Showing 12376 - 12390 of 41947 judgements
15 May 2009
Supreme Court
13 pages
SURAJ LAMP & INDUSTRIES (P) LD.TR.DIR. Vs STATE OF HARYANA & ANR.

Case number: PC(CC) 5804 of 2009

15 May 2009
Supreme Court
0 pages
M/S EASTERN COALFIELDS LTD. Vs ANIL BADYAKAR .

Case number: C.A. No.-003597-003597 / 2009
Diary number: 23779 / 2007
Advocates: ANIP SACHTHEY Vs SHREE PAL SINGH

15 May 2009
Supreme Court
3 pages
DINESH KUMAR SINHA Vs STATE OF JHARKHAND TR.C.B.I.

Case number: Crl.A. No.-001076-001076 / 2009
Diary number: 34758 / 2008
Advocates: GAURAV AGRAWAL Vs B. KRISHNA PRASAD

15 May 2009
Supreme Court
10 pages
BONDER Vs HEM SINGH(DEAD)BYL.RS.

Case number: C.A. No.-000829-000829 / 2002
Diary number: 20035 / 2000
Advocates: KRISHNANAND PANDEYA Vs B. S. BANTHIA

15 May 2009
Supreme Court
13 pages
SUBHASH CHANDRA Vs STATE OF U.P.

Case number: Crl.A. No.-000319-000319 / 2008
Diary number: 24799 / 2007
Advocates: Vs SHIV SAGAR TIWARI

15 May 2009
Supreme Court
24 pages
C.B.I. Vs A.RAVISHANKAR PRASAD .

Case number: Crl.A. No.-001082-001085 / 2009
Diary number: 28214 / 2008
Advocates: B. KRISHNA PRASAD Vs V. J. FRANCIS

15 May 2009
Supreme Court
22 pages
R.K. MALIK Vs KIRAN PAL .

Case number: C.A. No.-003608-003608 / 2009
Diary number: 21772 / 2006
Advocates: T. HARISH KUMAR Vs

15 May 2009
Supreme Court
25 pages
HIGH COURT OF DELHI Vs A.K. MAHAJAN .

Case number: C.A. No.-006397-006398 / 2001
Diary number: 12972 / 2001
Advocates: C. K. SUCHARITA Vs RANI CHHABRA

15 May 2009
Supreme Court
9 pages
MAHARANI DEVI Vs UNION OF INDIA .

Case number: C.A. No.-003581-003581 / 2009
Diary number: 17997 / 2006
Advocates: SHWETA GARG Vs D. S. MAHRA

15 May 2009
Supreme Court
27 pages
BHARAT KARSONDAS THAKKAR Vs M/S. KIRAN CONSTRUCTION CO. .

Case number: C.A. No.-002573-002573 / 2008
Diary number: 3464 / 2007
Advocates: E. C. AGRAWALA Vs RAJESH KUMAR

15 May 2009
Supreme Court
2 pages
VIRENDER KUMAR YADAV Vs C.B.I.

Case number: Crl.A. No.-001087-001087 / 2009
Diary number: 10797 / 2009
Advocates: SIBO SANKAR MISHRA Vs B. KRISHNA PRASAD

15 May 2009
Supreme Court
21 pages
GEN. MANAGER,UTTARANCHAL JAL SANSTHAN Vs LAXMI DEVI .

Case number: C.A. No.-003605-003605 / 2009
Diary number: 15837 / 2006
Advocates: JATINDER KUMAR BHATIA Vs GAURAV AGRAWAL

15 May 2009
Supreme Court
12 pages
STATE OF PUNJAB Vs SOHAN SINGH

Case number: Crl.A. No.-000792-000792 / 2006
Diary number: 3976 / 2004
Advocates: KULDIP SINGH Vs R. NEDUMARAN

15 May 2009
Supreme Court
9 pages
M.D.,BHORUKA TEXTILES LIMITED Vs M/S KASHMIRI RICE INDUSTRIES

Case number: C.A. No.-003603-003603 / 2009
Diary number: 16265 / 2008
Advocates: Vs A. SUMATHI

15 May 2009
Supreme Court
11 pages
SANTOSH SOOD Vs GAJENDRA SINGH .

Case number: C.A. No.-003601-003602 / 2009
Diary number: 19146 / 2008
Advocates: PRATIBHA JAIN Vs PRAGATI NEEKHRA