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17 April 2009
Supreme Court 4 pages RAMESHAN P.O. Vs RAKESH KUMAR YADAV
Case number: Crl.A. No.-000760-000760 / 2009 |
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17 April 2009
Supreme Court 5 pages V. RAMASWAMY Vs RAMACHANDRAN
Case number: C.A. No.-002634-002634 / 2009 |
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17 April 2009
Supreme Court 4 pages SATISH @ DHANNA Vs STATE OF M.P. .
Case number: Crl.A. No.-000761-000761 / 2009 |
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17 April 2009
Supreme Court 7 pages P. LIAQUAT ALI KHAN Vs STATE OF A.P.
Case number: Crl.A. No.-000665-000665 / 2006 |
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17 April 2009
Supreme Court 21 pages KURAPATI MARIA DAS Vs M/S. DR. AMBEDKAR SEVA SAMAJAN .
Case number: C.A. No.-002617-002617 / 2009 |
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17 April 2009
Supreme Court 9 pages U.P. STATE SUGAR & CANE DEVELOPMENT LTD. Vs RAZA BULAND SUGAR CO. LTD. .
Case number: C.A. No.-002176-002177 / 2002 |
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17 April 2009
Supreme Court 2 pages LUCY PAUL Vs CUSTODIAN SPL. COURT (TORTS) ACT. .
Case number: C.A. No.-002687-002687 / 2007 |
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17 April 2009
Supreme Court 2 pages JASMIN R RUBDI Vs J.D.EDWIN .
Case number: C.A. No.-002632-002632 / 2009 |
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17 April 2009
Supreme Court 7 pages FOOD CORPORATION OF INDIA Vs RAJA RAM
Case number: C.A. No.-002635-002635 / 2009 |
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17 April 2009
Supreme Court 2 pages MAHADEV Vs SHIVAPPA
Case number: C.A. No.-002824-002824 / 2009 |
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17 April 2009
Supreme Court 2 pages MARY D'SOUZA Vs DENNIS D'SOUZA .
Case number: C.A. No.-002825-002825 / 2009 |
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17 April 2009
Supreme Court 2 pages N. CHELLAMMAL Vs MANAGING DIRECTOR, T.N.ST.TPT CORPN.LTD
Case number: C.A. No.-002826-002826 / 2009 |
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17 April 2009
Supreme Court 4 pages TAMIL NADU ELECTRICITY BOARD Vs HINDUSTAN CONSTRUCTION CO. LTD. .
Case number: C.A. No.-002108-002108 / 2007 |
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17 April 2009
Supreme Court 3 pages DHARAM DEO NARAYAN SINGH Vs STATE OF JHARKHAND .
Case number: C.A. No.-002630-002630 / 2009 |
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17 April 2009
Supreme Court 3 pages SOHEL MEHABOOB SHAIKH Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001080-001080 / 2007 |