Showing 12781 - 12795 of 41947 judgements
17 April 2009
Supreme Court
4 pages
RAMESHAN P.O. Vs RAKESH KUMAR YADAV

Case number: Crl.A. No.-000760-000760 / 2009
Diary number: 7468 / 2007
Advocates: BHARAT SANGAL Vs ARUP BANERJEE

17 April 2009
Supreme Court
5 pages
V. RAMASWAMY Vs RAMACHANDRAN

Case number: C.A. No.-002634-002634 / 2009
Diary number: 10982 / 2006
Advocates: Vs REVATHY RAGHAVAN

17 April 2009
Supreme Court
4 pages
SATISH @ DHANNA Vs STATE OF M.P. .

Case number: Crl.A. No.-000761-000761 / 2009
Diary number: 35853 / 2007
Advocates: DEBASIS MISRA Vs C. D. SINGH

17 April 2009
Supreme Court
7 pages
P. LIAQUAT ALI KHAN Vs STATE OF A.P.

Case number: Crl.A. No.-000665-000665 / 2006
Diary number: 12183 / 2006
Advocates: SRIKALA GURUKRISHNA KUMAR Vs D. BHARATHI REDDY

17 April 2009
Supreme Court
21 pages
KURAPATI MARIA DAS Vs M/S. DR. AMBEDKAR SEVA SAMAJAN .

Case number: C.A. No.-002617-002617 / 2009
Diary number: 24390 / 2007
Advocates: Vs GAGAN GUPTA

17 April 2009
Supreme Court
9 pages
U.P. STATE SUGAR & CANE DEVELOPMENT LTD. Vs RAZA BULAND SUGAR CO. LTD. .

Case number: C.A. No.-002176-002177 / 2002
Diary number: 1451 / 2001
Advocates: PRADEEP MISRA Vs P. N. GUPTA

17 April 2009
Supreme Court
2 pages
LUCY PAUL Vs CUSTODIAN SPL. COURT (TORTS) ACT. .

Case number: C.A. No.-002687-002687 / 2007
Diary number: 12621 / 2007
Advocates: Vs ARVIND KUMAR TEWARI

17 April 2009
Supreme Court
2 pages
JASMIN R RUBDI Vs J.D.EDWIN .

Case number: C.A. No.-002632-002632 / 2009
Diary number: 14234 / 2008
Advocates: Vs K. K. MANI

17 April 2009
Supreme Court
7 pages
FOOD CORPORATION OF INDIA Vs RAJA RAM

Case number: C.A. No.-002635-002635 / 2009
Diary number: 25545 / 2006
Advocates: AJIT PUDUSSERY Vs RAMESHWAR PRASAD GOYAL

17 April 2009
Supreme Court
2 pages
MAHADEV Vs SHIVAPPA

Case number: C.A. No.-002824-002824 / 2009
Diary number: 31746 / 2006
Advocates: Vs ANIL KUMAR JHA

17 April 2009
Supreme Court
2 pages
MARY D'SOUZA Vs DENNIS D'SOUZA .

Case number: C.A. No.-002825-002825 / 2009
Diary number: 32808 / 2006
Advocates: S. N. BHAT Vs

17 April 2009
Supreme Court
2 pages
N. CHELLAMMAL Vs MANAGING DIRECTOR, T.N.ST.TPT CORPN.LTD

Case number: C.A. No.-002826-002826 / 2009
Diary number: 21210 / 2007
Advocates: V. N. RAGHUPATHY Vs R. NEDUMARAN

17 April 2009
Supreme Court
4 pages
TAMIL NADU ELECTRICITY BOARD Vs HINDUSTAN CONSTRUCTION CO. LTD. .

Case number: C.A. No.-002108-002108 / 2007
Diary number: 18516 / 2006
Advocates: R. NEDUMARAN Vs K J JOHN AND CO

17 April 2009
Supreme Court
3 pages
DHARAM DEO NARAYAN SINGH Vs STATE OF JHARKHAND .

Case number: C.A. No.-002630-002630 / 2009
Diary number: 11782 / 2006
Advocates: B. K. SATIJA Vs PUNIT DUTT TYAGI

17 April 2009
Supreme Court
3 pages
SOHEL MEHABOOB SHAIKH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001080-001080 / 2007
Diary number: 21693 / 2007
Advocates: GAURAV AGRAWAL Vs