Judgements

22 July 2009
Supreme Court
18 pages

SIME DARBY ENGINEERING SDN,BHD Vs ENGINEERS INDIA LTD.

Case number: ARBIT.CASE(C) No.-000003-000003 / 2009
Diary number: 691 / 2009
Advocates: Vs SURYA KANT

22 July 2009
Supreme Court
11 pages

VANNA CLAIRE KAURA TR.CONT.ATR. Vs GAURI ANIL INDULKAR .

Case number: ARBIT.CASE(C) No.-000014-000014 / 2008
Diary number: 2654 / 2008
Advocates: Vs PAREKH & CO.

22 July 2009
Supreme Court
11 pages

HARYANA STATE COOP SUPPLY MKT FED.LTD. Vs SANJAY

Case number: C.A. No.-004605-004605 / 2009
Diary number: 29604 / 2007
Advocates: D. MAHESH BABU Vs KAILASH CHAND

22 July 2009
Supreme Court
5 pages

GOVERNMENT OF GOA Vs J.M.R.NORONHA

Case number: C.A. No.-004606-004606 / 2009
Diary number: 20330 / 2004
Advocates: S. RAVI SHANKAR Vs CHANDER SHEKHAR ASHRI

22 July 2009
Supreme Court
2 pages

STATE OF U.P. Vs AMAR GOND .

Case number: Crl.A. No.-000292-000292 / 2002
Diary number: 63112 / 2002
Advocates: SHRISH KUMAR MISRA Vs MANOJ SWARUP AND CO.

22 July 2009
Supreme Court
2 pages

NARSINGH MAHTO Vs STATE OF BIHAR

Case number: Crl.A. No.-000318-000318 / 2002
Diary number: 20405 / 2001
Advocates: DEVENDRA SINGH Vs GOPAL SINGH

22 July 2009
Supreme Court
12 pages

ASHA DEVI Vs STATE OF BIHAR

Case number: Crl.A. No.-000296-000296 / 2005
Diary number: 19173 / 2004
Advocates: KAILASH CHAND Vs GOPAL SINGH

22 July 2009
Supreme Court
7 pages

ECE INDUSTRIES LIMITED Vs S.P.REAL ESTATE DEVELOPERS P.LTD.

Bench: TARUN CHATTERJEE,R.M. LODHA, , ,
Case number: C.A. No.-005127-005128 / 2009
Diary number: 14238 / 2009
Advocates: KHAITAN & CO. Vs

21 July 2009
Supreme Court
21 pages

NAND KISHORE Vs YASHPAL SINGH

Case number: C.A. No.-004578-004578 / 2009
Diary number: 3155 / 2007
Advocates: KAMALDEEP GULATI Vs PREM MALHOTRA

21 July 2009
Supreme Court
17 pages

COMMNR. OF I.T., MADURAI Vs M/S. SRI MANGAYARKARASI MILLS (P) LTD.

Case number: C.A. No.-004579-004579 / 2009
Diary number: 16549 / 2007
Advocates: B. V. BALARAM DAS Vs RADHA RANGASWAMY

21 July 2009
Supreme Court
6 pages

E.I.C.M. EXPORTS LTD. Vs SOUTH INDIAN CORPN. (AGENCIES) LTD.&ANR.

Case number: C.A. No.-004290-004290 / 2003
Diary number: 10166 / 2003
Advocates: JASPREET GOGIA Vs E. C. AGRAWALA

21 July 2009
Supreme Court
2 pages

NARENDRA S. CHAVAN Vs VAISHALI V. BHADEKAR

Case number: C.A. No.-003371-003371 / 2003
Diary number: 17728 / 2002
Advocates: AJIT SINGH PUNDIR Vs K. SARADA DEVI

21 July 2009
Supreme Court
102 pages

M. MOHAN KUMAR Vs P. NALLA THAMPY THERA

Case number: C.A. No.-007079-007079 / 2001
Diary number: 20848 / 2000
Advocates: K. R. SASIPRABHU Vs CAVEATOR-IN-PERSON

21 July 2009
Supreme Court
9 pages

SONU BABU BHAMBID Vs DREAM DEVELOPERS .

Case number: C.A. No.-004583-004583 / 2009
Diary number: 14629 / 2009
Advocates: V. K. SIDHARTHAN Vs JATIN ZAVERI

21 July 2009
Supreme Court
22 pages

KISHAN LAL Vs DHARMENDRA BAFNA

Case number: Crl.A. No.-001283-001283 / 2009
Diary number: 9981 / 2008
Advocates: KAILASH CHAND Vs S. THANANJAYAN