Showing 12976 - 12990 of 41947 judgements
27 March 2009
Supreme Court
3 pages
CHINTAMANI SHIKSHAN PRASARAK MANDAL Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-003346-003346 / 2002
Diary number: 10241 / 2001

27 March 2009
Supreme Court
12 pages
V. SRINIVASARAJU Vs M/S. BHARAT ELECTRONICS LTD. .

Case number: C.A. No.-005237-005237 / 2002
Diary number: 12234 / 2002
Advocates: NIKHIL NAYYAR Vs

27 March 2009
Supreme Court
12 pages
SHIN-ETSU CHEMICAL CO. LTD. Vs VINDHYA TELELINKS LTD. .

Case number: C.A. No.-004998-004998 / 2007
Diary number: 32602 / 2006
Advocates: Vs RAJESH PRASAD SINGH

27 March 2009
Supreme Court
9 pages
KRISHNA KUMAR SHARMA Vs RAJESH KUMAR SHARMA

Case number: C.A. No.-001967-001967 / 2009
Diary number: 25091 / 2007
Advocates: K. K. MOHAN Vs ABHIJAT P. MEDH

27 March 2009
Supreme Court
9 pages
RAVI GUPTA Vs COMMISSIONER SALES TAX , DELHI & ANRS.

Case number: C.A. No.-001965-001965 / 2009
Diary number: 14284 / 2006
Advocates: NIKHIL NAYYAR Vs ANIL KATIYAR

27 March 2009
Supreme Court
7 pages
GOPAL Vs STATE OF M.P.

Case number: Crl.A. No.-000564-000564 / 2009
Diary number: 23909 / 2008
Advocates: SHIV SAGAR TIWARI Vs

27 March 2009
Supreme Court
5 pages
STATE OF ORISSA Vs BILASH CHANDRA OJHA

Case number: C.A. No.-001966-001966 / 2009
Diary number: 34076 / 2006
Advocates: SHIBASHISH MISRA Vs C. K. SUCHARITA

27 March 2009
Supreme Court
2 pages
P.G.SEBASTIAN Vs STATE OF KERALA

Case number: Crl.A. No.-000565-000566 / 2009
Diary number: 10790 / 2008
Advocates: Vs R. SATHISH

27 March 2009
Supreme Court
2 pages
B. VEERABHADRA RAO Vs P. DAYANAND

Case number: C.A. No.-002929-002929 / 2002
Diary number: 7325 / 2002
Advocates: C. S. N. MOHAN RAO Vs G. RAMAKRISHNA PRASAD

27 March 2009
Supreme Court
3 pages
LAKHI NARAYAN SONOWAL Vs STATE OF ASSAM

Case number: C.A. No.-002051-002052 / 2009
Diary number: 33167 / 2007
Advocates: Vs CORPORATE LAW GROUP

27 March 2009
Supreme Court
48 pages
BANK OF INDIA Vs K.MOHANDAS .

Case number: C.A. No.-001942-001942 / 2009
Diary number: 22293 / 2005
Advocates: BINA GUPTA Vs C. K. SASI

27 March 2009
Supreme Court
2 pages
STATE OF HARYANA Vs JASWINDER SINGH @ SINDU

Case number: Crl.A. No.-000605-000605 / 2009
Diary number: 60331 / 2007
Advocates: T. V. GEORGE Vs ABHIJAT P. MEDH

27 March 2009
Supreme Court
22 pages
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs M/S HONGO INDIA(P) LTD.

Case number: C.A. No.-001939-001939 / 2009
Diary number: 18233 / 2007
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

27 March 2009
Supreme Court
27 pages
POOJA BATRA Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000563-000563 / 2009
Diary number: 28077 / 2008
Advocates: GARIMA PRASHAD Vs ANIL KATIYAR

27 March 2009
Supreme Court
9 pages
NEW INDIA ASSURANCE CO. LTD. Vs SATBIR .

Case number: C.A. No.-001979-001979 / 2009
Diary number: 4060 / 2005
Advocates: INDRA SAWHNEY Vs B. K. SATIJA