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28 May 2009
Supreme Court 8 pages DAMMU SREENU Vs STATE OF A.P.
Case number: Crl.A. No.-000681-000681 / 2003 |
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28 May 2009
Supreme Court 12 pages STATE OF PUNJAB Vs MANJIT SINGH .
Case number: Crl.A. No.-000786-000789 / 2003 |
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28 May 2009
Supreme Court 14 pages MOTA RAM Vs STATE OF HARYANA
Case number: Crl.A. No.-001329-001329 / 2003 |
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28 May 2009
Supreme Court 24 pages UNION OF INDIA Vs GYAN CHAND CHATTAR
Case number: C.A. No.-004174-004174 / 2003 |
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28 May 2009
Supreme Court 6 pages BUDHDEO SAHU Vs STATE OF JHARKHAND
Case number: Crl.A. No.-000807-000807 / 2004 |
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27 May 2009
Supreme Court 12 pages MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH
Bench: MARKANDEY KATJU,DEEPAK VERMA, , , |
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26 May 2009
Supreme Court 4 pages STATE OF PUNJAB Vs RAJWINDER SINGH @ RAJA .
Case number: Crl.A. No.-001377-001377 / 2003 |
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26 May 2009
Supreme Court 20 pages UNION OF INDIA Vs BISHAMBER DAS DOGRA
Case number: C.A. No.-007087-007087 / 2002 |
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26 May 2009
Supreme Court 15 pages SANICHAR SAHNI Vs STATE OF BIHAR
Case number: Crl.A. No.-000772-000772 / 2008 |
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26 May 2009
Supreme Court 12 pages PREMANAND R. SHENOY Vs CUSTODIAN .
Case number: C.A. No.-005524-005524 / 2004 |
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26 May 2009
Supreme Court 14 pages A. SUBAIR Vs STATE OF KERALA
Case number: Crl.A. No.-000639-000639 / 2004 |
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26 May 2009
Supreme Court 12 pages DEOMUNI SHARMA Vs STATE OF JHARKHAND
Case number: Crl.A. No.-000718-000718 / 2003 |
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26 May 2009
Supreme Court 7 pages RAJBIR Vs STATE OF HARYANA
Case number: Crl.A. No.-001232-001232 / 2004 |
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26 May 2009
Supreme Court 5 pages SMITHA NATH Vs UNION OF INDIA .
Case number: W.P.(C) No.-000216-000216 / 2009 |
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25 May 2009
Supreme Court 5 pages SURESH CHANDRA Vs STATE OF UTTRANCHAL .
Case number: C.A. No.-005598-005598 / 2007 |