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20 April 2009
Supreme Court 5 pages PRANAB KUMAR PAL Vs M/S. LIZ INVESTMENTS PVT. LTD. .
Case number: C.A. No.-002654-002654 / 2009 |
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20 April 2009
Supreme Court 5 pages SUBHASH CHANDRA SINGH Vs DHEEMANT SINGH
Case number: Crl.A. No.-000787-000787 / 2009 |
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20 April 2009
Supreme Court 10 pages STATE OF KARNATAKA Vs SHANTAPPA MADIVALAPPA GALAPUJI .
Case number: Crl.A. No.-000203-000203 / 2005 |
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20 April 2009
Supreme Court 16 pages CITATION INFOWARES LTD. Vs EQUINOX CORPORATION
Case number: ARBIT.CASE(C) No.-000008-000008 / 2008 |
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20 April 2009
Supreme Court 3 pages TOMY Vs STATE OF KERALA
Case number: Crl.A. No.-000788-000788 / 2009 |
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20 April 2009
Supreme Court 1 pages ROHAN SUNIL D'SOUZA Vs SHALINI SHARMA
Case number: T.P.(C) No.-001194-001194 / 2008 |
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20 April 2009
Supreme Court 2 pages SHRIRAM SCIENTIFIC & INDUSL.RES.FOUNDN. Vs V.K.DHINGRA
Case number: C.A. No.-002652-002652 / 2009 |
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20 April 2009
Supreme Court 2 pages SEEMA Vs SUDHIR
Case number: T.P.(C) No.-001081-001082 / 2008 |
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17 April 2009
Supreme Court 5 pages U.P. STATE ROAD TRANSPORT CORPN. Vs BHAGYAWATI
Case number: SLP(C) No.-014882-014882 / 2007 |
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17 April 2009
Supreme Court 24 pages RAM DEEN MAURYA Vs STATE OF U.P..
Bench: TARUN CHATTERJEE,H.L. DATTU |
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17 April 2009
Supreme Court 10 pages PETINE SHIPPING INC.OF MONOROVIA Vs MINERALS & METALS TRADING COR.OF (I)LTD.
Case number: C.A. No.-002627-002627 / 2009 |
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17 April 2009
Supreme Court 11 pages ANJALI KAPOOR Vs RAJIV BAIJAL
Case number: C.A. No.-002628-002628 / 2009 |
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17 April 2009
Supreme Court 6 pages UNION OF INDIA Vs M/S ONKAR NATH BHALLA & SONS
Case number: C.A. No.-002622-002622 / 2009 |
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17 April 2009
Supreme Court 35 pages KANTI LAL Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-001133-001133 / 2001 |
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17 April 2009
Supreme Court 51 pages MEERUT DEVT.AUTHORITY Vs ASSOCIATION OF MANAGEMENT STUDIES
Case number: C.A. No.-002619-002619 / 2009 |