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20 March 2009
Supreme Court 13 pages STATE BANK OF INDIA Vs M/S. B.S. AGRICULTURAL INDUSTRIES(I)
Case number: C.A. No.-002067-002067 / 2002 |
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20 March 2009
Supreme Court 5 pages SHABBIR AHMED SHERKHAN Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001042-001042 / 2005 |
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20 March 2009
Supreme Court 8 pages D.D.A. Vs MAHENDER SINGH
Case number: C.A. No.-001751-001751 / 2009 |
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20 March 2009
Supreme Court 3 pages NATIONAL INSURANCE CO.LTD. Vs SEBASTIAN K.JACOB
Case number: C.A. No.-001748-001748 / 2009 |
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20 March 2009
Supreme Court 9 pages C.ELUMALAI Vs A.G.L. IRUDAYARAJ
Case number: CONMT.PET.(C) No.-000118-000118 / 2007 |
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20 March 2009
Supreme Court 16 pages V. SUBRAMANIAM Vs RAJESH RAGHUVANDRA RAO
Case number: C.A. No.-007438-007438 / 2000 |
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20 March 2009
Supreme Court 35 pages M.P.HOUSING BOARD Vs PROGRESSIVE WRITERS & PUBLISHERS
Case number: C.A. No.-001746-001746 / 2009 |
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20 March 2009
Supreme Court 1 pages JASMINE KESHWANI Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000502-000502 / 2009 |
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20 March 2009
Supreme Court 46 pages STATE OF BIHAR Vs UPENDRA NARAYAN SINGH .
Case number: C.A. No.-001741-001741 / 2009 |
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20 March 2009
Supreme Court 7 pages JAGADGURU ANNADANISHWARA MAHA SWAMIJI Vs V.C.ALLIPUR
Case number: C.A. No.-001798-001798 / 2009 |
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20 March 2009
Supreme Court 30 pages NATURE LOVERS MOVEMENT Vs STATE OF KERALA .
Case number: C.A. No.-002116-002116 / 2000 |
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20 March 2009
Supreme Court 6 pages NEW INDIA ASSURANCE CO.LTD. Vs BISMILLAH BAI
Case number: C.A. No.-001799-001799 / 2009 |
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20 March 2009
Supreme Court 2 pages UNION OF INDIA Vs M.MANU NEETHI CHOLAN
Case number: C.A. No.-001791-001792 / 2009 |
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20 March 2009
Supreme Court 1 pages NIDHI JACHIN Vs JACHIN KRISHNA & ORS.
Case number: Transfer Petition (Crl.) 151 of 2007 |
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20 March 2009
Supreme Court 6 pages LEILA DAVID Vs STATE OF MAHARASHTRA & ORS.
Case number: Writ Petition (crl.) 91 of 2008 |