JANGRA Vs STATE OF PUNJAB .

Case number: C.A. No.-001615-001615 / 2009
Diary number: 27866 / 2007
Advocates: Vs AJAY PAL

16 March 2009
Supreme Court
17 pages
STATE OF KARNATAKA Vs MURALIDHAR

Case number: Crl.A. No.-000428-000428 / 2002
Diary number: 9529 / 2001
Advocates: Vs S. N. BHAT

16 March 2009
Supreme Court
3 pages
SANTOSH Vs STATE OF U.P.

Case number: Crl.A. No.-000470-000470 / 2009
Diary number: 31184 / 2008
Advocates: R. D. UPADHYAY Vs ANIL KUMAR JHA

16 March 2009
Supreme Court
3 pages
M/S V.G.SARAF & SONS Vs H.RANJITH

Case number: Crl.A. No.-000468-000468 / 2009
Diary number: 3877 / 2008
Advocates: ROMY CHACKO Vs P. V. DINESH

16 March 2009
Supreme Court
6 pages
NEW INDIA ASSURANCE CO.LTD. Vs SATPAL SINGH MUCHAL

Case number: C.A. No.-001616-001616 / 2009
Diary number: 20645 / 2006
Advocates: ANIL KUMAR JHA Vs

16 March 2009
Supreme Court
20 pages
KERALA STATE CASHEW DEVELOPMENT CORP. Vs SHAHAL HASSAN MUSSALIAR

Case number: C.A. No.-008247-008247 / 2001
Diary number: 19671 / 2001
Advocates: Vs P. VINAY KUMAR

16 March 2009
Supreme Court
10 pages
CHIMANBHAI JAGABHAI PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000469-000469 / 2009
Diary number: 21560 / 2007
Advocates: SHEELA GOEL Vs HEMANTIKA WAHI

16 March 2009
Supreme Court
19 pages
ARUN Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001490-001490 / 2007
Diary number: 28735 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs

16 March 2009
Supreme Court
12 pages
SIYARAM Vs STATE OF M.P

Case number: SLP(Crl.)...CRLMP No.-014685-014685 / 2006
Diary number: 28288 / 2006
Advocates: YASH PAL DHINGRA Vs B. S. BANTHIA