Showing 13006 - 13020 of 41947 judgements
25 March 2009
Supreme Court
52 pages
COMMR.OF INCOME TAX,NEW DELHI Vs M/S ELI LILLY & COMPANY (INDIA) P.LTD.

Bench: S.H. KAPADIA,AFTAB ALAM
Case number: C.A. No.-005114-005114 / 2007
Diary number: 25545 / 2007
Advocates: Vs KAVITA JHA

25 March 2009
Supreme Court
9 pages
U.P.S.R.T.C. Vs JAGDISH PRASAD GUPTA

Case number: C.A. No.-001883-001883 / 2009
Diary number: 3129 / 2006
Advocates: ANUVRAT SHARMA Vs RACHANA SRIVASTAVA

25 March 2009
Supreme Court
3 pages
STATE OF PUNJAB Vs PARAMJIT KAUR .

Case number: Crl.A. No.-000554-000554 / 2009
Diary number: 21268 / 2006
Advocates: KULDIP SINGH Vs

25 March 2009
Supreme Court
8 pages
RAJESH PANDEY Vs STATE OF U.P.

Case number: Crl.A. No.-000553-000553 / 2009
Diary number: 34245 / 2008
Advocates: KULDIP SINGH Vs

25 March 2009
Supreme Court
3 pages
M/S. PRAGATI SILICONS LIMITED Vs COMMR.OF CENTRAL EXCISE,PANCHKULA

Case number: C.A. No.-001991-001991 / 2006
Diary number: 4560 / 2006
Advocates: M. P. DEVANATH Vs B. V. BALARAM DAS

25 March 2009
Supreme Court
2 pages
MANNULAL FOMRA (D) BY LRS. Vs STATE OF WEST BENGAL

Case number: C.A. No.-002608-002608 / 2001
Diary number: 11314 / 2000
Advocates: SUNIL KUMAR JAIN Vs

25 March 2009
Supreme Court
3 pages
BOMMINENI SANJEEVA REDDY Vs THE LAND ACQUISITION OFFICER

Case number: C.A. No.-002850-002852 / 2001
Diary number: 10980 / 2000
Advocates: A. RAGHUNATH Vs T. V. GEORGE

25 March 2009
Supreme Court
3 pages
MOHINDER GUPTA Vs FRONTIER CONSTRUCTION COMPANY .

Case number: C.A. No.-003327-003328 / 2002
Diary number: 5764 / 2002
Advocates: SANTOSH SINGH Vs

25 March 2009
Supreme Court
3 pages
RADHEY SHYAM UPADHYAYA Vs STATE OF U.P. .

Case number: C.A. No.-001875-001875 / 2009
Diary number: 5055 / 2007
Advocates: Vs S. C. PATEL

24 March 2009
Supreme Court
22 pages
FOOD CORPORATION OF INDIA Vs SUKH PRASAD

Case number: C.A. No.-000380-000380 / 2007
Diary number: 12254 / 2006
Advocates: AJIT PUDUSSERY Vs BRAJ KISHORE MISHRA

24 March 2009
Supreme Court
13 pages
NATIONAL AVIATION CO.OF INDIA LTD. Vs S.M.K.KHAN

Case number: C.A. No.-001622-001622 / 2009
Diary number: 31316 / 2007
Advocates: BINA GUPTA Vs S. RAMAMANI

24 March 2009
Supreme Court
34 pages
INS. MALHOTRA Vs A. KIRPLANI .

Case number: C.A. No.-001386-001386 / 2001
Diary number: 713 / 2001
Advocates: P. K. MANOHAR Vs MANIK KARANJAWALA

24 March 2009
Supreme Court
15 pages
INDIAN BANK Vs GODHARA NAGRIK COOP.CREDIT SOC.LTD.&ANR.

Case number: C.A. No.-003303-003303 / 2005
Diary number: 25418 / 2003
Advocates: Vs ANIRUDDHA P. MAYEE

24 March 2009
Supreme Court
12 pages
WOODS BEACH HOTELS LTD. Vs MAPUSA URBAN CO-OP.BANK OF GOA LD..

Case number: C.A. No.-001830-001830 / 2009
Diary number: 8097 / 2008
Advocates: VENKATESWARA RAO ANUMOLU Vs M. J. PAUL

24 March 2009
Supreme Court
4 pages
U.P. JAL NIGAM, LUCKNOW Vs MANJU GOEL .

Case number: C.A. No.-001821-001822 / 2009
Diary number: 21507 / 2005
Advocates: PRADEEP MISRA Vs