Judgements

Showing 12331 - 12345 of 41947 judgements
06 July 2009
Supreme Court
59 pages
MAHESH CHANDRA GUPTA, ADVOCATE Vs UNION OF INDIA & ORS.

Case number: Transfer Case (civil) 6 of 2009
17 June 2009
Supreme Court
18 pages
ONGOLE RAVIKANTH Vs STATE OF A.P.

Case number: Crl.A. No.-000840-000841 / 2003
Diary number: 3670 / 2003
Advocates: A. SUBBA RAO Vs D. BHARATHI REDDY

15 June 2009
Supreme Court
2 pages
M/S CLINIQUE LABORATORIES LLC Vs M/S GUFIC P.LIMITED

Case number: C.A. No.-004109-004109 / 2009
Diary number: 17197 / 2009
Advocates: Vs BHARGAVA V. DESAI

15 June 2009
Supreme Court
4 pages
SANTOSH KUMAR TRIPATHI Vs U.P.POWER CORPORATION .

Case number: C.A. No.-004166-004166 / 2008
Diary number: 11133 / 2006
Advocates: E. C. VIDYA SAGAR Vs SUNIL KUMAR JAIN

11 June 2009
Supreme Court
6 pages
UNION OF INDIA Vs SHAH ALAM

Case number: Crl.A. No.-001158-001159 / 2004
Diary number: 18251 / 2003
Advocates: SUSHMA SURI Vs SHEKHAR KUMAR

29 May 2009
Supreme Court
15 pages
GOVINDARAJU Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000570-000570 / 2003
Diary number: 1368 / 2003
Advocates: LALITA KAUSHIK Vs

29 May 2009
Supreme Court
14 pages
P.G.INST.OF MEDICAL EDUCATION & RESEARCH Vs JASPAL SINGH .

Case number: C.A. No.-007950-007950 / 2002
Diary number: 20243 / 2000
Advocates: Vs A. P. MOHANTY

29 May 2009
Supreme Court
16 pages
SIKKA PAPERS LTD. Vs NATIONAL INSURANCE CO. LTD. .

Case number: C.A. No.-006527-006527 / 2002
Diary number: 16750 / 2002
Advocates: P. K. JAIN Vs P. N. PURI

29 May 2009
Supreme Court
13 pages
STATE OF H.P. Vs SURESH KUMAR @ DC

Case number: Crl.A. No.-000841-000841 / 2002
Diary number: 6900 / 2002
Advocates: NARESH K. SHARMA Vs RAJEEV KUMAR BANSAL

29 May 2009
Supreme Court
12 pages
RAMDAS Vs SITABAI .

Case number: C.A. No.-006508-006508 / 2005
Diary number: 18097 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs

29 May 2009
Supreme Court
13 pages
MANJU RAM KALITA Vs STATE OF ASSAM

Case number: Crl.A. No.-000299-000299 / 2003
Diary number: 63345 / 2002
Advocates: PRAVIR CHOUDHARY Vs CORPORATE LAW GROUP

29 May 2009
Supreme Court
10 pages
FATEH CHAND Vs STATE OF HARYANA

Case number: Crl.A. No.-001096-001096 / 2004
Diary number: 19615 / 2003
Advocates: S. K. VERMA Vs T. V. GEORGE

29 May 2009
Supreme Court
5 pages
BABU Vs STATE OF U.P.

Case number: Crl.A. No.-001478-001478 / 2004
Diary number: 25035 / 2004
Advocates: D. MAHESH BABU Vs KAMLENDRA MISHRA

29 May 2009
Supreme Court
15 pages
BAIRON SINGH Vs STATE OF M.P.

Case number: Special Leave Petition (crl.) 6816 of 2008
28 May 2009
Supreme Court
2 pages
VENKATESHWARAN Vs M/S. SINGARAVEL YARN TRADERS

Case number: Crl.A. No.-000686-000686 / 2004
Diary number: 2046 / 2004