|
25 March 2009
Supreme Court 52 pages COMMR.OF INCOME TAX,NEW DELHI Vs M/S ELI LILLY & COMPANY (INDIA) P.LTD.
Bench: S.H. KAPADIA,AFTAB ALAM |
|
25 March 2009
Supreme Court 9 pages U.P.S.R.T.C. Vs JAGDISH PRASAD GUPTA
Case number: C.A. No.-001883-001883 / 2009 |
|
25 March 2009
Supreme Court 3 pages STATE OF PUNJAB Vs PARAMJIT KAUR .
Case number: Crl.A. No.-000554-000554 / 2009 |
|
25 March 2009
Supreme Court 8 pages RAJESH PANDEY Vs STATE OF U.P.
Case number: Crl.A. No.-000553-000553 / 2009 |
|
25 March 2009
Supreme Court 3 pages M/S. PRAGATI SILICONS LIMITED Vs COMMR.OF CENTRAL EXCISE,PANCHKULA
Case number: C.A. No.-001991-001991 / 2006 |
|
25 March 2009
Supreme Court 2 pages MANNULAL FOMRA (D) BY LRS. Vs STATE OF WEST BENGAL
Case number: C.A. No.-002608-002608 / 2001 |
|
25 March 2009
Supreme Court 3 pages BOMMINENI SANJEEVA REDDY Vs THE LAND ACQUISITION OFFICER
Case number: C.A. No.-002850-002852 / 2001 |
|
25 March 2009
Supreme Court 3 pages MOHINDER GUPTA Vs FRONTIER CONSTRUCTION COMPANY .
Case number: C.A. No.-003327-003328 / 2002 |
|
25 March 2009
Supreme Court 3 pages RADHEY SHYAM UPADHYAYA Vs STATE OF U.P. .
Case number: C.A. No.-001875-001875 / 2009 |
|
24 March 2009
Supreme Court 22 pages FOOD CORPORATION OF INDIA Vs SUKH PRASAD
Case number: C.A. No.-000380-000380 / 2007 |
|
24 March 2009
Supreme Court 13 pages NATIONAL AVIATION CO.OF INDIA LTD. Vs S.M.K.KHAN
Case number: C.A. No.-001622-001622 / 2009 |
|
24 March 2009
Supreme Court 34 pages INS. MALHOTRA Vs A. KIRPLANI .
Case number: C.A. No.-001386-001386 / 2001 |
|
24 March 2009
Supreme Court 15 pages INDIAN BANK Vs GODHARA NAGRIK COOP.CREDIT SOC.LTD.&ANR.
Case number: C.A. No.-003303-003303 / 2005 |
|
24 March 2009
Supreme Court 12 pages WOODS BEACH HOTELS LTD. Vs MAPUSA URBAN CO-OP.BANK OF GOA LD..
Case number: C.A. No.-001830-001830 / 2009 |
|
24 March 2009
Supreme Court 4 pages U.P. JAL NIGAM, LUCKNOW Vs MANJU GOEL .
Case number: C.A. No.-001821-001822 / 2009 |