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18 March 2009
Supreme Court 3 pages MANGOO RAM Vs STATE OF J & K
Case number: C.A. No.-007283-007283 / 2001 |
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18 March 2009
Supreme Court 3 pages VIRENDRA DHAR TRIPATHI Vs STATE OF U.P. .
Case number: C.A. No.-005969-005971 / 2001 |
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18 March 2009
Supreme Court 4 pages GURVACHAN KAUR Vs SALIKRAM (DEAD) THROUGH LRS.
Case number: C.A. No.-004954-004954 / 2001 |
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18 March 2009
Supreme Court 6 pages M/S GODREJ SARA LEE LTD. Vs ASST. COMMISSIONER (AA)
Case number: C.A. No.-001888-001888 / 2009 |
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18 March 2009
Supreme Court 4 pages CANARA BANK BY ITS M.D. Vs DAMODHAR GOVIND IDOORKAR .
Case number: C.A. No.-001716-001716 / 2009 |
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18 March 2009
Supreme Court 4 pages RAMESHWAR DAYAL MANGLA @ RAMESH CHAND Vs HARISH CHAND
Case number: C.A. No.-001694-001695 / 2009 |
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17 March 2009
Supreme Court 16 pages KRISHANA RAM Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000402-000402 / 2001 |
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17 March 2009
Supreme Court 14 pages STATE OF ASSAM Vs BARAK UPATYAKA D.U. KARMACHARI SANSTHA
Case number: C.A. No.-006492-006492 / 2002 |
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17 March 2009
Supreme Court 9 pages STATE OF H.P. Vs ANJANA DEVI .
Case number: C.A. No.-001617-001617 / 2009 |
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17 March 2009
Supreme Court 37 pages U.T. CHANDIGARH ADMINISTRATION Vs AMARJEET SINGH .
Case number: C.A. No.-001994-001994 / 2006 |
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17 March 2009
Supreme Court 15 pages STATE OF HARYANA Vs M/S LIBERTY ENTERPRISES
Case number: C.A. No.-001618-001618 / 2009 |
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17 March 2009
Supreme Court 3 pages BANGALORE U.R.D.CO-OP.M.P.S.UNION LTD. Vs THE REGIONAL DIRECTOR, ESI CORPN.
Case number: C.A. No.-001740-001740 / 2009 |
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17 March 2009
Supreme Court 2 pages M. ADAIKKAN Vs REGISTRAR OF CO-OPERATIVE STY.
Case number: C.A. No.-001739-001739 / 2009 |
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17 March 2009
Supreme Court 4 pages BALRAM SHARMA Vs UNION OF INDIA
Case number: C.A. No.-001693-001693 / 2009 |
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17 March 2009
Supreme Court 3 pages MOHMAD ALI Vs STATE REP.BY INSP.OF POLICE
Case number: Crl.A. No.-000482-000482 / 2009 |