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27 March 2009
Supreme Court 4 pages KALIBEN RABARI Vs STATE OF GUJARAT .
Case number: Crl.A. No.-000571-000571 / 2009 |
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27 March 2009
Supreme Court 1 pages AVTAR SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000570-000570 / 2009 |
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27 March 2009
Supreme Court 2 pages LOKHANDWALA BUILDERS PRIVATE LIMITED Vs UNION OF INDIA .
Case number: C.A. No.-002048-002048 / 2009 |
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27 March 2009
Supreme Court 4 pages ASSO.OF EMPLOYEES OF NATION.PROD.COUNCIL Vs CHAIRMAN,NATIONAL PROD.COUNCIL
Case number: C.A. No.-002044-002044 / 2009 |
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27 March 2009
Supreme Court 2 pages M/S. DIWAN SAHEB FASHIONS PVT.LTD. Vs COMMISSIONER OF CENT.EXCISE, DELHI
Case number: C.A. No.-005173-005173 / 2008 |
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26 March 2009
Supreme Court 9 pages M.K. BALAKRISHNAN . Vs UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE
Case number: W.P.(C) No.-000230-000230 / 2001 |
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26 March 2009
Supreme Court 6 pages CHAIRMAN, D.A.,RANI LAKSHMI BAI K.G.BANK Vs JAGDISH SHARAN VARSHNEY .
Case number: C.A. No.-001921-001921 / 2009 |
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26 March 2009
Supreme Court 9 pages SUNDER KUKREJA Vs MOHAN LAL KUKREJA
Case number: C.A. No.-001910-001910 / 2009 |
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26 March 2009
Supreme Court 3 pages CHINTAMANI SHIKSHAN PRASARAK MANDAL Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-003346-003346 / 2002 |
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26 March 2009
Supreme Court 4 pages H.P. HOUSING BOARD Vs JANAK GUPTA
Case number: C.A. No.-006346-006346 / 2002 |
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26 March 2009
Supreme Court 3 pages JAMIRUDDIN AHMED Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-001535-001535 / 2008 |
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26 March 2009
Supreme Court 4 pages STATE OF PUNJAB Vs RAM PAL
Case number: Crl.A. No.-000291-000291 / 2004 |
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26 March 2009
Supreme Court 4 pages STATE OF HARYANA Vs BALKAR SINGH .
Case number: Crl.A. No.-000260-000260 / 2004 |
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25 March 2009
Supreme Court 19 pages CHUNDURU SIVA RAM KRISHNA Vs PEDDI RAVINDRA BABU
Case number: Crl.A. No.-000549-000549 / 2009 |
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25 March 2009
Supreme Court 3 pages NICHOLAS V. MENEZES Vs JOSEPH M. MENEZES .
Case number: C.A. No.-001874-001874 / 2009 |