Judgements

20 March 2009
Supreme Court
13 pages

LEILA DAVID Vs STATE OF MAHARASHTRA & ORS

Case number: Writ Petition (crl.) D22040 of 2008

19 March 2009
Supreme Court
19 pages

NARASAMMA Vs STATE OF KARNATAKA .

Case number: C.A. No.-000568-000571 / 2005
Diary number: 25592 / 2003
Advocates: R. C. KOHLI Vs V. N. RAGHUPATHY

19 March 2009
Supreme Court
2 pages

P. SUBRAMANIAN Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-001325-001325 / 2002
Diary number: 16858 / 2002
Advocates: RAKESH K. SHARMA Vs S. THANANJAYAN

19 March 2009
Supreme Court
1 pages

G.R.LOKHANDE Vs V.B. TILEKAR .

Case number: C.A. No.-008131-008131 / 2001
Diary number: 16990 / 2000
Advocates: GOPAL BALWANT SATHE Vs C. G. SOLSHE

19 March 2009
Supreme Court
2 pages

JAI PRAKASH Vs GULAB SINGH RATHORE

Case number: C.A. No.-002061-002061 / 2002
Diary number: 63118 / 2002
Advocates: VISHWAJIT SINGH Vs P. K. JAIN

19 March 2009
Supreme Court
2 pages

JAGDISH Vs STATE OF M.P.

Case number: Crl.A. No.-001275-001275 / 2002
Diary number: 19636 / 2002
Advocates: ANIL SHRIVASTAV Vs

19 March 2009
Supreme Court
19 pages

M/S.VEENA CORP. THR.RAJAN BABULAL MEHTA Vs ASHOK ARJANBHAI JOLIA .

Case number: SLP(C) No.-015843-015843 / 2008
Diary number: 13229 / 2008
Advocates: Vs ANITHA SHENOY

19 March 2009
Supreme Court
23 pages

BINANI ZINC LTD. Vs KERALA STATE ELECTRICITY BOARD .

Case number: C.A. No.-003492-003492 / 2006
Diary number: 20152 / 2006
Advocates: SYED SHAHID HUSSAIN RIZVI Vs M. T. GEORGE

19 March 2009
Supreme Court
21 pages

G.S. IQBAL Vs K.M.KHADAR .

Bench: D.K. JAIN,R.M. LODHA
Case number: C.A. No.-001198-001198 / 2007
Diary number: 15877 / 2006
Advocates: KAILASH CHAND Vs S. R. SETIA

18 March 2009
Supreme Court
4 pages

RAMESHWAR DAYAL MANGLA @ RAMESH CHAND Vs HARISH CHAND

Case number: C.A. No.-001694-001695 / 2009
Diary number: 20230 / 2008
Advocates: PARMANAND GAUR Vs AJAY KUMAR

18 March 2009
Supreme Court
29 pages

AJOY KUMAR GHOSE Vs STATE OF JHARKHAND

Case number: Crl.A. No.-000485-000485 / 2009
Diary number: 23384 / 2006
Advocates: BALRAJ DEWAN Vs PAREKH & CO.

18 March 2009
Supreme Court
9 pages

HONGKONG & SHANGHAI BANKING CORP.LTD. Vs GOVT.OF INDIA

Case number: C.A. No.-001718-001718 / 2009
Diary number: 35329 / 2008
Advocates: Vs RESPONDENT-IN-PERSON

18 March 2009
Supreme Court
5 pages

SETHURAMAN Vs RAJAMANICKAM

Case number: Crl.A. No.-000486-000487 / 2009
Diary number: 8964 / 2005
Advocates: S. RAVI SHANKAR Vs MANISH KUMAR SARAN

18 March 2009
Supreme Court
3 pages

STATE OF H.P. Vs SADA RAM

Case number: C.A. No.-001717-001717 / 2009
Diary number: 16124 / 2006
Advocates: NARESH K. SHARMA Vs PRAGATI NEEKHRA

18 March 2009
Supreme Court
2 pages

BHAKUADAS Vs NANKIBAI

Case number: C.A. No.-007102-007102 / 2001
Diary number: 18394 / 2000
Advocates: VARINDER KUMAR SHARMA Vs