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16 April 2009
Supreme Court 4 pages MANZAR SAYEED KHAN Vs STATE OF MAHARASHTRA
Bench: K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D.K. JAIN |
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16 April 2009
Supreme Court 4 pages BANGALORE METROPOLITAN TRANSPORT CORPN. Vs T.V.ANANDAPPA
Case number: C.A. No.-002589-002589 / 2009 |
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16 April 2009
Supreme Court 15 pages BHUPENDRA SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000743-000743 / 2009 |
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16 April 2009
Supreme Court 28 pages STATE OF RAJASTHAN Vs MOHAN LAL
Case number: Crl.A. No.-000085-000085 / 2003 |
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16 April 2009
Supreme Court 12 pages GAMPARAI HRUDAYARAJU Vs STATE OF A.P.TR.PUB.PROS.
Case number: Crl.A. No.-000744-000744 / 2009 |
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16 April 2009
Supreme Court 6 pages COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs M/S. HINDOOSTAN SPINNING & WVG.M.LTD&ANR
Case number: C.A. No.-005848-005848 / 2006 |
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16 April 2009
Supreme Court 7 pages PARKASH SINGH TEJI Vs NORTHERN INDIA GOODS TRANSP.CO.LD.
Case number: C.A. No.-002586-002587 / 2009 |
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16 April 2009
Supreme Court 10 pages GOVT. OF A.P. Vs P.CHANDRA MOULI
Case number: C.A. No.-002588-002588 / 2009 |
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16 April 2009
Supreme Court 3 pages VELAYUDA PULAVAR Vs STATE BY SUB-INSPECTOR OF POLICE
Case number: Crl.A. No.-000595-000595 / 2002 |
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16 April 2009
Supreme Court 3 pages STATE OF U.P. Vs MANGAL SINGH .
Case number: Crl.A. No.-000334-000334 / 2002 |
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16 April 2009
Supreme Court 3 pages STATE OF MAHARASHTRA Vs PRAKASH PRAHLAD PATIL .
Case number: Crl.A. No.-000748-000748 / 2009 |
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16 April 2009
Supreme Court 2 pages MEHAR SINGH(DEAD)BY LRS. Vs SAWAN SINGH (D) BY LRS. .
Case number: C.A. No.-006084-006084 / 2002 |
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16 April 2009
Supreme Court 11 pages ARUMARAJ DEVADHAS Vs K. SUNDARAM NADAR (D) BY LRS. .
Case number: C.A. No.-004723-004723 / 2002 |
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16 April 2009
Supreme Court 3 pages ESTATE MANAGER, M.P. HOUSING BOARD Vs RAJESH KUMAR GUPTA
Case number: C.A. No.-002599-002599 / 2009 |
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16 April 2009
Supreme Court 24 pages IN RE:DESTRUCTION OF PUBLIC&PVT. PROP. Vs STATE OF A.P. & ORS.
Case number: Writ Petition (crl.) 77 of 2007 |