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24 March 2009
Supreme Court 3 pages ORIENTAL INSURANCE CO.LTD. Vs KALAWATI DEVI .
Case number: C.A. No.-001824-001824 / 2009 |
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24 March 2009
Supreme Court 7 pages M/S UNITED INDIA INSURANCE CO. LTD. Vs SUKH DEO YADAV
Case number: C.A. No.-001825-001825 / 2009 |
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24 March 2009
Supreme Court 7 pages M.D.,SONALIKA INTERNATIONAL TRACTOR LTD. Vs DINESH SHARMA .
Case number: Crl.A. No.-000539-000539 / 2009 |
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24 March 2009
Supreme Court 8 pages NIRBHAI KUMAR Vs MAYA DEVI .
Case number: C.A. No.-001767-001767 / 2005 |
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24 March 2009
Supreme Court 7 pages ISOLUX-SOMA-OMAXE CONSORTIUM Vs M/S. MADHUCHON PROJECTS PVT.LTD .
Case number: C.A. No.-001826-001826 / 2009 |
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24 March 2009
Supreme Court 3 pages STATE OF A.P. Vs P. KHAJA HUSSAIN
Case number: Crl.A. No.-001389-001389 / 2004 |
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24 March 2009
Supreme Court 1 pages M.R. GOPINATHA PILLAI Vs STATE OF GUJARAT & ORS.
Case number: Writ Petition (crl.) 63 of 2007 |
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24 March 2009
Supreme Court 3 pages REMANI K. Vs SUPERINTENDENT OF POLICE & ORS.
Case number: Special Leave Petition (crl.) 7858 of 2008 |
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23 March 2009
Supreme Court 44 pages URMILA ROY Vs M/S BENGAL PEERLESS HNG.DEVT.CO.LTD.&ORS
Case number: C.A. No.-001780-001781 / 2009 |
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23 March 2009
Supreme Court 23 pages HARI Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000669-000669 / 2007 |
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23 March 2009
Supreme Court 27 pages JAISHREE ANANT KHANDEKAR Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001094-001094 / 2006 |
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23 March 2009
Supreme Court 3 pages MEHUL MAHENDRA THAKKAR @ KARIA Vs MEENA MEHUL THAKKAR @ KARIA
Case number: C.A. No.-001788-001788 / 2009 |
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23 March 2009
Supreme Court 11 pages PUNJAB STATE ELECTRICITY BOARD Vs JIT SINGH
Case number: C.A. No.-001793-001793 / 2009 |
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23 March 2009
Supreme Court 4 pages ANU KAUL Vs RAJEEV KAUL
Case number: C.A. No.-001789-001790 / 2009 |
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23 March 2009
Supreme Court 4 pages EXE.ENGINEER,WATER SERVICES DIV.HARYANA Vs KARTAR SINGH
Case number: C.A. No.-001795-001795 / 2009 |