Showing 12361 - 12375 of 41947 judgements
25 May 2009
Supreme Court
2 pages
DELHI GATE AUTO SERVICE STATION Vs B.P.C.L., AGRA TH. SR.DIV.MANAGER .

Case number: C.A. No.-005826-005826 / 2006
Diary number: 9683 / 2005
Advocates: JITENDRA MOHAN SHARMA Vs ANIL KUMAR JHA

22 May 2009
Supreme Court
5 pages
EASTERN COALFIELDS LTD. Vs SANJAY TRANSPORT AGNECY

Case number: C.A. No.-000753-000753 / 2007
Diary number: 10242 / 2006
Advocates: GP. CAPT. KARAN SINGH BHATI Vs PARMANAND GAUR

21 May 2009
Supreme Court
5 pages
UNION OF INDIA Vs DEBASHISH GHOSH

Case number: C.A. No.-003453-003453 / 2006
Diary number: 12821 / 2005
Advocates: SUSHMA SURI Vs PRANAB KUMAR MULLICK

21 May 2009
Supreme Court
3 pages
N.N. BEHL Vs V.N. SARAF .

Case number: Crl.A. No.-000977-000977 / 2003
Diary number: 21644 / 2000
Advocates: KAMINI JAISWAL Vs HARINDER MOHAN SINGH

21 May 2009
Supreme Court
2 pages
STATE OF U.P. Vs CHANDRA BHUSHAN UPADHYAHA

Case number: Crl.A. No.-001065-001065 / 2003
Diary number: 21405 / 2002
Advocates: Vs MRIDULA RAY BHARADWAJ

21 May 2009
Supreme Court
4 pages
UNION OF INDIA Vs SAALIM

Case number: Crl.A. No.-001402-001402 / 2003
Diary number: 4483 / 2003
Advocates: SUSHMA SURI Vs VARINDER KUMAR SHARMA

20 May 2009
Supreme Court
3 pages
UNION OF INDIA Vs SUDERSHAN GUPTA

Case number: C.A. No.-004418-004418 / 2004
Diary number: 18358 / 2003
Advocates: SUSHMA SURI Vs PRATIBHA JAIN

20 May 2009
Supreme Court
3 pages
SANTOSHI Vs STATE OF M.P.

Case number: Crl.A. No.-000270-000270 / 2003
Diary number: 21570 / 2002
Advocates: T. N. SINGH Vs

20 May 2009
Supreme Court
5 pages
M. PACHIAPPAN Vs S. MARKANDAM .

Case number: C.A. No.-000926-000926 / 2004
Diary number: 28 / 2004
Advocates: ANUPAM LAL DAS Vs V. BALACHANDRAN

20 May 2009
Supreme Court
4 pages
P.R. SARIN Vs HARBANS LAL SACHDEVA(DEAD) BY LRS. &ORS.

Case number: C.A. No.-001740-001740 / 2008
Diary number: 2132 / 2005
Advocates: AMLAN KUMAR GHOSH Vs A . L. TREHAN

20 May 2009
Supreme Court
4 pages
STATE OF JHARKHAND Vs UMA PRASAD

Case number: C.A. No.-000600-000600 / 2007
Diary number: 2633 / 2006
Advocates: MANISH KUMAR SARAN Vs NAVIN PRAKASH

18 May 2009
Supreme Court
6 pages
SANTOSH KUMAR DUBEY Vs STATE OF U.P. &ORS.

Case number: C.A. No.-001955-001955 / 2003
Diary number: 25538 / 2002
Advocates: PRADEEP MISRA Vs GUNNAM VENKATESWARA RAO

18 May 2009
Supreme Court
2 pages
SUKHWANT SINGH & ORS. Vs STATE OF PUNJAB

Case number: Special Leave Petition (crl.) 3529 of 2009

15 May 2009
Supreme Court
2 pages
K. UNNIKRISHNAN Vs M/S. MAGNUM MAIL MANAG. SER. PVT.LTD&ANR

Case number: C.A. No.-004011-004011 / 2009
Diary number: 19243 / 2007

15 May 2009
Supreme Court
1 pages
BANSI Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001094-001094 / 2009
Diary number: 10853 / 2009
Advocates: CHANDAN RAMAMURTHI Vs RAVINDRA KESHAVRAO ADSURE