Showing 12766 - 12780 of 41947 judgements
20 April 2009
Supreme Court
5 pages
PRANAB KUMAR PAL Vs M/S. LIZ INVESTMENTS PVT. LTD. .

Case number: C.A. No.-002654-002654 / 2009
Diary number: 8710 / 2006
Advocates: Vs E. C. AGRAWALA

20 April 2009
Supreme Court
5 pages
SUBHASH CHANDRA SINGH Vs DHEEMANT SINGH

Case number: Crl.A. No.-000787-000787 / 2009
Diary number: 637 / 2008
Advocates: MONIKA GUSAIN Vs SURYA KANT

20 April 2009
Supreme Court
10 pages
STATE OF KARNATAKA Vs SHANTAPPA MADIVALAPPA GALAPUJI .

Case number: Crl.A. No.-000203-000203 / 2005
Diary number: 8671 / 2004
Advocates: Vs RAMESH CHANDRA PANDEY

20 April 2009
Supreme Court
16 pages
CITATION INFOWARES LTD. Vs EQUINOX CORPORATION

Case number: ARBIT.CASE(C) No.-000008-000008 / 2008
Diary number: 8615 / 2008
Advocates: Vs KAILASH CHAND

20 April 2009
Supreme Court
3 pages
TOMY Vs STATE OF KERALA

Case number: Crl.A. No.-000788-000788 / 2009
Diary number: 31961 / 2007
Advocates: C. N. SREE KUMAR Vs P. V. DINESH

20 April 2009
Supreme Court
1 pages
ROHAN SUNIL D'SOUZA Vs SHALINI SHARMA

Case number: T.P.(C) No.-001194-001194 / 2008
Diary number: 32227 / 2008

20 April 2009
Supreme Court
2 pages
SHRIRAM SCIENTIFIC & INDUSL.RES.FOUNDN. Vs V.K.DHINGRA

Case number: C.A. No.-002652-002652 / 2009
Diary number: 7586 / 2008
Advocates: P. VINAY KUMAR Vs

20 April 2009
Supreme Court
2 pages
SEEMA Vs SUDHIR

Case number: T.P.(C) No.-001081-001082 / 2008
Diary number: 28233 / 2008
Advocates: Vs RAMESH BABU M. R.

17 April 2009
Supreme Court
5 pages
U.P. STATE ROAD TRANSPORT CORPN. Vs BHAGYAWATI

Case number: SLP(C) No.-014882-014882 / 2007
Diary number: 19034 / 2007
Advocates: PRADEEP MISRA Vs MANOJ K. MISHRA

17 April 2009
Supreme Court
24 pages
RAM DEEN MAURYA Vs STATE OF U.P..

Bench: TARUN CHATTERJEE,H.L. DATTU
Case number: C.A. No.-002625-002625 / 2009
Diary number: 33844 / 2007
Advocates: ABHISTH KUMAR Vs E. C. VIDYA SAGAR

17 April 2009
Supreme Court
10 pages
PETINE SHIPPING INC.OF MONOROVIA Vs MINERALS & METALS TRADING COR.OF (I)LTD.

Case number: C.A. No.-002627-002627 / 2009
Diary number: 11271 / 2008
Advocates: PAREKH & CO. Vs JAY SAVLA

17 April 2009
Supreme Court
11 pages
ANJALI KAPOOR Vs RAJIV BAIJAL

Case number: C.A. No.-002628-002628 / 2009
Diary number: 26554 / 2007

17 April 2009
Supreme Court
6 pages
UNION OF INDIA Vs M/S ONKAR NATH BHALLA & SONS

Case number: C.A. No.-002622-002622 / 2009
Diary number: 4886 / 2008
Advocates: B. KRISHNA PRASAD Vs KAILASH CHAND

17 April 2009
Supreme Court
35 pages
KANTI LAL Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001133-001133 / 2001
Diary number: 11382 / 2001
Advocates: GP. CAPT. KARAN SINGH BHATI Vs MILIND KUMAR

17 April 2009
Supreme Court
51 pages
MEERUT DEVT.AUTHORITY Vs ASSOCIATION OF MANAGEMENT STUDIES

Case number: C.A. No.-002619-002619 / 2009
Diary number: 2910 / 2008
Advocates: Vs VINAY GARG