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28 July 2009
Supreme Court 8 pages RUPCHAND CHINDU KATHEWAR Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000441-000441 / 2007 |
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28 July 2009
Supreme Court 6 pages NEW INDIA ASSURANCE CO.LTD. Vs PARAKH FOODS LTD.
Case number: C.A. No.-006892-006892 / 2008 |
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27 July 2009
Supreme Court 4 pages PRES.,PANCHAYAT UNION COUNCIL Vs P.K.MUTHUSAMY .
Case number: C.A. No.-004774-004774 / 2009 |
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27 July 2009
Supreme Court 2 pages NAGASHETTY (D) BY LRS. Vs VIJAY KUMAR .
Case number: C.A. No.-004776-004776 / 2009 |
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27 July 2009
Supreme Court 16 pages FIZA DEVELOPERS & INTER-TRADE P.LTD. Vs AMCI (I) P.LTD.
Case number: C.A. No.-005139-005139 / 2009 |
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27 July 2009
Supreme Court 4 pages RITU RATAN Vs SUKHBANS KUMARI SIROHI
Case number: T.P.(C) No.-000574-000574 / 2008 |
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27 July 2009
Supreme Court 15 pages RAMESH Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000629-000629 / 2005 |
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27 July 2009
Supreme Court 20 pages ASSISTANT COMMR.(CT) LTU Vs AMARA RAJA BATTERIES LTD.
Case number: C.A. No.-004707-004707 / 2009 |
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27 July 2009
Supreme Court 32 pages STATE OF MAHARASHTRA Vs SWANSTONE MULTIPLEX CINEMA(P) LTD.
Case number: C.A. No.-004718-004718 / 2009 |
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27 July 2009
Supreme Court 11 pages V. PADMANABHAM Vs GOVT. OF A.P. .
Case number: C.A. No.-004717-004717 / 2009 |
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27 July 2009
Supreme Court 8 pages D.RAMAKRISHNAN Vs INTELLIGENCE OFFR.NARCOTIC CONT.BUREAU
Case number: Crl.A. No.-001324-001324 / 2009 |
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27 July 2009
Supreme Court 8 pages VIJAY KUMAR KULHAR Vs RAJASTHAN STATE ROAD TRANSPORT CORP.
Case number: C.A. No.-004705-004706 / 2009 |
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27 July 2009
Supreme Court 40 pages BHASKAR LAL SHARMA Vs MONICA .
Case number: Crl.A. No.-000435-000436 / 2014 |
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27 July 2009
Supreme Court 1 pages MURARI LAL Vs SATISH KUMAR
Case number: CONMT.PET.(C) No.-000013-000013 / 2009 |
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27 July 2009
Supreme Court 2 pages BIHAR SCHOOL EXAMINATION BOARD Vs BIHAR STATE PRIMARY TEACHERS ASSON.&ORS.
Case number: C.A. No.-004716-004716 / 2009 |