Showing 12346 - 12360 of 41947 judgements
28 May 2009
Supreme Court
8 pages
DAMMU SREENU Vs STATE OF A.P.

Case number: Crl.A. No.-000681-000681 / 2003
Diary number: 7124 / 2003
Advocates: A. SUBBA RAO Vs D. BHARATHI REDDY

28 May 2009
Supreme Court
12 pages
STATE OF PUNJAB Vs MANJIT SINGH .

Case number: Crl.A. No.-000786-000789 / 2003
Diary number: 20945 / 2001
Advocates: KULDIP SINGH Vs

28 May 2009
Supreme Court
14 pages
MOTA RAM Vs STATE OF HARYANA

Case number: Crl.A. No.-001329-001329 / 2003
Diary number: 14028 / 2003
Advocates: SHALU SHARMA Vs RR-EX-PARTE

28 May 2009
Supreme Court
24 pages
UNION OF INDIA Vs GYAN CHAND CHATTAR

Case number: C.A. No.-004174-004174 / 2003
Diary number: 17020 / 2002
Advocates: Vs BHARGAVA V. DESAI

28 May 2009
Supreme Court
6 pages
BUDHDEO SAHU Vs STATE OF JHARKHAND

Case number: Crl.A. No.-000807-000807 / 2004
Diary number: 4401 / 2004
Advocates: MANOJ SWARUP Vs GOPAL PRASAD

27 May 2009
Supreme Court
12 pages
MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH

Bench: MARKANDEY KATJU,DEEPAK VERMA, , ,
Case number: C.A. No.-004060-004060 / 2009
Diary number: 15556 / 2009
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

26 May 2009
Supreme Court
4 pages
STATE OF PUNJAB Vs RAJWINDER SINGH @ RAJA .

Case number: Crl.A. No.-001377-001377 / 2003
Diary number: 2306 / 2003
Advocates: KULDIP SINGH Vs PREM SUNDER JHA

26 May 2009
Supreme Court
20 pages
UNION OF INDIA Vs BISHAMBER DAS DOGRA

Case number: C.A. No.-007087-007087 / 2002
Diary number: 11882 / 2002
Advocates: SUSHMA SURI Vs DINESH KUMAR GARG

26 May 2009
Supreme Court
15 pages
SANICHAR SAHNI Vs STATE OF BIHAR

Case number: Crl.A. No.-000772-000772 / 2008
Diary number: 9582 / 2008
Advocates: HIMANSHU SHEKHAR Vs GOPAL SINGH

26 May 2009
Supreme Court
12 pages
PREMANAND R. SHENOY Vs CUSTODIAN .

Case number: C.A. No.-005524-005524 / 2004
Diary number: 13375 / 2004

26 May 2009
Supreme Court
14 pages
A. SUBAIR Vs STATE OF KERALA

Case number: Crl.A. No.-000639-000639 / 2004
Diary number: 3854 / 2004
Advocates: V. K. SIDHARTHAN Vs RAMESH BABU M. R.

26 May 2009
Supreme Court
12 pages
DEOMUNI SHARMA Vs STATE OF JHARKHAND

Case number: Crl.A. No.-000718-000718 / 2003
Diary number: 23707 / 2002
Advocates: S. CHANDRA SHEKHAR Vs MANISH KUMAR SARAN

26 May 2009
Supreme Court
7 pages
RAJBIR Vs STATE OF HARYANA

Case number: Crl.A. No.-001232-001232 / 2004
Diary number: 9457 / 2004
Advocates: Vs T. V. GEORGE

26 May 2009
Supreme Court
5 pages
SMITHA NATH Vs UNION OF INDIA .

Case number: W.P.(C) No.-000216-000216 / 2009
Diary number: 14606 / 2009
Advocates: Vs D. S. MAHRA

25 May 2009
Supreme Court
5 pages
SURESH CHANDRA Vs STATE OF UTTRANCHAL .

Case number: C.A. No.-005598-005598 / 2007
Diary number: 22731 / 2006
Advocates: VINAY GARG Vs RACHANA SRIVASTAVA