Showing 12826 - 12840 of 41947 judgements
15 April 2009
Supreme Court
30 pages
NAVANATH Vs STATE OF MAHARASHTRA

Case number: C.A. No.-000092-000105 / 2004
Diary number: 9033 / 2003
Advocates: LAWYER S KNIT & CO Vs RAVINDRA KESHAVRAO ADSURE

15 April 2009
Supreme Court
15 pages
K.ASHOKA Vs N.L.CHANDRASHEKAR .

Case number: Crl.A. No.-000733-000734 / 2009
Diary number: 28562 / 2007
Advocates: ANJANA CHANDRASHEKAR Vs S. N. BHAT

15 April 2009
Supreme Court
44 pages
BIHAR STATE EELECTRICITY BOARD Vs M/S.PULAK ENTERPRISES .

Case number: C.A. No.-007220-007239 / 2000
Diary number: 18309 / 2000
Advocates: Vs PRAVEEN KUMAR

15 April 2009
Supreme Court
10 pages
RAMRAJSINGH Vs STATE OF M.P.

Case number: Crl.A. No.-001103-001103 / 2003
Diary number: 21486 / 2002
Advocates: PRASHANT CHAUDHARY Vs

15 April 2009
Supreme Court
7 pages
SURESH CHANDRA SHARMA Vs STATE OF M.P.

Case number: Crl.A. No.-000042-000042 / 2004
Diary number: 23521 / 2003
Advocates: ANITHA SHENOY Vs C. D. SINGH

15 April 2009
Supreme Court
11 pages
SUHELKHAN KHUDYARKHAN Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-001039-001039 / 2005
Diary number: 18542 / 2004
Advocates: KULDIP SINGH Vs CHANDAN RAMAMURTHI

15 April 2009
Supreme Court
12 pages
STATE OF A.P. Vs VANGAVEETI NAGAIAH

Case number: Crl.A. No.-001190-001190 / 2003
Diary number: 2136 / 2003
Advocates: D. BHARATHI REDDY Vs

15 April 2009
Supreme Court
12 pages
STATE OF A.P. Vs ARAVAPALLY VENKANNA

Case number: Crl.A. No.-000732-000732 / 2009
Diary number: 2730 / 2003
Advocates: D. BHARATHI REDDY Vs

15 April 2009
Supreme Court
12 pages
KAR. URBAN WATER SUPPLY & DRAINAGE BOARD Vs K.S. GANGADHARAPPA

Case number: C.A. No.-002549-002553 / 2009
Diary number: 20860 / 2007
Advocates: P. R. RAMASESH Vs CHIRA RANJAN ADDY

15 April 2009
Supreme Court
4 pages
STATE OF U.P. Vs SUBHASH KUMAR SINGH TOMAR

Case number: Crl.A. No.-000237-000237 / 2004
Diary number: 15041 / 2003
Advocates: Vs RAMESHWAR PRASAD GOYAL

15 April 2009
Supreme Court
9 pages
STATE OF KERALA Vs ANILACHANDRAN @ MADHU .

Case number: Crl.A. No.-000032-000033 / 2004
Diary number: 6359 / 2003
Advocates: RAMESH BABU M. R. Vs SANJAY JAIN

15 April 2009
Supreme Court
13 pages
STATE OF M.P. Vs SHEIKH SHAHID

Case number: Crl.A. No.-000660-000660 / 2004
Diary number: 8188 / 2004
Advocates: C. D. SINGH Vs

15 April 2009
Supreme Court
11 pages
BABAN BANDU PATIL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001312-001312 / 2007
Diary number: 6301 / 2007
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

15 April 2009
Supreme Court
6 pages
RAM MARUTI PAWAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001609-001609 / 2007
Diary number: 30946 / 2007
Advocates: ANIP SACHTHEY Vs GAURAV AGRAWAL

15 April 2009
Supreme Court
7 pages
STATE OF M.P. Vs CHUNNILAL @ CHUNNI SINGH

Case number: Crl.A. No.-000943-000943 / 2003
Diary number: 20586 / 2002
Advocates: C. D. SINGH Vs K. SARADA DEVI