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15 April 2009
Supreme Court 20 pages RADHEY SHYAM Vs CHHABI NATH .
Case number: C.A. No.-002548-002548 / 2009 |
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15 April 2009
Supreme Court 28 pages SARLA VERMA Vs DELHI TRANSPORT CORP.
Case number: C.A. No.-003483-003483 / 2008 |
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15 April 2009
Supreme Court 29 pages SHANTI PRASHAD JAIN (D) THR.LRS. Vs PRAKASH NARAIN MATHUR
Case number: C.A. No.-002544-002544 / 2009 |
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15 April 2009
Supreme Court 44 pages M/S RESIDENTS WELFARE ASSOCIATION,NOIDA Vs STATE OF U.P.
Case number: C.A. No.-004367-004367 / 2000 |
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15 April 2009
Supreme Court 3 pages UNION OF INDIA Vs M/S KHAZIRANGA TOBACCO PRODUCTS(P)LTD.
Bench: TARUN CHATTERJEE,V.S. SIRPURKAR |
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15 April 2009
Supreme Court 4 pages STATE OF RAJASTHAN Vs SHANKAR LAL
Case number: SLP(C) No.-019550-019550 / 2007 |
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15 April 2009
Supreme Court 29 pages PRANITA POWERLOOM COOP.SOC.LTD. Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-002566-002566 / 2009 |
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15 April 2009
Supreme Court 19 pages GULJAR SINGH Vs DEPUTY DIRECTOR CONSOLIDATION .
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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15 April 2009
Supreme Court 3 pages STATE OF ORISSA Vs PRAMOD KR. KODAMSINGH .
Case number: Crl.A. No.-001271-001271 / 2004 |
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15 April 2009
Supreme Court 3 pages STATE OF A.P. Vs P. KHAJA HUSSAIN
Case number: Crl.A. No.-001389-001389 / 2004 |
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15 April 2009
Supreme Court 7 pages ANIRUDH AGGARWAL Vs DHARAM BIR BHATIA
Case number: C.A. No.-002770-002770 / 2009 |
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15 April 2009
Supreme Court 23 pages G. RAMACHANDRA REDDY & CO. Vs UNION OF INDIA
Case number: C.A. No.-002479-002479 / 2009 |
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15 April 2009
Supreme Court 42 pages M.P.STATE CO-OP.DAIRY FEDN.LTD. Vs RAJNESH KUMAR JAMINDAR .
Case number: C.A. No.-002442-002442 / 2009 |
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15 April 2009
Supreme Court 5 pages STATE OF HARYANA Vs M/S.JOHNSON MATTHEY INDIAN PVT.LTD.
Case number: C.A. No.-002605-002605 / 2009 |
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15 April 2009
Supreme Court 3 pages STATE OF RAJASTHAN Vs MOHAL LAL .
Case number: Crl.A. No.-000822-000822 / 2003 |