Showing 12961 - 12975 of 41947 judgements
31 March 2009
Supreme Court
2 pages
ASGAR Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-000620-000620 / 2009
Diary number: 5307 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs JATINDER KUMAR BHATIA

31 March 2009
Supreme Court
4 pages
COMMNR.,CENTRAL EXCISE & CUSTOMS, INDORE Vs M/S. PARENTERAL DRUGS (I) LTD.

Case number: C.A. No.-004944-004944 / 2004
Diary number: 12483 / 2004
Advocates: SHREEKANT N. TERDAL Vs EJAZ MAQBOOL

31 March 2009
Supreme Court
6 pages
STATE OF U.P. Vs RAMA KANT .

Case number: Crl.A. No.-000200-000200 / 2004
Diary number: 2124 / 2003
Advocates: Vs ANIL KUMAR GUPTA-II

31 March 2009
Supreme Court
9 pages
STATE OF RAJASTHAN Vs RATAN LAL

Case number: Crl.A. No.-000860-000860 / 2004
Diary number: 13132 / 2004
Advocates: MILIND KUMAR Vs

31 March 2009
Supreme Court
8 pages
M/S. AMBICA STEELS LTD. Vs STATE OF U.P. .

Case number: C.A. No.-004970-004970 / 2008
Diary number: 29870 / 2007
Advocates: ANIL KUMAR TANDALE Vs GUNNAM VENKATESWARA RAO

31 March 2009
Supreme Court
5 pages
STATE OF U.P. Vs SHYAM BEHARI

Case number: Crl.A. No.-000501-000501 / 2004
Diary number: 5232 / 2004

30 March 2009
Supreme Court
33 pages
NAIR SERVICE SOCIETY Vs T.BEERMASTHAN .

Case number: C.A. No.-001991-001991 / 2009
Diary number: 23013 / 2008
Advocates: LAWYER S KNIT & CO Vs

30 March 2009
Supreme Court
3 pages
DEVINENI TIRUPATHIRAYUDU Vs SURAPANENI SURAMMA (D) BY LRS. .

Case number: C.A. No.-002006-002007 / 2009
Diary number: 6962 / 2002
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

30 March 2009
Supreme Court
2 pages
M/S HAABIA ADVERTISING INDIA PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.

Case number: C.A. No.-002008-002008 / 2009
Diary number: 36893 / 2007
Advocates: Vs PRAMOD DAYAL

30 March 2009
Supreme Court
2 pages
SITA RAM Vs MALWINDER KAUR

Case number: C.A. No.-002009-002009 / 2009
Diary number: 31702 / 2008
Advocates: S. JANANI Vs R. C. KOHLI

30 March 2009
Supreme Court
9 pages
SATYA NARAIN Vs OM PRAKASH .

Case number: C.A. No.-002012-002012 / 2009
Diary number: 7676 / 2007

30 March 2009
Supreme Court
3 pages
K. SADANANDAM Vs STATE OF TAMIL NADU, REP.BY INSP.POLICE

Case number: Crl.A. No.-000607-000612 / 2009
Diary number: 11162 / 2008
Advocates: R. V. KAMESHWARAN Vs S. THANANJAYAN

30 March 2009
Supreme Court
2 pages
OIL & NATURAL GAS CORPN. LTD. Vs THE PERTOLEUM EMP.UNION .

Case number: C.A. No.-002383-002384 / 2009
Diary number: 14306 / 2005
Advocates: SUNIL KUMAR JAIN Vs ANITHA SHENOY

30 March 2009
Supreme Court
1 pages
MOHINDER SINGH Vs JAI KAUR

Case number: C.A. No.-002013-002013 / 2009
Diary number: 23398 / 2006
Advocates: S. K. VERMA Vs AJAY PAL

27 March 2009
Supreme Court
33 pages
K.A. NAGAMANI Vs INDIAN AIRLINES .

Case number: C.A. No.-005314-005314 / 2007
Diary number: 18540 / 2006
Advocates: PETITIONER-IN-PERSON Vs BINA GUPTA