Showing 12796 - 12810 of 41947 judgements
16 April 2009
Supreme Court
4 pages
MANZAR SAYEED KHAN Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D.K. JAIN
Case number: Crl.A. No.-000491-000491 / 2007
Diary number: 10510 / 2004
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

16 April 2009
Supreme Court
4 pages
BANGALORE METROPOLITAN TRANSPORT CORPN. Vs T.V.ANANDAPPA

Case number: C.A. No.-002589-002589 / 2009
Diary number: 25096 / 2006
Advocates: Vs V. N. RAGHUPATHY

16 April 2009
Supreme Court
15 pages
BHUPENDRA SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000743-000743 / 2009
Diary number: 27659 / 2007
Advocates: T. MAHIPAL Vs ANUVRAT SHARMA

16 April 2009
Supreme Court
28 pages
STATE OF RAJASTHAN Vs MOHAN LAL

Case number: Crl.A. No.-000085-000085 / 2003
Diary number: 18900 / 2002
Advocates: MILIND KUMAR Vs

16 April 2009
Supreme Court
12 pages
GAMPARAI HRUDAYARAJU Vs STATE OF A.P.TR.PUB.PROS.

Case number: Crl.A. No.-000744-000744 / 2009
Diary number: 33138 / 2007
Advocates: MADHU MOOLCHANDANI Vs D. BHARATHI REDDY

16 April 2009
Supreme Court
6 pages
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs M/S. HINDOOSTAN SPINNING & WVG.M.LTD&ANR

Case number: C.A. No.-005848-005848 / 2006
Diary number: 23339 / 2006
Advocates: Vs PAREKH & CO.

16 April 2009
Supreme Court
7 pages
PARKASH SINGH TEJI Vs NORTHERN INDIA GOODS TRANSP.CO.LD.

Case number: C.A. No.-002586-002587 / 2009
Diary number: 27602 / 2008
Advocates: ASHOK K. MAHAJAN Vs

16 April 2009
Supreme Court
10 pages
GOVT. OF A.P. Vs P.CHANDRA MOULI

Case number: C.A. No.-002588-002588 / 2009
Diary number: 23491 / 2005
Advocates: D. BHARATHI REDDY Vs

16 April 2009
Supreme Court
3 pages
VELAYUDA PULAVAR Vs STATE BY SUB-INSPECTOR OF POLICE

Case number: Crl.A. No.-000595-000595 / 2002
Diary number: 15709 / 2001
Advocates: Vs S. THANANJAYAN

16 April 2009
Supreme Court
3 pages
STATE OF U.P. Vs MANGAL SINGH .

Case number: Crl.A. No.-000334-000334 / 2002
Diary number: 21214 / 2001
Advocates: ANIL KUMAR JHA Vs SUSHIL BALWADA

16 April 2009
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs PRAKASH PRAHLAD PATIL .

Case number: Crl.A. No.-000748-000748 / 2009
Diary number: 26123 / 2008
Advocates: ASHA GOPALAN NAIR Vs NARESH KUMAR

16 April 2009
Supreme Court
2 pages
MEHAR SINGH(DEAD)BY LRS. Vs SAWAN SINGH (D) BY LRS. .

Case number: C.A. No.-006084-006084 / 2002
Diary number: 18550 / 2001
Advocates: Vs PREM MALHOTRA

16 April 2009
Supreme Court
11 pages
ARUMARAJ DEVADHAS Vs K. SUNDARAM NADAR (D) BY LRS. .

Case number: C.A. No.-004723-004723 / 2002
Diary number: 15565 / 2001
Advocates: V. RAMASUBRAMANIAN Vs

16 April 2009
Supreme Court
3 pages
ESTATE MANAGER, M.P. HOUSING BOARD Vs RAJESH KUMAR GUPTA

Case number: C.A. No.-002599-002599 / 2009
Diary number: 19422 / 2004
Advocates: B. S. BANTHIA Vs NIRAJ SHARMA

16 April 2009
Supreme Court
24 pages
IN RE:DESTRUCTION OF PUBLIC&PVT. PROP. Vs STATE OF A.P. & ORS.

Case number: Writ Petition (crl.) 77 of 2007