Showing 13051 - 13065 of 41947 judgements
20 March 2009
Supreme Court
13 pages
STATE BANK OF INDIA Vs M/S. B.S. AGRICULTURAL INDUSTRIES(I)

Case number: C.A. No.-002067-002067 / 2002
Diary number: 18809 / 2001
Advocates: Vs ASHOK KUMAR SHARMA

20 March 2009
Supreme Court
5 pages
SHABBIR AHMED SHERKHAN Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001042-001042 / 2005
Diary number: 7640 / 2005
Advocates: Vs ANIRUDDHA P. MAYEE

20 March 2009
Supreme Court
8 pages
D.D.A. Vs MAHENDER SINGH

Case number: C.A. No.-001751-001751 / 2009
Diary number: 28235 / 2006
Advocates: SAHARYA & CO. Vs SATPAL SINGH

20 March 2009
Supreme Court
3 pages
NATIONAL INSURANCE CO.LTD. Vs SEBASTIAN K.JACOB

Case number: C.A. No.-001748-001748 / 2009
Diary number: 15561 / 2007
Advocates: M. K. DUA Vs

20 March 2009
Supreme Court
9 pages
C.ELUMALAI Vs A.G.L. IRUDAYARAJ

Case number: CONMT.PET.(C) No.-000118-000118 / 2007
Diary number: 17992 / 2007
Advocates: Vs RAKESH K. SHARMA

20 March 2009
Supreme Court
16 pages
V. SUBRAMANIAM Vs RAJESH RAGHUVANDRA RAO

Case number: C.A. No.-007438-007438 / 2000
Diary number: 19911 / 2000
Advocates: Vs SHANKAR DIVATE

20 March 2009
Supreme Court
35 pages
M.P.HOUSING BOARD Vs PROGRESSIVE WRITERS & PUBLISHERS

Case number: C.A. No.-001746-001746 / 2009
Diary number: 23629 / 2006
Advocates: Vs SUSHIL KUMAR JAIN

20 March 2009
Supreme Court
1 pages
JASMINE KESHWANI Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000502-000502 / 2009
Diary number: 19526 / 2008
Advocates: Vs A. P. MOHANTY

20 March 2009
Supreme Court
46 pages
STATE OF BIHAR Vs UPENDRA NARAYAN SINGH .

Case number: C.A. No.-001741-001741 / 2009
Diary number: 20232 / 2007
Advocates: GOPAL SINGH Vs T. MAHIPAL

20 March 2009
Supreme Court
7 pages
JAGADGURU ANNADANISHWARA MAHA SWAMIJI Vs V.C.ALLIPUR

Case number: C.A. No.-001798-001798 / 2009
Diary number: 17299 / 2007
Advocates: SHANKAR DIVATE Vs RAJESH MAHALE

20 March 2009
Supreme Court
30 pages
NATURE LOVERS MOVEMENT Vs STATE OF KERALA .

Case number: C.A. No.-002116-002116 / 2000
Diary number: 985 / 2000
Advocates: Vs HIMINDER LAL

20 March 2009
Supreme Court
6 pages
NEW INDIA ASSURANCE CO.LTD. Vs BISMILLAH BAI

Case number: C.A. No.-001799-001799 / 2009
Diary number: 20467 / 2006
Advocates: P. V. YOGESWARAN Vs

20 March 2009
Supreme Court
2 pages
UNION OF INDIA Vs M.MANU NEETHI CHOLAN

Case number: C.A. No.-001791-001792 / 2009
Diary number: 33366 / 2007
Advocates: B. KRISHNA PRASAD Vs S. MAHENDRAN

20 March 2009
Supreme Court
1 pages
NIDHI JACHIN Vs JACHIN KRISHNA & ORS.

Case number: Transfer Petition (Crl.) 151 of 2007

20 March 2009
Supreme Court
6 pages
LEILA DAVID Vs STATE OF MAHARASHTRA & ORS.

Case number: Writ Petition (crl.) 91 of 2008