Showing 12811 - 12825 of 41947 judgements
15 April 2009
Supreme Court
0 pages
STATE OF UTTARANCHAL Vs ALOK SHARMA .

Case number: C.A. No.-002444-002445 / 2009
Diary number: 29275 / 2005
Advocates: JATINDER KUMAR BHATIA Vs PROMILA

15 April 2009
Supreme Court
18 pages
THAHIRA HARIS ETC.ETC. Vs GOVT.OF KARNATAKA .

Case number: Crl.A. No.-000723-000724 / 2009
Diary number: 36184 / 2008

15 April 2009
Supreme Court
22 pages
SHYAM LAL @ KULDEEP Vs SANJEEV KUMAR .

Case number: C.A. No.-002888-002888 / 2001
Diary number: 21507 / 2000
Advocates: KRISHNA PAL SINGH Vs G. K. BANSAL

15 April 2009
Supreme Court
8 pages
BIMLA DEVI Vs HIMACHAL ROAD TRANSPORT CORPN. .

Case number: C.A. No.-002538-002538 / 2009
Diary number: 27743 / 2005
Advocates: A. P. MOHANTY Vs

15 April 2009
Supreme Court
8 pages
BALBIR KAUR Vs NEW INDIA ASSURANCE CO.LTD..

Case number: C.A. No.-001838-001838 / 2009
Diary number: 21715 / 2007
Advocates: Vs MANJEET CHAWLA

15 April 2009
Supreme Court
10 pages
SUMESH SINGH Vs PHOOLAN DEVI .

Case number: C.A. No.-002537-002537 / 2009
Diary number: 37266 / 2007
Advocates: DEVENDRA SINGH Vs

15 April 2009
Supreme Court
22 pages
OM PRAKASH SINGH Vs M.LINGAMAIAH .

Case number: C.A. No.-002564-002564 / 2009
Diary number: 4772 / 2008
Advocates: LAWYER S KNIT & CO Vs SOMIRAN SHARMA

15 April 2009
Supreme Court
38 pages
G.SEKAR Vs GEETHA .

Case number: C.A. No.-002535-002535 / 2009
Diary number: 13546 / 2007
Advocates: Vs SHOBHA RAMAMOORTHY

15 April 2009
Supreme Court
20 pages
SETH RAMDAYAL JAT Vs LAXMI PRASAD

Case number: C.A. No.-002543-002543 / 2009
Diary number: 35195 / 2007
Advocates: PRASHANT KUMAR Vs ASHOK MATHUR

15 April 2009
Supreme Court
20 pages
V.V.S. RAMA SHARMA Vs STATE OF U.P. .

Case number: Crl.A. No.-000730-000730 / 2009
Diary number: 293 / 2007
Advocates: A. V. RANGAM Vs GUNNAM VENKATESWARA RAO

15 April 2009
Supreme Court
13 pages
STATE OF JHARKHAND Vs SHIV KARAMPAL SAHU

Case number: C.A. No.-002539-002539 / 2009
Diary number: 22995 / 2006
Advocates: Vs MUSHTAQ AHMAD

15 April 2009
Supreme Court
23 pages
MANOJ NARAIN AGRAWAL Vs SHAHSHI AGRAWAL .

Case number: Crl.A. No.-000725-000725 / 2009
Diary number: 20821 / 2008
Advocates: SUJATA KURDUKAR Vs C. D. SINGH

15 April 2009
Supreme Court
15 pages
AVINASH DHAVAJI NAIK Vs STATE OF MAHARASHTRA

Case number: C.A. No.-004259-004259 / 2002
Diary number: 22382 / 2001
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

15 April 2009
Supreme Court
20 pages
KERALA AGRICULTURAL UNIVERSITY Vs E.K.JAYACHANDRAN ETC.

Case number: C.A. No.-002540-002542 / 2009
Diary number: 19152 / 2008
Advocates: Vs K. RAJEEV

15 April 2009
Supreme Court
9 pages
MANDAL PANCHAYATH HUNSAGI Vs NORTH EASTERN K.R.T.C.

Case number: C.A. No.-002554-002554 / 2009
Diary number: 12604 / 2006
Advocates: DIPAK KUMAR JENA Vs