Showing 13036 - 13050 of 41947 judgements
23 March 2009
Supreme Court
3 pages
M/S KAILASH STORE Vs UNION OF INDIA

Case number: C.A. No.-001794-001794 / 2009
Diary number: 10081 / 2008
Advocates: V. N. RAGHUPATHY Vs ANIL KATIYAR

23 March 2009
Supreme Court
28 pages
STATE OF JAMMU & KASHMIR Vs JAVED IQBAL BALWAN .

Case number: C.A. No.-001801-001801 / 2009
Diary number: 162 / 2007
Advocates: Vs LAKSHMI RAMAN SINGH

23 March 2009
Supreme Court
23 pages
ABDULWAHAB ABDULMAJID BALOCH Vs STATE OF GUJARAT

Case number: Crl.A. No.-001507-001507 / 2007
Diary number: 29218 / 2007
Advocates: SANJAY JAIN Vs HEMANTIKA WAHI

23 March 2009
Supreme Court
30 pages
VIMAL CHAND GHEVARCHAND JAIN Vs RAMAKANT EKNATH JAJOO

Case number: C.A. No.-001784-001784 / 2009
Diary number: 13523 / 2007
Advocates: Vs S. C. BIRLA

23 March 2009
Supreme Court
17 pages
VISHWANATH BAPURAO SABALE Vs SHALINIBAI NAGAPPA SABALE .

Case number: C.A. No.-001782-001783 / 2009
Diary number: 6152 / 2008
Advocates: Vs NARESH KUMAR

23 March 2009
Supreme Court
11 pages
BELLACHI Vs PAKEERAN

Case number: C.A. No.-001785-001785 / 2009
Diary number: 28998 / 2007
Advocates: Vs A. RAGHUNATH

23 March 2009
Supreme Court
1 pages
BABY SINGH Vs U.O.I. .

Case number: C.A. No.-001865-001865 / 2009
Diary number: 18721 / 2007
Advocates: SATISH VIG Vs S. RAJAPPA

23 March 2009
Supreme Court
1 pages
STATE OF RAJASTHAN Vs HARISH GAURAV

Case number: C.A. No.-001866-001866 / 2009
Diary number: 477 / 2008
Advocates: MILIND KUMAR Vs

23 March 2009
Supreme Court
2 pages
T.R.SACHDEVA Vs M/S GUJRAL TOOLS & FORGINGS

Case number: Crl.A. No.-000520-000520 / 2009
Diary number: 19940 / 2007
Advocates: JASPREET GOGIA Vs TAPESH KUMAR SINGH

23 March 2009
Supreme Court
1 pages
RAM BIHARI Vs SUKHLAL KURMI

Case number: C.A. No.-001786-001786 / 2009
Diary number: 19313 / 2005
Advocates: K. S. RANA Vs PRANEET RANJAN

23 March 2009
Supreme Court
2 pages
M.L. LINGAIAH Vs TOWN PANCHAYATH, ARKALGUD

Case number: C.A. No.-001787-001787 / 2009
Diary number: 26604 / 2006
Advocates: RAJESH MAHALE Vs JAGJIT SINGH CHHABRA

23 March 2009
Supreme Court
2 pages
SUSHEELA BAI Vs KOLLA RAVINDRA @ K.RAVI

Case number: C.A. No.-001809-001809 / 2009
Diary number: 28620 / 2007
Advocates: V. RAMASUBRAMANIAN Vs BALAJI SRINIVASAN

23 March 2009
Supreme Court
1 pages
SARAT CHAND MISHRA Vs KULA NAND GHADIWAL .

Case number: C.A. No.-001807-001808 / 2009
Diary number: 22598 / 2007
Advocates: J. M. KHANNA Vs

23 March 2009
Supreme Court
3 pages
LAL KAMLENDRA PRATAP SINGH Vs STATE OF U.P..

Case number: Crl.A. No.-000538-000538 / 2009
Diary number: 33010 / 2007
Advocates: Vs KAMLENDRA MISHRA

20 March 2009
Supreme Court
13 pages
M/S. CENTURY TEXTILES INDUSTRIES LTD. Vs DEEPAK JAIN

Case number: C.A. No.-001743-001743 / 2009
Diary number: 3637 / 2005
Advocates: RAJESH KUMAR Vs SHIV SAGAR TIWARI