Showing 12151 - 12165 of 41947 judgements
29 July 2009
Supreme Court
15 pages
KARNAIL SINGH Vs STATE OF HARYANA

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN,P. SATHASIVAM,J.M. PANCHAL
Case number: Crl.A. No.-000036-000036 / 2003
Diary number: 17141 / 2002
Advocates: A. P. MOHANTY Vs KAMAL MOHAN GUPTA

29 July 2009
Supreme Court
3 pages
INCOME TAX OFFICER Vs U.K.MAHAPATRA & CO .

Case number: C.A. No.-005067-005067 / 2009
Diary number: 5265 / 2009
Advocates: B. V. BALARAM DAS Vs K. V. MOHAN

29 July 2009
Supreme Court
4 pages
MAMTA Vs NATIONAL INSURANCE CO.LTD. .

Case number: C.A. No.-004816-004817 / 2009
Diary number: 17702 / 2008
Advocates: PRATIBHA JAIN Vs

29 July 2009
Supreme Court
2 pages
PENDYALA SATYANARAYANA Vs KOTHA CHINA VEERABHADRARAO

Case number: C.A. No.-005065-005065 / 2009
Diary number: 31027 / 2006
Advocates: G. N. REDDY Vs M. VIJAYA BHASKAR

29 July 2009
Supreme Court
15 pages
M.YOGENDRA Vs LEELAMMA N. .

Bench: S.B. SINHA,DEEPAK VERMA
Case number: C.A. No.-004818-004819 / 2009
Diary number: 4479 / 2008
Advocates: Vs S. N. BHAT

29 July 2009
Supreme Court
11 pages
DIWANI RAM Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-001169-001169 / 2007
Diary number: 16417 / 2007
Advocates: VISHWAJIT SINGH Vs JATINDER KUMAR BHATIA

29 July 2009
Supreme Court
16 pages
PRABHJOT SINGH MAND Vs BHAGWANT SINGH .

Case number: C.A. No.-006253-006253 / 2008
Diary number: 13163 / 2008
Advocates: LAWYER S KNIT & CO Vs P. N. PURI

29 July 2009
Supreme Court
0 pages
GANPAT JAIN Vs STATE OF U.P.

Case number: Crl.A. No.-001430-001434 / 2009
Diary number: 13382 / 2008
Advocates: SANJAI KUMAR PATHAK Vs KAMLENDRA MISHRA

29 July 2009
Supreme Court
102 pages
R.K.ANAND Vs REGISTRAR,DELHI HIGH COURT

Case number: Crl.A. No.-001393-001393 / 2008
Diary number: 25422 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs

28 July 2009
Supreme Court
27 pages
BIECCO LAWRIE LTD. Vs STATE OF WEST BENGAL

Case number: C.A. No.-000245-000245 / 2007
Diary number: 1227 / 2006
Advocates: SARLA CHANDRA Vs CAVEATOR-IN-PERSON

28 July 2009
Supreme Court
2 pages
PUBLIC HEALTH & ENG. DEPTT. Vs RAJENDRA SINGH

Case number: C.A. No.-004775-004775 / 2009
Diary number: 6370 / 2008
Advocates: B. S. BANTHIA Vs KAILASH CHAND

28 July 2009
Supreme Court
4 pages
M/S UNNAO DISTILLERIES & BRAVIERS LTD. Vs COMMR.OF INCOME TAX-II .

Case number: C.A. No.-005068-005068 / 2009
Diary number: 18168 / 2007
Advocates: T. MAHIPAL Vs B. V. BALARAM DAS

28 July 2009
Supreme Court
3 pages
SEWA SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001435-001435 / 2009
Diary number: 2780 / 2009
Advocates: SANJAY JAIN Vs KULDIP SINGH

28 July 2009
Supreme Court
11 pages
G.JAYALAKSHMI Vs ARULMIGHU PAZHIKANCHIYA VINAYAGAR TRUSTE

Case number: C.A. No.-005081-005081 / 2009
Diary number: 26665 / 2006
Advocates: K. V. MOHAN Vs REVATHY RAGHAVAN

28 July 2009
Supreme Court
15 pages
STATE OF M.P. Vs RAMESH CHANDRA BAJPAI

Case number: C.A. No.-005058-005058 / 2009
Diary number: 22512 / 2008
Advocates: Vs K. RAJEEV