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31 March 2009
Supreme Court 2 pages ASGAR Vs STATE OF UTTARAKHAND
Case number: Crl.A. No.-000620-000620 / 2009 |
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31 March 2009
Supreme Court 4 pages COMMNR.,CENTRAL EXCISE & CUSTOMS, INDORE Vs M/S. PARENTERAL DRUGS (I) LTD.
Case number: C.A. No.-004944-004944 / 2004 |
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31 March 2009
Supreme Court 6 pages STATE OF U.P. Vs RAMA KANT .
Case number: Crl.A. No.-000200-000200 / 2004 |
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31 March 2009
Supreme Court 9 pages STATE OF RAJASTHAN Vs RATAN LAL
Case number: Crl.A. No.-000860-000860 / 2004 |
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31 March 2009
Supreme Court 8 pages M/S. AMBICA STEELS LTD. Vs STATE OF U.P. .
Case number: C.A. No.-004970-004970 / 2008 |
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31 March 2009
Supreme Court 5 pages STATE OF U.P. Vs SHYAM BEHARI
Case number: Crl.A. No.-000501-000501 / 2004 |
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30 March 2009
Supreme Court 33 pages NAIR SERVICE SOCIETY Vs T.BEERMASTHAN .
Case number: C.A. No.-001991-001991 / 2009 |
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30 March 2009
Supreme Court 3 pages DEVINENI TIRUPATHIRAYUDU Vs SURAPANENI SURAMMA (D) BY LRS. .
Case number: C.A. No.-002006-002007 / 2009 |
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30 March 2009
Supreme Court 2 pages M/S HAABIA ADVERTISING INDIA PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
Case number: C.A. No.-002008-002008 / 2009 |
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30 March 2009
Supreme Court 2 pages SITA RAM Vs MALWINDER KAUR
Case number: C.A. No.-002009-002009 / 2009 |
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30 March 2009
Supreme Court 9 pages SATYA NARAIN Vs OM PRAKASH .
Case number: C.A. No.-002012-002012 / 2009 |
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30 March 2009
Supreme Court 3 pages K. SADANANDAM Vs STATE OF TAMIL NADU, REP.BY INSP.POLICE
Case number: Crl.A. No.-000607-000612 / 2009 |
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30 March 2009
Supreme Court 2 pages OIL & NATURAL GAS CORPN. LTD. Vs THE PERTOLEUM EMP.UNION .
Case number: C.A. No.-002383-002384 / 2009 |
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30 March 2009
Supreme Court 1 pages MOHINDER SINGH Vs JAI KAUR
Case number: C.A. No.-002013-002013 / 2009 |
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27 March 2009
Supreme Court 33 pages K.A. NAGAMANI Vs INDIAN AIRLINES .
Case number: C.A. No.-005314-005314 / 2007 |